Recent Judgments

Latest ITAT tax tribunal orders across all benches.(367,846 total)

MANORMA SARABHAI TRUST NO.7 vs COMMISSIONER OF INCOME-TAX

ITR/272/1995ITAT Gujarat
26/12/2005

COMMISSIONER INCOME TAX vs M/S HUGHES SERVICES AGENT MR. MACKAY A,

ITA/349/2000ITAT Uttarakhand
23/12/2005

R and B FALCON DRILLING CO.AGENT RICKY VINSON vs THE COMMISSIONER OF INCOME - TAX DEHRADUN

ITA/24/2005ITAT Uttarakhand
23/12/2005

THE COMMISSIONER OF INCOME TAX vs HUGHES SERVICE PVT. LTD.AGENT MR.OGG R.C.

ITA/564/2001ITAT Uttarakhand
23/12/2005

R and B FALCON DRILLING CO.AGENT MARTIN KELLY vs THE COMMISSIONER OF INCOME - TAX DEHRADUN

ITA/23/2005ITAT Uttarakhand
23/12/2005

SEDCO FOREX INT. DRILLING AGENT MR.ERIC COWAN vs THE COMMISSIONER OF INCOME TAX and ANR

ITA/142/2005ITAT Uttarakhand
23/12/2005

THE COMMISSIONER OF INCOME TAX vs HUGHES SERVICE PVT. LTD.AGENT MR.SUYADAM P.R.S.

ITA/563/2001ITAT Uttarakhand
23/12/2005

SEDCO FOREX INT.DRILLING AS AGENT MR. JOHN WRENN vs THE COMMISSIONER OF INCOME TAX and ANR

ITA/130/2005ITAT Uttarakhand
22/12/2005

SEDCO FOREX DRILLING INC. AGENT MR.DUDLEY CARR vs THE COMMISSIONER OF INCOME TAX and ANR.

ITA/44/2005ITAT Uttarakhand
22/12/2005

SEDCO FOREX INT DRILL. AS AGENT T.ALISTAIR COOK vs THE COMMISSIONER OF INCOME TAX and ANR

ITA/141/2005ITAT Uttarakhand
22/12/2005

SEDCO FOREX INT.DRILLING AGENT MR. ARNO JACOBSEN vs THE COMMISSIONER OF INCOME TAX and ANR

ITA/128/2005ITAT Uttarakhand
22/12/2005

SEDCO FOREX INT. DRILLING AGENT MR.RON ALDERWELD vs THE COMMISSIONER OF INCOME TAX and ANR

ITA/131/2005ITAT Uttarakhand
22/12/2005

USHAKANT N PATEL vs COMMISSIONER OF INCOME TAX

ITR/287/1994ITAT Gujarat
22/12/2005

COMMISSIONER OF INCOME-TAX vs TALIMI INVESTMENT PVT.LTD.

ITR/133/1995ITAT Gujarat
22/12/2005

COMMISSIONER OF INCOME TAX vs BIRADARI INVESTMENT PVT. LTD.

ITR/78/1995ITAT Gujarat
22/12/2005

KASHIRAM TEXTILE MILLS (P) LTD vs COMMISSIONER OFINCOME TAX

ITR/74/1995ITAT Gujarat
22/12/2005

COMMISSIONER OF INCOME TAX vs SAHYOG INVESTMENT PVT.LTD.

ITR/175/1995ITAT Gujarat
22/12/2005

COMMISSIONER OF INCOME TAX vs APOLLO VIKAS STEELS (P) LTD

ITR/150/1995ITAT Gujarat
22/12/2005

COMMISSIONER OF INCOME TAX vs TALIMI INVESTMENT P LTD

ITR/168/1995ITAT Gujarat
22/12/2005

COMMISSIONER OF INCOME-TAX vs BHAILALBHAI MATHURBHAI PATEL

ITR/281/1995ITAT Gujarat
22/12/2005

SEDCO FOREX INT. DRILLING INC. vs THE COMMISSIONER OF INCOME TAX and ANR.

ITA/41/2005ITAT Uttarakhand
21/12/2005

ENSCO MARITIME LIMITED vs THE COMMISSIONER OF INCOME - TAX DEHRADUN

ITA/5/2005ITAT Uttarakhand
21/12/2005

SEDCO FOREX INT. DRILLING INC. vs THE COMMISSIONER OF INCOME TAX and ANR.

ITA/40/2005ITAT Uttarakhand
21/12/2005

SEDCO FOREX INTNL.DRILLING INC.AGENT.GALIN MUMFORD vs COMMISSIONER OF INCOME TAX

ITA/96/2004ITAT Uttarakhand
21/12/2005

COMMISSIONER OF INCOME TAX-III vs AMBA IMPEX

TAXAP/534/2005ITAT Gujarat
20/12/2005

COMMISSIONER OF INCOME TAX vs SAUMIL B. KINARIWALA

TAXAP/199/2005ITAT Gujarat
20/12/2005

COMMISSIONER OF INCOME TAX - I vs GUJARAT STATE FERTILIZER CO. LTD.

TAXAP/615/2005ITAT Gujarat
20/12/2005

R and B FALCON DRILLING CO.AGENT EDDIE BRANUM vs THE COMMISSIONER OF INCOME - TAX DEHRADUN

ITA/15/2005ITAT Uttarakhand
19/12/2005

R and B FALCON DRILLING CO. AGENT RAYMOND TATNELL vs THE COMMISSIONER OF INCOME - TAX DEHRADUN

ITA/7/2005ITAT Uttarakhand
19/12/2005

R and B FALCON DRILLING CO.AGENT GRANT RICHARDS vs THE COMMISSIONER OF INCOME TAX DEHRADUN

ITA/18/2005ITAT Uttarakhand
19/12/2005