Recent Judgments

Latest ITAT tax tribunal orders across all benches.(367,842 total)

READING and BATES DRILLING CO.AGENT MR.HARRY HARKER vs COMMISSIONER OF INCOME TAX DEHRADUN

ITA/162/2004ITAT Uttarakhand
6/12/2005

READING and BATES DRILLING CO AGENT RAYMOND TATNELL vs COMMISSIONER OF INCOME TAX DEHRADUN

ITA/160/2004ITAT Uttarakhand
6/12/2005

READING and BATES DRILLING CO AGENT MARK LYONS vs COMMISSIONER OF INCOME TAX DEHRADUN

ITA/144/2004ITAT Uttarakhand
6/12/2005

READINGandBATES DRILLING CO.AGENT PATRICK BRYNE vs COMMISSIONER OF INCOME TAX DEHRADUN

ITA/134/2004ITAT Uttarakhand
6/12/2005

THE COMMISSIONER OF INCOME TAX vs M/S HUGHES SERVICE PVT. LTD. AGENT MR. MORRISON

ITA/560/2001ITAT Uttarakhand
6/12/2005

READING and BATES EXPLORATION AGENT R.S. CARRINGTON vs COMMISSIONER OF INCOME TAX

ITA/150/2004ITAT Uttarakhand
6/12/2005

READING and BATES EXPLORATION CO AGENT R.J. OSBORON vs COMMISSIONER OF INCOME TAX DEHRADUN

ITA/153/2004ITAT Uttarakhand
6/12/2005

READING and BATES EXPLORATION CO AGENT J. LIBAN vs COMMISSIONER OF INCOME TAX DEHRADUN

ITA/152/2004ITAT Uttarakhand
6/12/2005

M/S/ B J S.CO. EAT LTD. AGENT MR. ROMULOCANJA and vs INCOME TAX APPELLATE TRIBUNAL

ITA/173/2005ITAT Uttarakhand
6/12/2005

READING and BATES EXPLORATION CO AGENT G.P.ORSAK vs COMMISSIONER OF INCOME TAX DEHRADUN

ITA/154/2004ITAT Uttarakhand
6/12/2005

READING and BATES DRILLING CO AGENT RALPH VOWELS vs COMMISSIONER ON INCOME TAX DEHRADUN

ITA/151/2004ITAT Uttarakhand
6/12/2005

READING andBATES DRILLING CO.AGENT MICHALE SCHMIDT vs COMMISSIONER OF INCOME TAX DEHRADUN

ITA/163/2004ITAT Uttarakhand
6/12/2005

READING and BATES EXPLORATION CO AGENT D.D. GATES vs COMMISSIONER OF INCOME TAX DEHRADUN

ITA/141/2004ITAT Uttarakhand
6/12/2005

READING and BATES EXPLORATION CO AGENT D. GRICE vs COMMISSIONER OF INCOME TAX DEHRADUN

ITA/143/2004ITAT Uttarakhand
6/12/2005

HALLIBURTON OFFSHORE SERVICES INC.AGENT P.C.HARNET vs COMMISSIONER OF INCOME TAX DEHRADUN

ITA/130/2004ITAT Uttarakhand
6/12/2005

READING and BATES DRILLING CO AGENT DANIEL GATES vs COMMISSIONER OF INCOME TAX DEHRADUN

ITA/157/2004ITAT Uttarakhand
6/12/2005

READING and BATES DRILLING CO AGENT WALTON MAJOR vs COMMISSIONER OF INCOME TAX DEHRADUN

ITA/149/2004ITAT Uttarakhand
6/12/2005

COMMISSIONER OF INCOME TAX vs EIMCO ELECON (INDIA)LTD.

ITR/37/1995ITAT Gujarat
6/12/2005

COMMISSIONER OF INCOME TAX vs PRAVIN INVESTMENT LTD

ITR/41/1995ITAT Gujarat
6/12/2005

COMMISSIONER OF INCOME TAX vs NITIN AND COMPANY

ITR/43/1995ITAT Gujarat
6/12/2005

THE COMMISSIONER OF INCOME TAX vs O.N.G.C. AS AGENT OF M/S HYUNDAI HEAVY INDUSTRIAL

ITA/514/2001ITAT Uttarakhand
5/12/2005

READINGandBATES DRILLING CO AGENT MR.J RODNEY DOUCET vs COMMISSIONER OF INCOME TAX DEHRADUN

ITA/145/2004ITAT Uttarakhand
5/12/2005

COMMISSIONER OF INCOME TAX vs SHIV AGRO GRAMODYOG INDUSTRIES

ITR/27/1995ITAT Gujarat
5/12/2005

COMMISSIONER OF INCOME TAX vs CAMA HOTEL LTD.

ITR/26/1995ITAT Gujarat
5/12/2005

ENSCO MARITIME LTD. vs COMMISSIONER OF INCOME TAX DEHRADUN

ITA/178/2004ITAT Uttarakhand
2/12/2005

SEDCO FOREX INTERNATIONAL DRILLING vs THE COMMISSIONER OF INCOME TAX and ANR

ITA/149/2005ITAT Uttarakhand
2/12/2005

HALLIBURTON OFFSHORE SERVICES INC. vs COMMISSIONER OF INCOME TAX

ITA/125/2004ITAT Uttarakhand
2/12/2005

COMMISSIONER OF INCOME TAX vs HILLBURTON OFFLSHORE SERVICES.

ITA/107/2000ITAT Uttarakhand
2/12/2005

HALLIBURTON OFFSHORE SERVICES INC.AGENT J.FOX vs COMMISSIONER OF INCOME TAX

ITA/129/2004ITAT Uttarakhand
2/12/2005

SEDCO FOREX INTERNATIONAL DRILLING vs THE COMMISSIONER OF INCOME TAX and ANR

ITA/150/2005ITAT Uttarakhand
2/12/2005