Recent Judgments

Latest ITAT tax tribunal orders across all benches.(361,826 total)

GUJARAT INSECTICIDED LTD. vs ASSTT. COMMISSIONER OF INCOME TAX

TAXAP/332/2005ITAT Gujarat
27/12/2005

MANORMA SARABHAI TRUST NO.7 vs COMMISSIONER OF INCOME-TAX

ITR/272/1995ITAT Gujarat
26/12/2005

USHAKANT N PATEL vs COMMISSIONER OF INCOME TAX

ITR/287/1994ITAT Gujarat
22/12/2005

COMMISSIONER OF INCOME-TAX vs TALIMI INVESTMENT PVT.LTD.

ITR/133/1995ITAT Gujarat
22/12/2005

COMMISSIONER OF INCOME TAX vs BIRADARI INVESTMENT PVT. LTD.

ITR/78/1995ITAT Gujarat
22/12/2005

KASHIRAM TEXTILE MILLS (P) LTD vs COMMISSIONER OFINCOME TAX

ITR/74/1995ITAT Gujarat
22/12/2005

COMMISSIONER OF INCOME TAX vs SAHYOG INVESTMENT PVT.LTD.

ITR/175/1995ITAT Gujarat
22/12/2005

COMMISSIONER OF INCOME TAX vs APOLLO VIKAS STEELS (P) LTD

ITR/150/1995ITAT Gujarat
22/12/2005

COMMISSIONER OF INCOME TAX vs TALIMI INVESTMENT P LTD

ITR/168/1995ITAT Gujarat
22/12/2005

COMMISSIONER OF INCOME-TAX vs BHAILALBHAI MATHURBHAI PATEL

ITR/281/1995ITAT Gujarat
22/12/2005

COMMISSIONER OF INCOME TAX-III vs AMBA IMPEX

TAXAP/534/2005ITAT Gujarat
20/12/2005

COMMISSIONER OF INCOME TAX vs SAUMIL B. KINARIWALA

TAXAP/199/2005ITAT Gujarat
20/12/2005

COMMISSIONER OF INCOME TAX - I vs GUJARAT STATE FERTILIZER CO. LTD.

TAXAP/615/2005ITAT Gujarat
20/12/2005

M/S. SIDDARTHA TUBES LTD. vs COMMISSIONER OF CENTRAL EXCISE

C.A. No.-002560-002560 - 2005ITAT SC
16/12/2005

SIDDHARTHA TUBES LTD. vs COMNR.OF CUTSTOMS & CENTRAL EXCISE,.M.P

C.A. No.-004247-004248 - 2000ITAT SC
16/12/2005

M/S. ULTRAMARINE and PIGMENTS LTD. vs O.P. SRIVASTAVA, COMMISSIONER OF INCOME TAX, B'BAY CITY III,

WP/1387/1992ITAT Bombay

HON'BLE SHRI JUSTICE H.L. GOKHALE, HON'BLE SHRI JUSTICE J.P. DEVADHAR

13/12/2005

COMMISSIONER OF INCOME TAX vs JAMNAGAR JILLA SAHAKARI KHARIDVECHAN SANGH LTD.

ITR/251/1994ITAT Gujarat
13/12/2005

COMMISSIONER OF INCOME-TAX vs JAMNAGAR JILLA SAHAKARI KHARIDVECHAN SANGH LTD.

ITR/58/1994ITAT Gujarat
12/12/2005

COMMISSIONER OF INCOME TAX vs SARDAR VALLABHBHAI PATEL

ITR/58/1995ITAT Gujarat
8/12/2005

COMMISSIONER OF INCOME TAX vs ZAVERCHAND GAEKWAD LTD.

ITR/55/1995ITAT Gujarat
8/12/2005

INCOME TAX OFFICER, BANGALORE vs M/S. INDUFLEX PRODUCTS (P) LTD

C.A. No.-007307-007307 - 2005ITAT SC
8/12/2005

COMMISSIONER OF INCOME TAX vs HARIRAM KHIMKARAN BAROT FAMILYTRUST

ITR/46/1995ITAT Gujarat
7/12/2005

COMMISSIONER OF INCOME TAX vs ROLCON ENGG. CO.LTD.

ITR/236/1994ITAT Gujarat
7/12/2005

COMMNR. OF CENTRAL EXCISE, MEERUT vs MAHARSHI AYURVEDA CORP. LTD

C.A. No.-004369-004370 - 2000ITAT SC
7/12/2005

COMMISSIONER OF INCOME TAX vs EIMCO ELECON (INDIA)LTD.

ITR/37/1995ITAT Gujarat
6/12/2005

COMMISSIONER OF INCOME TAX vs PRAVIN INVESTMENT LTD

ITR/41/1995ITAT Gujarat
6/12/2005

COMMISSIONER OF INCOME TAX vs NITIN AND COMPANY

ITR/43/1995ITAT Gujarat
6/12/2005

COMMISSIONER OF INCOME TAX vs SHIV AGRO GRAMODYOG INDUSTRIES

ITR/27/1995ITAT Gujarat
5/12/2005

COMMISSIONER OF INCOME TAX vs CAMA HOTEL LTD.

ITR/26/1995ITAT Gujarat
5/12/2005

COMMISSIONER OF INCOME TAX vs R NITIN & COMPANY

ITR/33/1995ITAT Gujarat
1/12/2005