Recent Judgments
Latest ITAT tax tribunal orders across all benches.(361,823 total)
COMMISSIONER OF INCOME TAX vs P M DIESALS PVT LTD
ITR/18/1995ITAT Gujarat
PROCTOR & GAMBLE HYGIENE&HEALTH CARE LTD vs COMMNR. OF CENTRAL EXCISE, BHOPAL
C.A. No.-003844-003844 - 2000ITAT SC
COMMISSIONER OF INCOME TAX vs NITIN TRADING CO.
ITR/290/1994ITAT Gujarat
COMMISSIONER OF INCOME-TAX vs P M DIESEL,PVT.LTD.
ITR/300/1994ITAT Gujarat
COMMISSIONER OF INCOME TAX vs AMARSINGHJI MILLS LTD.
ITR/292/1994ITAT Gujarat
COMMISSIONER OF INCOME-TAX vs NATHUBHAI H PATEL
ITR/298/1994ITAT Gujarat
M/S. SANJEEV WOOLEN MILLS vs COMMNR. OF INCOME TAX, MUMBAI
C.A. No.-006735-006736 - 2003ITAT SC
NATIONAL AGRICULTURAL COOP.M.F vs COMMISSIONER OF INCOME TAX NEW
ITA - 1167 / 2005ITAT Delhi
NATIONAL AGRICULTURAL COOP.M.F vs COMMISSIONER OF INCOME TAX N.D
ITA - 1165 / 2005ITAT Delhi
NATIONAL AGRICULTURAL COOP.MKT vs COMMISSIONER OF INCOME TAX NEW
ITA - 1161 / 2005ITAT Delhi
COMMISSIONER OF INCOME TAX vs OJAS TAR PLAST(P) LTD.
ITR/253/1994ITAT Gujarat
COMMISSIONER OF INCOME TAX vs KETAN CHEMICALS
ITR/276/1994ITAT Gujarat
COMMISSIONER OF INCOME-TAX vs CHOKSHI VINODCHANDRA CHANDULAL
ITR/266/1994ITAT Gujarat
COMMISSIONER OF INCOME TAX vs BISLERI BEWERAGES PVT.LTD.
ITR/240/1994ITAT Gujarat
COMMISSIONER OF INCOME TAX vs M/S MODI RUBBER LTD.
ITA - 550 / 2005ITAT Delhi
SHEELABEN M. PATEL vs I.T. OFFICER
TAXAP/424/2003ITAT Gujarat
HONOURABLE MR. JUSTICE D.A.MEHTA,HONOURABLE MS. JUSTICE HARSHA DEVANI
COMMISSIONER OF INCOME TAX vs NIKHIL MEHRA
ITA - 1106 / 2005ITAT Delhi
COMMISSIONER OF INCOME TAX vs LAXMI CEMENT DISTRIBUTORA (P) LTD.
ITR/226/1994ITAT Gujarat
HONOURABLE MR. JUSTICE D.A.MEHTA,HONOURABLE MS. JUSTICE HARSHA DEVANI
COMMISSIONER OF INCOME TAX vs MANINI NIRANJAN,
ITR/239/1994ITAT Gujarat
COMMISSIONER OF INCOME TAX vs INVENTA A G
ITR/238/1994ITAT Gujarat
COMMISSIONER OF INCOME TAX vs LAXMI CEMENT DISTRIBUTORS PVT.LTD.
ITR/54/1995ITAT Gujarat
COMMNR. OF CENTRAL EXCISE, INDORE vs M/S.S. KUMARS LTD.
C.A. No.-004172-004185 - 2000ITAT SC
SEDCO FOREX INTERNATIONAL DRILL.INC.&ORS vs COMMNR. OF INCOME TAX, DEHRUDUN
C.A. No.-000351-000355 - 2005ITAT SC
MURLIDHAR LAHORIMAL vs COMMISSIONER OF INCOME-TAX
ITR/225/1994ITAT Gujarat
COMMISSIONER OF INCOME TAX vs GUJARAT SHIP TRADING CORPN.
ITR/230/1994ITAT Gujarat
MANGALORE REFINERY AND PETROCHEMICALS LTD. vs THE ASSISTANT COMMISSIONER OF INCOME TAX 3(2), AND ORS.
WP/3211/2004ITAT Bombay
HON'BLE SHRI JUSTICE H.L. GOKHALE, HON'BLE SHRI JUSTICE J.P. DEVADHAR
COMMISSIONER OF INCOME TAX vs PREM CONDUCTORS PVT LTD
ITR/73/1995ITAT Gujarat
PONNI SUGARS (ERODE) LTD. vs DY.COMMERCIAL TAX OFFICER,T. NADU
C.A. No.-004757-004758 - 2000ITAT SC
ZAKIR HUSSAIN vs CIT, UDAIPUR and ANR
ITA/84/2002ITAT Rajasthan
M/S. GERMN REMEDIES LTD. vs DY COMMISSIONER OF INCOME-TAX CIRCLE 6(3) MUMBAI AND ORS.
WP/621/2005ITAT Bombay
HON'BLE SHRI JUSTICE V.C. DAGA, HON'BLE SHRI JUSTICE J.P. DEVADHAR