Recent Judgments

Latest ITAT tax tribunal orders across all benches.(360,851 total)

SHANTABEN GOVINDLAL PATEL vs COMMISSIONER OF INCOME-TAX

ITR/115/1985ITAT Gujarat
14/11/2000

M/S CONSOLIDATED COFFEE LTD. ETC. vs THE AGRICULTURAL INCOME TAX OFFICER, MADIKERI AND ORS.

CIVIL APPEAL No. 98/2000ITAT SC

2 Judges

14/11/2000

M/S EICHER TRACTORS LTD., HARYANA vs COMMNR. OF CUSTOMS, MUMBAI

C.A. No.-006492-006492 - 1998ITAT SC
14/11/2000

COMMISSIONER OF INCOME TAX vs ANIL STARCH PRODUCTS LTD

ITR/198/1985ITAT Gujarat
7/11/2000

COLLECTOR OF CENTRAL EXCISE vs THE HIMALAYAN CO-OPERATIVE MILK PR.U.LTD

C.A. No.-000077-000078 - 1989ITAT SC
7/11/2000

SRI JAGATRAM AHUJA vs THE COMMISSIONER OF GIFT TAX, HYDERABAD

CIVIL APPEAL No. 3137/1995ITAT SC

3 Judges

17/10/2000

COMMISSIONER OF INCOME TAX vs INDEQUIP ENGINEERING CO. LTD.

ITR/151/1985ITAT Gujarat
28/9/2000

THE COMMISSIONER OF INCOME TAX vs CHANDRAKANT DAHYABHAI PATEL (HUF)

ITA/361/1999ITAT Gujarat

HONOURABLE THE CHIEF JUSTICE MR. JUSTICE D.M.DHARMADHIKARI,HONOURABLE MR. JUSTICE ANIL R. DAVE

27/9/2000

THE COMMISSIONER OF INCOME TAX vs PANKAJ DAHVABHAI PATEL(HUF)

ITA/360/1999ITAT Gujarat

HONOURABLE THE CHIEF JUSTICE MR. JUSTICE D.M.DHARMADHIKARI,HONOURABLE MR. JUSTICE ANIL R. DAVE

27/9/2000

COMMISSIONER OF INCOME-TAX vs NIRMALA BAKUBHAI FOUNDATION

ITR/132/1985ITAT Gujarat
21/9/2000

COMMISSIONER OF INCOME TAX vs AMBALAL SARABHAI CHARITY TRUST

ITR/142/1985ITAT Gujarat
21/9/2000

ASHA SARABHAI vs COMMISISONER OF INCOME-TAX

ITR/108/1985ITAT Gujarat
19/9/2000

CIT DELHI-1 vs M/S LUNIA EXPORTS P.LTD.

ITC/15/1999ITAT Delhi
19/9/2000

P S VASAVA, ASSISTANT COMMISSIONER OF INCOME TAX vs SHANTABEN W/O MAGANLAL KHANDU BHAI

SCR.A/205/1999ITAT Gujarat
15/9/2000

COMMISSIONER OF INCOME TAX vs PATEL GLASS CORPORATION

ITA/1/2000ITAT Gujarat
13/9/2000

LALLUDAS CHILDREN TRUST vs COMMISSIONER OF INCOME-TAX

ITR/87/1985ITAT Gujarat
12/9/2000

COMMISSIONER OF INCOME-TAX vs KEDRAJ AGRICULTURAL INDUSTRIES

ITR/92/1985ITAT Gujarat
12/9/2000

COMMISSIONER OF INCOME-TAX vs BAVLA GOPALAK VIVIDH KARYAKARISAHAKARI MANDLI LIMITED

ITR/65/1985ITAT Gujarat
7/9/2000

GANESH TEXTILES vs COMMISSIONER OF INCOME TAX

ITR/96/1985ITAT Gujarat
7/9/2000

COMMISSIONER OF INCOME-TAX vs ANIL STARCH PRODUCTS LTD.

ITR/76/1985ITAT Gujarat
5/9/2000

COMMISSIONER OF INCOME-TAX vs SHASHI THEATRE PVT. LTD.

ITR/77/1985ITAT Gujarat
5/9/2000

COMMISSIONER OF INCOME-TAX vs ASHOKA MILLS LTD

ITR/53/1985ITAT Gujarat
5/9/2000

COMMISSIONER OF INCOME TAX vs J V PATEL PRO. OF ASAIN CHEMICAL & CO.

ITR/19/1985ITAT Gujarat
31/8/2000

COMMISSIONER OF INCOME-TAX vs A'BAD MASKATI CLOTH DEALERS COOP SHOPS & WAREHOUSE SOC LTD

ITR/54/1985ITAT Gujarat
30/8/2000

COMMISSIONER OF INCOME TAX vs JAGDISH PROCESSORS PVT.LTD

ITR/16/1985ITAT Gujarat
29/8/2000

COMMISSIONER OF INCOME-TAX vs GUJARAT STATE FERTILIZERS CO. LTD.

ITR/381/1984ITAT Gujarat
29/8/2000

ASHOK CONTRUCTION CO. vs COMMISSIONER OF INCOME TAX

ITR/397/1984ITAT Gujarat
10/8/2000

FAKIR MOHMED HAJI HASAN vs COMMISSIONER OF INCOME TAX

ITR/267/1993ITAT Gujarat
10/8/2000

COMMISSIONER OF INCOME TAX vs P P CONTRACTOR

ITR/2/1985ITAT Gujarat
10/8/2000

PIPUSHKUMAR O DESAI vs COMMISSIONER OF INCOME TAX

ITR/243/1994ITAT Gujarat
10/8/2000