Recent Judgments
Latest ITAT tax tribunal orders across all benches.(367,842 total)
SEDCO FOREX INTERNATIONAL DRILLING INC. vs COMMISSIONER OF INCOME TAX
ITA/110/2004ITAT Uttarakhand
COMMISSIONER OF INCOME-TAX vs JAMNAGAR JILLA SAHAKARI KHARIDVECHAN SANGH LTD.
ITR/58/1994ITAT Gujarat
THE COMMISSIONER OF INCOME TAX and ORS vs HYUNDAI HEAVY INDUSTRIES CO.
ITA/14/2003ITAT Uttarakhand
SEDCO FOREX INTERNATION DRILLING vs THE COMMISSIONER OF INCOME TAX
ITA/6/2002ITAT Uttarakhand
THE COMMISSIONER INCOME TAX vs AJAY KUMAR SHAH
ITA/86/2003ITAT Uttarakhand
SEDCO FOREX INTERNATIONAL DRILLING vs THE COMMISSIONER OF INCOME TAX
ITA/10/2002ITAT Uttarakhand
SEDCO FOREX DRILLING vs THE COMMISSIONER OF INCOME TAX
ITA/14/2002ITAT Uttarakhand
DY. COMMISSIONER OF INCOME TAX vs KUMAON MANDAL VIKAS NIGAM LTD. NAINITAL
ITA/369/2000ITAT Uttarakhand
SECO FOREX INTERNATION DRILLING vs THE COMM8ISSIONER OF INCOME TAX
ITA/15/2002ITAT Uttarakhand
COMMISSIONER OF INCOME TAX vs SARDAR VALLABHBHAI PATEL
ITR/58/1995ITAT Gujarat
COMMISSIONER OF INCOME TAX vs ZAVERCHAND GAEKWAD LTD.
ITR/55/1995ITAT Gujarat
INCOME TAX OFFICER, BANGALORE vs M/S. INDUFLEX PRODUCTS (P) LTD
C.A. No.-007307-007307 - 2005ITAT SC
THE COMMISSIONER OF INCOME TAX vs M/S SAIPEM SPA C/O AS AGENT M/S ARTHER ANDERSON
ITA/512/2001ITAT Uttarakhand
COMMISSIONER INCOME TAX vs HUGHES SERVICE AS AGENT OF MR. DUGOID ALEXANDER
ITA/14/2001ITAT Uttarakhand
THE COMMISSIONER OF INCOME TAX DEHRADUN and ORS vs M/S SAIPEM APA C/O, M/S ARTHER ANDERSON and CO.
ITA/511/2001ITAT Uttarakhand
THE COMMISSIONER OF INCOME TAX vs M/S HUGHES SERVICE PVT. LTD. AGENT OF MR. HOLLAND
ITA/330/2000ITAT Uttarakhand
COMMISSIONER INCOME TAX vs M/S HUGHES SERVICES AS AGENT OF MR HALE KENNETH
ITA/359/2000ITAT Uttarakhand
COMMISSIONER INCOME TAX vs HUGHES SERVICES AGENT OF MR O . CONNOR ANOTHONY
ITA/21/2001ITAT Uttarakhand
M/S HUGHES SERVICES LTD. AS AGENT MURRAY W.J. vs THE COMMISSIONER OF INCOME TAX
ITA/229/2000ITAT Uttarakhand
COMMISSIONER INCOME TAX vs M/S HUGHES SERVICES AS AGENT OF MR. DUGNOID A.
ITA/357/2000ITAT Uttarakhand
COMMISSIONER INCOME TAX vs M/S HUGHES SERVICES AGENT OF MR. BOWIE STEVEN
ITA/358/2000ITAT Uttarakhand
COMMISSIONER INCOME TAX vs HUGHES SERVICE AGENT OF MR ATWOOD CALVIN
ITA/15/2001ITAT Uttarakhand
COMMISSIONER INCOME TAX vs M/S HUGHES SERVICES AS AGENT OF STEWART A.T.
ITA/364/2000ITAT Uttarakhand
COMMISSIONER INCOME TAX vs M/S HUGHES SERVICES AGNET OF MR FILED S.T.
ITA/360/2000ITAT Uttarakhand
COMMISSIONER OF INCOME TAX vs HARIRAM KHIMKARAN BAROT FAMILYTRUST
ITR/46/1995ITAT Gujarat
COMMISSIONER OF INCOME TAX vs ROLCON ENGG. CO.LTD.
ITR/236/1994ITAT Gujarat
COMMNR. OF CENTRAL EXCISE, MEERUT vs MAHARSHI AYURVEDA CORP. LTD
C.A. No.-004369-004370 - 2000ITAT SC
READING and BATES DRILLING CO,AGENT MR.THOMAS P RYAN vs COMMISSIONER OF INCOME TAX DEHRADUN
ITA/161/2004ITAT Uttarakhand
READING and BATES EXPLORATION CO AGENT LEITH THOMAS vs COMMISSIONER OF INCOME TAX DEHRADUN
ITA/156/2004ITAT Uttarakhand
READING and BATES EXPLORATION CO.AGENT R.C.JUSTINIC vs COMMISSIONER OF INCOME TAX DEHRADUN
ITA/159/2004ITAT Uttarakhand