Recent Judgments
Latest ITAT tax tribunal orders across all benches.(360,851 total)
COMMISSIONER OF INCOME-TAX vs NIRMALA BAKUBHAI FOUNDATION
ITR/395/1992ITAT Gujarat
COMMISSIONER OF INCOME TAX vs RAMNIKLAL JIVANLAL KINARIWALA
ITR/47/1990ITAT Gujarat
COMMISSIONER OF INCOME-TAX vs RASIKLAL MOHANLAL
ITR/34/1987ITAT Gujarat
GUJARAT AGRO OIL ENTERPRISES LTD. vs COMMISSIONER OF INCOME-TAX
ITR/113/1985ITAT Gujarat
COMMISSIONER OF INCOME-TAX vs SILVER COTTON MILLS CO. LTD.
ITR/107/1985ITAT Gujarat
COMMISSIONER OF INCOME-TAX vs MEHMOODMIAN A TOPIWALA
ITR/15/1986ITAT Gujarat
COLLECTOR OF CENTRAL EXCISE, BOMBAY vs M/S.SHALIMAR CHEMICAL INDUSTRIES PVT.LTD
C.A. No.-002159-002159 - 1991ITAT SC
COMMISSIONER OF INCOME-TAX vs BHAVNAGAR BONE & FERTILIZERS CO. PVT. LTD.
ITR/88/1985ITAT Gujarat
SEA PEARL INDUSTRIES vs COMMNR. OF INCOME-TAX, COCHIN
C.A. No.-005436-005437 - 1998ITAT SC
BERAR INVESTMENT PVT. LTD. vs C I T
ITR/84/1985ITAT Gujarat
COMMISSIONER OF INCOME-TAX vs FATEHSINHJI GINNING PRESSING &MANUFACTURING CO
ITR/67/1985ITAT Gujarat
COMMNR. OF CENTRAL EXCISE vs PAXWELL PRINTERS
C.A. No.-000333-000334 - 2001ITAT SC
COMMISISONER OF INCOME-TAX vs COMMERCIAL A'BAD MILLS CO.LTD.
ITR/101/1985ITAT Gujarat
COMMNR. OF INCOME TAX vs HINDUSTAN BULK CARRIERS
C.A. No.-007966-007967 - 1996ITAT SC
COMMISSIONER OF WEALTH TAX vs PRINCE MUFFAKHAM JAH BAHADUR CHAMLIJAN
CIVIL APPEAL No. 2388/1994ITAT SC
3 Judges
COMMISSIONER OF INCOME TAX, TRIVANDRUM vs M/S TRANVANCORE TITANIUM PRODUCTS LTD.
CIVIL APPEAL No. 3825/1999ITAT SC
3 Judges
COMMNR. OF INCOME TAX, TRIVANDRUM vs M/S TRANVANCORE TITANIUM PRODUCTS LTD
C.A. No.-003825-003825 - 1999ITAT SC
MEHSANA DISTRICT CO-OPERATIVE BANK LTD. vs INCOME TAX OFFICER
TAXAP/151/2000ITAT Gujarat
INCOME TAX OFFICER WARD NO.9(10) vs OVE PASMUSSEN GROTKJUUI
ITA/45/1999ITAT Delhi
M/S. K. GOVINDAN AND SONS vs COMMISSIONER OF INCOME-TAX, COCHIN
CIVIL APPEAL No. 1144/1999ITAT SC
3 Judges
M/S.K. GOVINDAN & SONS vs C.I.T.,COCHIN
C.A. No.-001144-001144 - 1999ITAT SC
S.P.BHARUCHA Y.K.SABHARWAKM D.P.MOHAPATRO
K.RAVINDRANATHAN NAIR vs COMMISSIONER OF INCOME TAX, ERNAKULAM
CIVIL APPEAL No. 4475/1998ITAT SC
3 Judges
SHRI K. RAVINDRANATHAN NAIR vs COMMISSIONER OF INCOME-TAX, ERNAKULAM
C.A. No.-004475-004476 - 1998ITAT SC
THE GUJARAT STATE CO.OP. BANK-LTD. vs THE COMMISSIONER OF INCOME TAX
ITR/48/1999ITAT Gujarat
THE COMMISSIONER OF AGRICULTURALINCOME-TAX, KERALA vs THE PLANTATION CORPORATION OF KERALA LTD., KOTTAYAM
CIVIL APPEAL No. 2243/1993ITAT SC
3 Judges
GUJARAT CO-OPERATIVE OILSEEDS GROWERS' FEDERATION LTD. vs DY. C.I.T.
TAXAP/345/2000ITAT Gujarat
COMMISSIONER OF INCOME-TAX vs LIGHT PUBLICATION LIMITED
ITR/369/1984ITAT Gujarat
COMMISSIONER OF INCOME TAX vs CIBATUL LIMITED
ITR/199/1985ITAT Gujarat
M/S BHAGAT CONST. CO.P.LTD vs CIT & ORS
ITA/85/1999ITAT Delhi
COMMISSIONER OF INCOME TAX, GUJARAT-I vs NAVNIT LAL SA KAR LAL ETC.
CIVIL APPEAL No. 7723/1997ITAT SC
2 Judges