Recent Judgments

Latest ITAT tax tribunal orders across all benches.(360,851 total)

M/S. ASSOCIATED CEMENT COMPANIES LTD. vs COMNR. OF CUSTOMS

C.A. No.-000821-000821 - 2000ITAT SC
25/1/2001

OXFORD UNIVERSITY PRESS vs COMMR. OF INCOME TAX

C.A. No.-000533-000533 - 1997ITAT SC
24/1/2001

COMMISSIONER OF INCOME TAX vs PARSHOTTAMDAS K PANCHAL

ITR/160/1985ITAT Gujarat
23/1/2001

COMMISSIONER OF INCOME TAX vs BHARAT LINDERS PVT. LTD.

ITR/255/1985ITAT Gujarat
23/1/2001

COMMISSIONER OF INCOME TAX vs DEEPAK NITRITE LTD.

ITR/259/1985ITAT Gujarat
23/1/2001

COMMISSIONER OF INCOME TAX vs BHARATKUMAR RAMANLAL PANCHAL

ITR/264/1985ITAT Gujarat
23/1/2001

COMMISSIONER OF INCOME-TAX vs AHMEDABAD NEW COTTON MILLS COMPANY LIMITED

ITR/179/1986ITAT Gujarat
23/1/2001

COMMISSIONER OF INCOME TAX vs MOHANLAL AND COMPANY

ITR/272/1985ITAT Gujarat
22/1/2001

COMMISSIONER OF INCOME-TAX vs RAMNIKLAL J KINARIWALA

ITR/31/1991ITAT Gujarat
18/1/2001

COMMISSIONER OF INCOME-TAX vs ELECON ENGINEERING CO.LTD.

ITR/49/1988ITAT Gujarat
18/1/2001

AMRITKUMAR AMBALAL (HUF) vs COMMISSIONER OF WEALTH-TAX

WTR/29/1985ITAT Gujarat
18/1/2001

COMMISSIONER OF INCOME-TAX vs PRADIP J. KINARIWALA

ITR/87/1992ITAT Gujarat
18/1/2001

M/S.GUJARAT NARMADA VALLEY FERTILIZERSCO vs COLLECTOR OF CENTRAL EXCISE, VADODARA

C.A. No.-002448-002448 - 1992ITAT SC
18/1/2001

COMMISSIONER OF INCOME-TAX vs BAKUBHAI MANSUKHBHAI CHARITY TRUST

ITR/227/1992ITAT Gujarat
16/1/2001

COMMISSIONER OF INCOME TAX vs DHIJEN DARSHI FAMILY TRUST

ITR/232/1991ITAT Gujarat
16/1/2001

COMMISSIONER OF INCOME TAX vs RAMANLAL NAGINDAS SHAH

ITR/78/1986ITAT Gujarat
16/1/2001

COMMISSIONER OF INCOME-TAX vs BAKUBHAI MANSUKHBHAI CHARITY TRUST

ITR/237/1991ITAT Gujarat
16/1/2001

COMMISSIONER OF INCOME-TAX vs RANJIBEN CHINUBHAI

ITR/105/1988ITAT Gujarat
16/1/2001

COMMISSIONER OF INCOME TAX vs SANJAY FAMILY TRUST

ITR/118/1986ITAT Gujarat
16/1/2001

COMMISSIONER OF INCOME-TAX vs KASHIRAM TEXTILES MILLS PVT LTD.

ITR/34/1989ITAT Gujarat
16/1/2001

COMMISSIONER OF INCOME TAX vs KASTURBHAI MAYABHAI PVT. LTD.

ITR/11/1987ITAT Gujarat
16/1/2001

COMMISSIONER OF INCOME TAX vs GANDHINAGAR BOTTLING PVT.LTD.

ITR/32/1995ITAT Gujarat
16/1/2001

COMMISSIONER OF INCOME-TAX vs NIRMALA BAKUBHAI FOUNDATION

ITR/238/1991ITAT Gujarat
16/1/2001

COMMISSIONER OF INCONE TAX vs HEIRS OF R N SHAH- GIRISHKUMAR R SHAH

ITR/83/1986ITAT Gujarat
16/1/2001

COMMISSIONER OF INCOME TAX vs CHEMICOAT LTD.

ITR/81/1988ITAT Gujarat
16/1/2001

COMMISSIONER OF INCOME TAX vs SHRI GOPALJI H. VIHOL

ITR/114/1996ITAT Gujarat
16/1/2001

COMMISSIONER OF INCOME TAX vs MOHANBHAI N PATEL

ITR/42/1995ITAT Gujarat
16/1/2001

COMMISSIONER OF INCOME-TAX vs GUJARAT MINISTEEL LIMITED

ITR/192/1988ITAT Gujarat
16/1/2001

SHRI VIJAYBHAI C. PATEL vs COMMISSIONER OF INCOME-TAX

ITR/58/1997ITAT Gujarat
16/1/2001

COMMISSIONER OF INCOME-TAX vs RAJNIBEN CHINUBHAI

ITR/9/1992ITAT Gujarat
16/1/2001