Recent Judgments

COMM. OF INCOME TAX DEHRADUN vs READING and BATES EXPLORATION CO. AS AGENT OF BAKER

COMM. OF INCOME TAX DEHRADUN vs READING and BATES EXPLORATION CO. AS AGENT OF TEMPLE

COMM. OF INCOME TAX DEHRADUN vs READING and BATES EXPLORATION CO. AS AGENT OF FAULKN

SEDCO FOREX INTERNATIONAL DRILLING INC. vs THE COMMISSIONER OF INCOME TAX, DEHRADUN AND ANR

SEDCO FOREX INTERNATIONAL DRILLING INC. vs THE COMMISSIONER OF INCOME TAX, DEHRADUN AND ANR.

COMM. OF INCOME TAX DEHRADUN vs READING and BATES EXPLORATION CO. AS AGENT OF SHOULD

COMM. OF INCOME TAX DEHRADUN vs READING and BATES EXPLORATION CO. AS AGENT OF JONES

ENSCO MARITIME LTD. vs COMMISSIONER OF INCOME TAX DEHRADUN

MERCANTILE BANK LTD., BOMBAY vs THE COMMR.OF INCOME-TAX BOMBAY CITY-III

RUMA PAL DALVEER BHANDARI

COMMISSIONER OF INCOME TAX vs S P GAJJAR FAMILY TRUST

COMMISSIONER OF INCOME TAX vs SWASTIK SANITARY WORKS LTD.

COMMR. OF INCOME TAX LDH. vs M/S OSWAL WOOLEN MILLS LTD.

C I T vs M/S MANGILAL DIDWANIA

COMMISSIONER OF INCOME TAX vs BROWN AND ROOT INTERNATIONAL INC.

COMMISSIONER OF INCOME TAX vs M/S NHK JAPAN BROADCASTING COR

COMMISSIONER OF INCOME TAX vs M/S NAKODAR CO-OP SUGAR MILLS LTD.

C I T UDAIPUR vs PURSHOTTAM MALI

RAJESH BALIA,RAJENDRA PRASAD VYAS

COMMISSIONER OF INCOME TAX vs JAYANTILAL D PATEL

COMMISSIONER OF INCOME TAX vs JAYANTILAL D PATEL

R and B FALCON DRILLING COMPANY vs THE COMMISSIONER OF INCOME - TAX DEHRADUN

M/S. H.P.L. CHEMICALS LTD. vs COMMNR. OF CENTRAL EXCISE, CHANDIGARH

R and B FALCON DRILLING COMPANY vs THE COMMISSIONER OF INCOME - TAX DEHRADUN

R and B FALCON DRILLING COMPANY vs THE COMMISSIONER OF INCOME - TAX DEHRADUN

R and B FALCON DRILLING COMPANY AGENT OF GIOVANNI vs THE COMMISSIONER OF INCOME - TAX DEHRADUN

C I T AJMER vs M/S SELECTION SYNTHETICS LTD

RAJESH BALIA,RAJENDRA PRASAD VYAS

COMMISSIONER OF INCOME TAX vs M/S HLS INDIA LTD.

THE COMMISSIONER OF INCOME TAX vs M/S HUGHES SERVICES

COMMISSIONER INCOME TAX vs SAI PEM AS AGENT OF MR, TRINGALI CARMELO and OTHERS

M/S. INDCON STRUCTURALS (P) LTD. vs COMMNR. OF CENTRAL EXCISE, CHENNAI

COMMISSIONER OF INCOME TAX vs C.S. HOTELS PVT LTD