Recent Judgments

Latest ITAT tax tribunal orders across all benches.(357,292 total)

KARNANI PROPERTIES LTD. vs COMMISSIONER QF INCOME TAX, WEST BENGAL

CIVIL APPEAL No. 1874/1968ITAT SC

2 Judges

27/8/1971

LAKSHMIJI SUGAR MILLS CO. vs COMMISSIONER OF INCOME TAX, NEW DELHI

CIVIL APPEAL No. 1928/1968ITAT SC

2 Judges

27/8/1971

SARDAR BAHADUR S. INDRA SINGH TRUST vs COMMISSIONER OF INCOME TAX, BENGAL

CIVIL APPEAL No. 1885/1968ITAT SC

2 Judges

25/8/1971

SHREE KRISHNA AGENCY LTD. vs COMMISSIONER OF INCOME TAX CENTRAL, CALCUTTA

CIVIL APPEAL No. 1837/1968ITAT SC

2 Judges

24/8/1971

COMMISSIONER OF INCOME TAX, U.P. vs GURBUX RAI HARBUX RAI

CIVIL APPEAL No. 1225/1967ITAT SC

2 Judges

24/8/1971

S. R. Y. SIVARAM PRASAD BAHADUR vs THE COMMISSIONER OF INCOME TAX HYDERABAD

CIVIL APPEAL No. 1309/1968ITAT SC

2 Judges

19/8/1971

INSPECTING ASSISTANT COMMISSIONER OF AGRICULTURAL INCOME TAX AND SALES TAX, KOZHLKODE vs POOMULLI MANAKKAL PARAMESWARAN NAMBOODRIPAD

CIVIL APPEAL No. 62/1969ITAT SC

2 Judges

18/8/1971

HARISHIKESH GANGULI (DEAD) vs COMMISSIONER OF INCOME TAX, CALCUTTA

CIVIL APPEAL No. 1850/1967ITAT SC

2 Judges

18/8/1971

KEDARNATH JUTE MFG. CO. LTD. vs COMMISSIONER OF INCOME TAX, CENTRAL CALCUTTA

CIVIL APPEAL No. 1899/1967ITAT SC

2 Judges

17/8/1971

COMMISSIONER OF INCOME TAX, WEST BENGAL vs BIRLA COTTON SPINNING & WEAVING MILLS LTD. & ORS.

CIVIL APPEAL No. 1351/1968ITAT SC

2 Judges

17/8/1971

COMMISSIONER OF INCOME-TAX BOMBAY vs MAHARASHTRA SUGAR MILLS LTD. BOMBAY

CIVIL APPEAL No. 1658/1968ITAT SC

2 Judges

16/8/1971

COMMISSIONER OF INCOME TAX, WEST BENGAL. vs KAMAL BEHARI LAL SINGHA ETC.

CIVIL APPEAL No. 1667/1968ITAT SC

2 Judges

16/8/1971

SHEO NATH SINGH vs APPELLATE ASSISTANT COMMISSIONER OF INCOME TAX, CALCUTTA

CIVIL APPEAL No. 1477/1967ITAT SC

2 Judges

12/8/1971

CALCUTTA ELECTRIC SUPPLY CORPORATION vs COMMISSIONER OF WEALTH TAX, WEST BENGAL

CIVIL APPEAL No. 1656/1968ITAT SC

2 Judges

12/8/1971

C.I.T. ANDHRA PRADESH vs M/S TAJ MAHAL HOTEL, SECUNDERABAD

CIVIL APPEAL No. 1368/1968ITAT SC

2 Judges

12/8/1971

COMMISSIONER OF INCOME TAX BOMBAY CITY vs CHUNILAL V. MEHTA AND SONS (P) LTD.

CIVIL APPEAL No. 1535/1968ITAT SC

2 Judges

11/8/1971

COMMISSIONER OF INCOME-TAX, BANGALORE vs M/S. R. HANUMANTHAPPA AND SON

CIVIL APPEAL No. 704/1968ITAT SC

2 Judges

10/8/1971

C. I. T. (CENTRAL) CALCUTTA vs ASIATIC TEXTILE LTD.

CIVIL APPEAL No. 1687/1968ITAT SC

2 Judges

9/8/1971

C.A.P. ANDIAPPAN vs C.I.T. MADRAS & ANR

CIVIL APPEAL No. 1689/1968ITAT SC

2 Judges

9/8/1971

CHINTAMANI SARAN NATHSAHDEO vs C.I.T. BIHAR & ORISSA

CIVIL APPEAL No. 1732/1967ITAT SC

2 Judges

5/8/1971

T. S. BALARAM, INCOME TAX OFFICER, COMPANY CIRCLE IV, BOMBAY vs M/S. VOLKART BROTHERS, BOMBAY

CIVIL APPEAL No. 1170/1968ITAT SC

2 Judges

5/8/1971

COMMISSIONER OF TAXES, ASSAM vs M/S. JALANNAGAR SOUTH ESTATE LTD.

CIVIL APPEAL No. 1873/1967ITAT SC

2 Judges

4/8/1971

PUNJAB PRODUCE AND TRADING CO. LTD. vs C.I.T WEST BENGAL, CALCUTTA

CIVIL APPEAL No. 1344/1967ITAT SC

2 Judges

29/7/1971

COMMISSIONER OF WEALTH TAX, BIHAR AND ORISSA vs KIRPASHANKAR DAYASHANKAR WORAH

CIVIL APPEAL No. 1478/1967ITAT SC

2 Judges

29/7/1971

DALMIA JAIN & CO. LTD. vs COMMISSIONER OF INCOME-TAX, BIHAR & ORISSA, PATNA

CIVIL APPEAL No. 1812/1967ITAT SC

2 Judges

29/7/1971

COMMISSIONER OF INCOME TAX, WEST BENGAL vs BALKRISHAN MALHOTRA

CIVIL APPEAL No. 1391/1967ITAT SC

2 Judges

28/7/1971

COMMISSIONER OF INCOME-TAX, MYSORE, BANGLORE vs THE MYSORE ELECTRICAL INDUSTRIES LTD.

CIVIL APPEAL No. 1794/1970ITAT SC

5 Judges

27/4/1971

HUSSAIN BHAI AND OTHERS vs COMMISSIONER OF INCOME TAX, MADRAS.

CIVIL APPEAL No. 1097/1967ITAT SC

5 Judges

16/4/1971

BADRI PRASAD AND ORS. ETC. vs COLLECTOR OF CENTRAL EXCISE & ORS. ETC.

TRANSFER PETITION (CIVIL) No. 24/1970ITAT SC

5 Judges

30/3/1971

ASSTT. COLLECTOR OF CUSTOMS vs CHARAN DAS MALHOTRA

CIVIL APPEAL No. 1056/1967ITAT SC

2 Judges

19/2/1971