Recent Judgments

Latest ITAT tax tribunal orders across all benches.(367,854 total)

COMMISSIONER OF INCOME TAX vs GUJARAT INDUSTRIAL INVESTMENT CORPN. LTD.

ITR/159/1995ITAT Gujarat
13/4/2006

COMMISSIONER OF INCOME-TAX vs R P GAJJAR FAMILY TRUST

ITR/134/1995ITAT Gujarat
12/4/2006

COMM. OF INCOME TAX DEHRADUN vs READING and BATES EXPLORATION CO

ITA/212/2004ITAT Uttarakhand
10/4/2006

COMM. OF INCOME TAX DEHRADUN vs READING and BATES EXPLORATION CO. AS AGENT OF MALIA

ITA/210/2004ITAT Uttarakhand
10/4/2006

COMM. OF INCOME TAX DEHRADUN vs READING and BATES EXPLORATION CO. AS AGENT OF GREENE

ITA/208/2004ITAT Uttarakhand
10/4/2006

COMM. OF INCOME TAX DEHRADUN vs READING and BATES EXPLORATION CO. AS AGENT OF BEVAN

ITA/211/2004ITAT Uttarakhand
10/4/2006

NANYA IMPORTS & EXPORTS ENTERPRISES vs COMMISIONER OF CUSTOMS, MADRAS

C.A. No.-001520-001520 - 2001ITAT SC
10/4/2006

COMMISSIONER INCOME TAX vs DISTRICT EXCISE OFFICER

ITA/7/2001ITAT Uttarakhand
5/4/2006

COMM. OF INCOME TAX DEHRADUN vs READING and BATES EXPLORATION CO. AS AGENT OF REED

ITA/209/2004ITAT Uttarakhand
5/4/2006

COMMISSIONER OF INCOME TAX vs M/S NAINITAL BANK LTD.

ITA/57/2006ITAT Uttarakhand
5/4/2006

ENSCO MARITIME LTD AS AGENT KLABAT PELENKAHU vs COMMISSIONER OF INCOME TAX DEHRADUN

ITA/191/2004ITAT Uttarakhand
4/4/2006

ENSCO MARITIME LTD.AS AGENT OF ALLEN RONALD TURVEY vs COMMISSIONER OF INCOME TAX DEHRADUN

ITA/179/2004ITAT Uttarakhand
4/4/2006

rallis india limited vs deputy commissoner of income tax range 1(3) and ors.

WP/392/2006ITAT Bombay

HON'BLE SHRI JUSTICE R.M. LODHA, HON'BLE SHRI JUSTICE J.P. DEVADHAR

3/4/2006

ENSCO MARITIME LTD.AS AGENT MR SAWALLUDDIN vs COMMISSIONER OF INCOME TAX DEHRADUN

ITA/180/2004ITAT Uttarakhand
31/3/2006

COMMISSIONER OF INCOME TAX vs PRABHUDAS KISHOREDAS TOBACCO PRODUCTS LTD.

TAXAP/681/2005ITAT Gujarat
31/3/2006

COMMISSIONER OF INCOME TAX vs PRABHUDAS KISHOREDAS TOBACCO PRODUCTS LTD.

TAXAP/680/2005ITAT Gujarat
31/3/2006

COMMISSIONER OF INCOME TAX vs PRABHUDAS KISHOREDAS TOBACCO PRODUCTS LTD.

TAXAP/682/2005ITAT Gujarat
31/3/2006

THE COMMISSIONER OF INCOME TAX vs M/S HYUNDAI HEAVY INDUSTRIES LTD

ITA/326/2000ITAT Uttarakhand
30/3/2006

ARUNKUMAR T.MAKWANA vs INCOME TAX OFFICER

TAXAP/1777/2005ITAT Gujarat
30/3/2006

COMMISSIONER OF INCOME TAX vs M/S LOVELY INVESTMENT P.LTD.

ITA/462/2006ITAT Delhi

HON'BLE MR. JUSTICE MANMOHAN SARIN,HON'BLE MS. JUSTICE MANJU GOEL

29/3/2006

COMMISSIONER OF INCOME-TAX vs MIHIR TEXTILES LTD.

ITR/131/1995ITAT Gujarat
29/3/2006

COMMISSIONER OF INCOME TAX vs AMOL DICALITE LTD.

ITR/126/1995ITAT Gujarat
29/3/2006

COMMISSIONER OF INCOME TAX-I BARODA vs AIR COMMAND INTERNATIONAL LTD.

TAXAP/1081/2005ITAT Gujarat
28/3/2006

MR. PRADIP P. MAHATME,PANAJI GOA POWER OF ATTORNEY OF MRS. JULIA MARIE PINTO MORPETH vs ASST. COMMISSIONER OF INCOME TAX AND ANR.,

WP/70/2006ITAT Bombay
27/3/2006

SEDCO FOREX DRILLING vs THE COMMISSIONER OF INCOME TAX

ITA/17/2002ITAT Uttarakhand
27/3/2006

COMMISSIONER OF INCOME TAX TDS vs M/S KRISHNA CONTINENTAL LTD.

ITA - 442 / 2006ITAT Delhi
27/3/2006

COMMISSIONER OF INCOME TAX vs M/S KRISHNA CONTINENTAL LTD.

ITA - 422 / 2006ITAT Delhi
27/3/2006

HINDUSTAN POLES CORPORATION vs COMMISSIONER OF CENTRAL EXCISE, CALCUTTA

C.A. No.-005572-005573 - 2000ITAT SC
27/3/2006

CLOTH TRADERS vs COMMISSIONER OF INCOME TAX

SCA/5049/2006ITAT Gujarat
24/3/2006

SEDCO FOREX INTERNATIONAL DRILLING vs THE COMMISSIONER OF INCOME TAX and ANR

ITA/156/2005ITAT Uttarakhand
23/3/2006