Recent Judgments

Latest ITAT tax tribunal orders across all benches.(361,826 total)

COMMISSIONER OF INCOME TAX vs M/S JAGAT NOVEL EXHIBITORS P.L

ITA - 22 / 2006ITAT Delhi
2/2/2006

COMMISSIONER OF INCOME TAX vs M/S JAGAT NOVEL EXHIBITORS P.L

ITA - 2 / 2006ITAT Delhi
2/2/2006

COMMISSIONER OF INCOME TAX vs M/S JAGAT NOVEL EXHIBITORS P.L

ITA - 17 / 2006ITAT Delhi
2/2/2006

COMMISSIONER OF INCOME TAX vs M/S JAGAT NOVEL EXHIBITORS PVT. LTD.

ITA - 16 / 2006ITAT Delhi
2/2/2006

COMMISSIONER OF INCOME TAX vs M/S JAGAT NOVEL EXHIBITORS P.L

ITA - 10 / 2006ITAT Delhi
2/2/2006

M/S MUGAT DYING & PRINTING MILLS vs ASSISTANT COMMISSIONER OF INCOME-TAX

TAXAP/194/2003ITAT Gujarat

HONOURABLE MR. JUSTICE D.A.MEHTA,HONOURABLE MS. JUSTICE HARSHA DEVANI

2/2/2006

M/S MUGAT DYING & PRINTING MILLS vs A.C.I.T.

TAXAP/193/2003ITAT Gujarat

HONOURABLE MR. JUSTICE D.A.MEHTA,HONOURABLE MS. JUSTICE HARSHA DEVANI

2/2/2006

SHREE SHANTINATH SILK INDUSTRIES vs A.C.I.T.

TAXAP/8/2004ITAT Gujarat
2/2/2006

COMMISSIONER OF INCOME-TAX vs PRABHUDAS KISHORDAS TOBACCO PRODUCTS PVT LTD

ITR/99/1995ITAT Gujarat
2/2/2006

COMMNR. OF CENTRAL EXCISE, RAIPUR vs M/S. HIRA CEMENT

C.A. No.-004424-004424 - 2004ITAT SC
2/2/2006

SANDVIK ASIA LTD. vs COMMNR.OF INCOME TAX-I, PUNE

C.A. No.-001337-001340 - 2005ITAT SC
27/1/2006

COMMISSIONER OF INCOME TAX vs KASHIRAM TEXTILE MILLS PVT. LTD.

ITR/39/1995ITAT Gujarat
25/1/2006

NEW SORATHIA ENGINEERING CO., vs COMMISSIONER OF INCOME-TAX

ITR/89/1995ITAT Gujarat
25/1/2006

COMMISSIONER OF INCOME TAX TDS vs M/S KRISHNA CONTINENTAL LTD.

ITA - 68 / 2006ITAT Delhi
20/1/2006

M/S. MOTOR INDUSTRIES CO. LTD. vs COMMNR. OF CENTRAL EXCISE, AURANGABAD

C.A. No.-004391-004392 - 2000ITAT SC
20/1/2006

COMMISSIONER OF INCOME TAX vs NAVDEEP INVESTMENTS PVT LTD

ITR/151/1995ITAT Gujarat
19/1/2006

COMMISSIONER OF INCOME-TAX vs GUAJRAT TEA DEPOT CO.

ITR/93/1995ITAT Gujarat
19/1/2006

COMMISSIONER OF INCOME-TAX vs INDUSTRIAL MACHINERY MFG.PVT. LTD.

ITR/96/1995ITAT Gujarat
19/1/2006

COMMISSIOENR OF INCOME-TAX vs VIKRANT CRIMP-ERS

ITR/91/1995ITAT Gujarat
19/1/2006

COMMISSIONER OF INCOME TAX vs NAVDEEP INVESTMENT(P) LTD.

ITR/88/1995ITAT Gujarat
19/1/2006

COMMISSIONER OF INCOME-TAX vs JAMJODHPUR LOHANA MAHAJAN

ITR/90/1995ITAT Gujarat
19/1/2006

G S NANJEE & SONS vs COMMISSIONER OF INCOME TAX

ITR/87/1995ITAT Gujarat
18/1/2006

SMT. HARSHA H. SHAH vs COMMISSIONER OF INCOME TAX and ORS.

WP/3025/1991ITAT Bombay

HON'BLE SHRI JUSTICE R.M. LODHA, HON'BLE SHRI JUSTICE ANOOP V. MOHTA

17/1/2006

HARSIDH SPECIFIC FAMILY TRUST vs COMMISSIONER OF INCOME TAX

ITR/62/1995ITAT Gujarat
17/1/2006

COMMISSIONER OF INCOME TAX vs PARAMOUNT POLLUTION CONTROL (PVT) LTD.

ITR/79/1995ITAT Gujarat
17/1/2006

THE COMMISSIONER OF INCOME TAX vs M/S TEJ QUEBECOR PRINTING LTD.

ITA/726/2005ITAT Delhi

HON'BLE MS. JUSTICE MANJU GOEL,HON'BLE MR. JUSTICE MANMOHAN SARIN

17/1/2006

THE COMMISSIONER OF INCOME TAX vs M/S TEJ QUEBECOR PRINTING LTD.

ITA/725/2005ITAT Delhi

HON'BLE MR. JUSTICE MANMOHAN SARIN,HON'BLE MS. JUSTICE MANJU GOEL

17/1/2006

THE COMMISSIONER OF INCOME TAX vs M/S TEJ QUEBECOR PRINTING LTD.

ITA/724/2005ITAT Delhi

HON'BLE MS. JUSTICE MANJU GOEL,HON'BLE MR. JUSTICE MANMOHAN SARIN

17/1/2006

PATEL BRASS WORKS vs COMMISSIONER OF INCOME TAX

ITR/61/1995ITAT Gujarat
16/1/2006

ANJALEEM ENTERPISES PVT. LTD. vs COMMNR. OF CENTRAL EXCISE, AHMEDABAD

C.A. No.-002487-002487 - 2000ITAT SC
16/1/2006