Recent Judgments

Latest ITAT tax tribunal orders across all benches.(367,854 total)

COMMISSIONER OF WEALTH-TAX vs SHASHIBEN D/O HIRABHAI D

WTR/7/1995ITAT Gujarat
14/7/2006

THE COMMISSIONER OF INCOME TAX vs SHRI ASHOK PRAPAN SHARMA

ITA/260/1999ITAT Uttarakhand
13/7/2006

SHRI SHIRISH M.DALVI vs ASSISTANT COMMISSIONER OF INCOME-TAX COMMISSIONER OF INCOME

ITXA/153/2004ITAT Bombay

HON'BLE SHRI JUSTICE V.C. DAGA, HON'BLE SHRI JUSTICE J.P. DEVADHAR

13/7/2006

COMMISSIONER OF WEALTH-TAX vs KESHUBHAI C PATEL TRUST

WTR/68/1993ITAT Gujarat

HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE R.S.GARG

12/7/2006

COMMISSIONER OF INCOME TAX vs SWASHARAYA

ITR/35/1995ITAT Gujarat

HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE R.S.GARG

12/7/2006

COMMISSIONER OF INCOME-TAX vs SWASHRAYA

ITR/110/1992ITAT Gujarat
12/7/2006

COMMISSIONER OF WEALTH-TAX vs K C PATEL TRUST

WTR/72/1993ITAT Gujarat
12/7/2006

SHRI JYOTI LAXMAN KONKAR, NAVELIM GOA. vs THE COMMISSIONER OF INCOME TAX, PANAJI GOA.

TXA/9/2006ITAT Bombay
10/7/2006

ROLLATAINERS LTD. vs THE COMMISSIONER OF INCOME TAX

ITA - 165 / 2004ITAT Delhi
6/7/2006

C.I.T vs S.B.B.J

ITR/69/1981ITAT Rajasthan
6/7/2006

ROLLATAINERS LTD. vs COMMISSIONER OF INCOME TAX

ITA - 166 / 2004ITAT Delhi
6/7/2006

COMMNR. OF CENTRAL EXCISE, DELHI vs CARRIER AIRCON LTD

C.A. No.-003914-003914 - 2001ITAT SC
5/7/2006

COMMR. OF WEALTH TAX PATIALA vs DARSHAN KUMAR

WTR/65/1995ITAT Punjab & Haryana
3/7/2006

COMMISSIONER OF INCOME TAX vs DHATU SANSKAR LATD.

ITR/181/1995ITAT Gujarat
15/6/2006

COMMISSIONER OF INCOME TAX vs PATEL DIESELS

ITR/154/1995ITAT Gujarat
14/6/2006

VIJAY CO OP BANK LTD. vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE 8(4)

SCA/11146/1998ITAT Gujarat
13/6/2006

THE DEPUTY COMMISSIONER OF INCOME TAX vs INCOME TAX APPELLATE TRIBUNAL PUNE BENCH AND ANR.

WP/5489/2005ITAT Bombay
12/6/2006

BALBIR SINGH vs CIT -II INCOME TAX OFFICE CHD

ITA/29/2005ITAT Punjab & Haryana
1/6/2006

C I T UDAIPUR vs NANALAL TELI RAJSAMAND

ITA/62/2006ITAT Rajasthan

RAJESH BALIA,RAJENDRA PRASAD VYAS

23/5/2006

C I T UDAIPUR vs PURSHOTTAM MALI

ITA/60/2006ITAT Rajasthan

RAJESH BALIA,RAJENDRA PRASAD VYAS

23/5/2006

COMMISSIONER OF THE INCOME TAX vs M/S PURI CONSTRUCTIONS P.LTD.

ITA - 817 / 2006ITAT Delhi
23/5/2006

COMMISSIONER OF INCOME TAX V vs M/S PURI CONSTRUCTIONS P.LTD.

ITA - 812 / 2006ITAT Delhi
22/5/2006

C W T JODHPUR vs AK SANGHI JODHPUR

WTA/6/2006ITAT Rajasthan

RAJESH BALIA,RAJENDRA PRASAD VYAS

18/5/2006

M/S BERGER PAINTS INDIA LTD. vs COMMISSIONER OF INCOMET AX

ITA/799/2004ITAT Delhi

HON'BLE MR. JUSTICE MUKUL MUDGAL,HON'BLE MR. JUSTICE P.K. BHASIN

15/5/2006

M/S. QUINN INDIA LTD. vs COMMNR. OF CENTRAL EXCISE, HYDERABAD

C.A. No.-003354-003354 - 2001ITAT SC
11/5/2006

COMMISSIONER OF INCOME TAX V vs M/S RELEST BUILDERS & SERVICES

ITA - 708 / 2006ITAT Delhi
9/5/2006

COMMISSIONER OF INCOME TAX V vs M/S REALEST BUILDERS & SERVICE

ITA - 706 / 2006ITAT Delhi
9/5/2006

COMMISSIONER OF INCOME TAX V vs M/S REALIEST BUILDERS & SERVIC

ITA - 705 / 2006ITAT Delhi
9/5/2006

COMMNR. OF CUSTOMS, CHENNAI vs M/S. PENTAMEDIA GRAPHICS LTD

C.A. No.-002576-002576 - 2001ITAT SC
9/5/2006

COMMNR.OF CENTRAL EXCISE& CUSTOM, MUMBAI vs M/S. BELL GRANITO CERAMICA LTD

C.A. No.-002728-002728 - 2001ITAT SC
9/5/2006