Recent Judgments
Latest ITAT tax tribunal orders across all benches.(367,842 total)
ENSCO MARITIME LTD. vs COMMISSIONER OF INCOME TAX DEHRADUN
ITA/171/2004ITAT Uttarakhand
ENSCO MARITIME LTD. vs COMMISSIONER OF INCOME TAX DEHRADUN
ITA/170/2004ITAT Uttarakhand
ENSCO MARITIME LTD. vs COMMISSIONER OF INCOME TAX DEHRADUN
ITA/174/2004ITAT Uttarakhand
COMMISSIONER OF INCOME TAX vs READING and BATES EXPLORATIONS CO.AGENT R.S.TEMPLE
ITA/521/2001ITAT Uttarakhand
ENSCO MARITIME LTD. vs COMMISSIONER OF INCOME TAX DEHRADUN
ITA/169/2004ITAT Uttarakhand
THE COMMISSIONER OF INCOME TAX vs READING and BATES EXPLORATION CO. AGENT S.GRIFFINS
ITA/538/2001ITAT Uttarakhand
ENSCO MARITIME LTD. vs COMMISSIONER OF INCOME TAX DEHRADUN
ITA/172/2004ITAT Uttarakhand
COMMISSIONER OF INCOME TAX vs READING and BATES EXPLOR. CO.AGENT B.M C PHERSON
ITA/530/2001ITAT Uttarakhand
THE COMMISSIONER OF INCOME TAX vs READING and BATES EXPLORATION CO. AGENT M.SMART
ITA/537/2001ITAT Uttarakhand
M/S. SIDDARTHA TUBES LTD. vs COMMISSIONER OF CENTRAL EXCISE
C.A. No.-002560-002560 - 2005ITAT SC
SIDDHARTHA TUBES LTD. vs COMNR.OF CUTSTOMS & CENTRAL EXCISE,.M.P
C.A. No.-004247-004248 - 2000ITAT SC
S. .F. INTERNATIONAL DRILLING INC AGENT N.J.HOVELL vs THE COMMISSIONER OF INCOME TAX and ANOTHER
ITA/182/2001ITAT Uttarakhand
SEDCO FOREX INT. AS AGENT MR. J.P. MENJOLLE vs THE COMMISSIONER OF INCOME TAX
ITA/191/2001ITAT Uttarakhand
COMMISSIONER INCOME TAX vs O.N.G.C. AGENT OF M/S HALLIBURTON OFFSHORE
ITA/119/2000ITAT Uttarakhand
M/S HUGHES SERVICES LTD.AS AGENT MR. SUYDAM R.S. vs THE COMMISSIONER OF INCOME TAX
ITA/217/2000ITAT Uttarakhand
THE COMMISSIONER OF INCOME TAX vs SAIPEM SPA AS AGENTOF MR. ORSI TULIO
ITA/307/2000ITAT Uttarakhand
M/S B.J.SERVICE CO. vs INCOME TAX APPELLATE TRIBUNAL and ORS.
ITA/18/2004ITAT Uttarakhand
SEDCO FOREX INTERNATIONAL vs COMMISSIONER OF INCOME TAX
ITA/202/2001ITAT Uttarakhand
SEDCO FOREX INTERNATIONAL vs THE COMMISSIONER OF INCOEME TAX and ANR.
ITA/194/2001ITAT Uttarakhand
SEDCO FOREX INTERNATIONAL vs THE COMMISSIONER OF INCOME TAX
ITA/185/2001ITAT Uttarakhand
SEDCO FOREX vs COMMISSIONER INCOME TAX
ITA/167/2001ITAT Uttarakhand
M/S. ULTRAMARINE and PIGMENTS LTD. vs O.P. SRIVASTAVA, COMMISSIONER OF INCOME TAX, B'BAY CITY III,
WP/1387/1992ITAT Bombay
HON'BLE SHRI JUSTICE H.L. GOKHALE, HON'BLE SHRI JUSTICE J.P. DEVADHAR
COMMISSIONER OF INCOME TAX vs JAMNAGAR JILLA SAHAKARI KHARIDVECHAN SANGH LTD.
ITR/251/1994ITAT Gujarat
SEDCO FOREX INT. AS AGENT MR. G. MORINET vs THE COMMISSIONER OF INCOME TAX
ITA/199/2001ITAT Uttarakhand
SEDCO FOREX INTERNATIONAL DRILLING INC. vs COMMISSIONER OF INCOME TAX
ITA/106/2004ITAT Uttarakhand
THE COMMISSIONER OF INCOME TAX and ORS vs ATWOOD OCEANICS INTAL.
ITA/41/2003ITAT Uttarakhand
SEDCO FOREX INTERNATIONAL DRILLING INC. vs COMMISSIONER OF INCOME TAX
ITA/101/2004ITAT Uttarakhand
SEDCO FOREX INTERNATIONAL DRILLING INC. vs COMMISSIONER OF INCOME TAX
ITA/114/2004ITAT Uttarakhand
SEDCO FOREX INTERNATIONAL DRILLING INC. vs COMMISSIONER OF INCOME TAX
ITA/105/2004ITAT Uttarakhand
SEDCO FOREX INTERNATIONAL DRILLING INC. vs COMMISSIONER OF INCOME TAX
ITA/107/2004ITAT Uttarakhand