Recent Judgments
Latest ITAT tax tribunal orders across all benches.(361,821 total)
THE COMMISSIONER OF INCOME TAX vs M/S JAGDISH & CO.
ITA - 844 / 2005ITAT Delhi
THE COMMISSIONER OF INCOME TAX vs M/S DELIH AUTOMOBILES LTD.
ITA - 686 / 2005ITAT Delhi
COMMISSIONER OF INCOME TAX vs M/S CANDICO INDIA P.LTD.
ITA - 1075 / 2005ITAT Delhi
COMMISSIONER OF INCOME TAX vs M/S CANDICO INDIA P.LTD.
ITA - 1069 / 2005ITAT Delhi
MINA FUSADE vs SHIBAJI DASH COMMISSIONER OF INCOME TAX
WP/1256/1999ITAT Bombay
HON'BLE SHRI JUSTICE V.C. DAGA, HON'BLE SHRI JUSTICE J.P. DEVADHAR
THE C.I.T.CITY IV, M.K.ROAD,MUMBAI. vs M/S.PADAMJEE AGRO INDUSTRIES LTD.,MUMBAI.
ITXA/730/2000ITAT Bombay
HON'BLE SHRI JUSTICE V.C. DAGA, HON'BLE SHRI JUSTICE J.P. DEVADHAR
C.I.T.-IV, BOMBAY. vs M/S.PIEM HOTELS LTD., BOMABY.
ITR/415/1988ITAT Bombay
HON'BLE SHRI JUSTICE V.C. DAGA, HON'BLE SHRI JUSTICE J.P. DEVADHAR
DY. COMMNR., INCOME TAX, COCHIN vs M/S. S.T.N. TEXTILE LTD
C.A. No.-004101-004101 - 2003ITAT SC
COMMISSIONER OF INCOME-TAX vs MAHENDRA N SHAH
ITR/214/1994ITAT Gujarat
COMMISSIONER OF INCOME-TAX vs NUTHERN PVT LTD
ITR/213/1994ITAT Gujarat
COCA COLA INDIA PRIVATE LIMITED vs THE ADDITIONAL COMMISSIONER OF INCOME-TAX AND ORS.
WP/7072/2005ITAT Bombay
SHRI TUSHAR T.TANNA and ORS. vs C.I.T. BOMBAY.
ITR/719/1987ITAT Bombay
HON'BLE SHRI JUSTICE V.C. DAGA, HON'BLE SHRI JUSTICE J.P. DEVADHAR
SHRI DIPAK K.TANNA, BOMBAY. vs C.I.T.-III, BOMBAY.
ITR/62/1990ITAT Bombay
HON'BLE SHRI JUSTICE V.C. DAGA, HON'BLE SHRI JUSTICE J.P. DEVADHAR
DIPAK JYOTI and ARTI TRUST,BOMBAY. vs C.I.T.-VII, BOMBAY.
ITR/38/1992ITAT Bombay
HON'BLE SHRI JUSTICE V.C. DAGA, HON'BLE SHRI JUSTICE J.P. DEVADHAR
COMMISSIONER OF INCOME-TAX vs UNION ELECTRIC CORPORATION
ITR/212/1994ITAT Gujarat
COMMISSIONER OF INCOME TAX vs NAVDEEP POLYMERS PVT. LTD.
ITR/207/1994ITAT Gujarat
COMMISSIONER OF INCOME TAX vs SIDRAL FOOD PVT LTD.
ITR/200/1994ITAT Gujarat
COMMISSIONER OF INCOME-TAX vs SANDEEP CONSTRUCTION PVT.LTD.
ITR/184/1994ITAT Gujarat
COMMISSIONER OF INCOME-TAX vs KAMDAR ASSOCIATES
ITR/190/1994ITAT Gujarat
M/S. MUKESH POULTRY FARM vs THE INCOME-TAX OFFICER
TAXAP/20/2005ITAT Gujarat
COMMISSIONER OF INCOME-TAX vs JYOTI MARKETING PROJECTS LTD.
ITR/163/1994ITAT Gujarat
M/S. GERMAL REMEDIES LTD. vs DY. COMMISSIONER OF INCOME TAX CICRLE 6(3) AND ORS, MUMBAI
WP/622/2005ITAT Bombay
HON'BLE SHRI JUSTICE V.C. DAGA, HON'BLE SHRI JUSTICE J.P. DEVADHAR
M/S. GERMAN REMEDIES LTD. vs DY COMMISSIONER OF INCOME TAX CIRCLE 6(3) AND ORS. MUMBAI
WP/620/2005ITAT Bombay
HON'BLE SHRI JUSTICE V.C. DAGA, HON'BLE SHRI JUSTICE J.P. DEVADHAR
LML LTD., vs M.K.VENKATRAMAN,ASSTT. COMMISSIONER,OF INCOME TAX
WP/2876/1991ITAT Bombay
HON'BLE SHRI JUSTICE V.C. DAGA, HON'BLE SHRI JUSTICE J.P. DEVADHAR
C.I.T.-III, BOMBAY. vs M/S.AESTHETIC BUILDERS PVT.LTD., BOMBAY.
ITR/3/1991ITAT Bombay
HON'BLE SHRI JUSTICE V.C. DAGA, HON'BLE SHRI JUSTICE A.S. AGUIAR
M/S. WESTERN INDIA PLYWOODS LTD. vs COLLECTOR OF CUSTOMS, KOCHIN
C.A. No.-004234-004234 - 2000ITAT SC
M/S. COMPACK PVT. LTD. vs COMMNR. OF CENT. EX. & CUSTOMS, VADODARA
C.A. No.-008030-008030 - 2004ITAT SC
N B SURTI FAMILY TRUST vs COMMISSIONER OF INCOME-TAX
ITR/146/1994ITAT Gujarat
COMMISSIONER OF INCOME-TAX vs SHARP REFFILS CO PVT LTD
ITR/144/1994ITAT Gujarat
COMMISSIONER OF INCOME-TAX vs GIRISHKUMAR SHANTILAL PATEL
ITR/149/1994ITAT Gujarat
