Recent Judgments

SECY., REVENUE DEPTT.(CT II)A.P.&ORS vs U.O.I

B.N.KIRPAL S.N.PHUKAN RUMA PAL

COMMISSIONER OF INCOME TAX vs TANVI SAJNI FAMILY TRUST

M/S.JAY BHARAT C.& I.CO.LTD. vs COMMISSIONER OF SALES TAX

B.N.KIRPAL J. S.N. PHUKAN. J. RUMA PAL. J.

THE K.C.P. LTD vs COMMR. OF INCOME TAX, BANGALORE

BHARAT EARTH MOVERS vs COMMR. OF INCOME TAX

K. RAMULLAN vs COMMR. OF INCOME TAX, COCHIN

INDIAN HOTELS CO. LTD. AND ORS. vs INCOME TAX OFFICER, MUMBAI AND ORS.

3 Judges

THE INDIAN HOTELS COMPANY LTD. vs INCOME TAX OFFICER,CIRCLE 1, BOMBAY

TRIVENI ENGG. & INDS. LTD vs COMMR. OF CENTRAL EXCISE

ASST.COLLECTOR OF CENTRAL EXCISE vs DUNCAN AGRO INDUSTRIES LTD

THE COMMISSIONER OF INCOME-TAX vs M/S.CAMA HOTELS LTD.

COLLECTOR OF CENTRAL EXCISE, KANPUR vs FLOCKS (INDIA) PVT. LTD

COMMISSIONER OF INCOME TAX, JABALPUR vs MIS. DURGA ENGINEERING AND FOUNDRY WORKS

3 Judges

C.I.T., JABALPUR vs M/S.DURGA ENGG.& FOUNDRY WORKS

COLLECTOR OF CENTRAL EXCISE,INDORE vs M/S. HINDUSTAN LEVER LTD., CHHINDWARA

COMMISSIONER OF INCOME-TAX vs GAURIBEN K MAHADEVIA

COMMISSIONER OF INCOME-TAX vs MAHARAJA EXHIBITORS

COMMISSIONER OF INCOME-TAX vs ELECON ENGG CO

COMMISSIONER OF INCOME-TAX

CIT ROHTAK vs RAMESHWAR DASS SURESH PAL CHEE

ESKAYEF (NOW KNOWN AS SMITHKLINE BEECHAM PHARMACEUTICALS (INDIA) LTD. ETC. vs COMMISSIONER OF INCOME TAX, KARNATAKA-II, BANGALORE

2 Judges

M/S. PAWAN BISCUITS CO. P. LTD. vs COLLECTOR OF CENTRAL EXCISE PATNA

COMMISSIONER OF INCOME TAS vs KAIRA DIST CO OP MILK PRODUCERUNION LTD

HONOURABLE MR. JUSTICE R.K.ABICHANDANI,HONOURABLE MR. JUSTICE ANIL R. DAVE

SARANGPUR MILLS LTD vs COMMISSIONER OF INCOME TAX

CIT (CENTRAL) vs JAGJIT INDUSTRIES

ANUP ENGINEERING LTD vs COMMISSIONER OF INCOME TAX

ESTATE OF AMBALAL SARABHAI vs COMMISSIONER OF INCOME TAX

DECOM MARKETING PVT. LTD. vs COMMISSIONER OF INCOME TAX

RAJESH BABUBHAI DAMANIA vs THE COMMISSIONER OF INCOME TAX

COMMISSIONER OF INCOME TAX, TRIVANDRUM vs M?S ANAND THEATRES ETC. ETC.

2 Judges