Recent Judgments
Latest ITAT tax tribunal orders across all benches.(357,292 total)
B. SANJANA, ASSIST ANT COLLECTOR OF CENTRAL EXCISE, BOMBAY & ORS. vs ELPHINSTONE SPINNING & WEAVING MILLS CO. LTD,
CIVIL APPEAL No. 1467/1967ITAT SC
2 Judges
COMMISSIONER OF INCOME TAX, CALCUTTA vs BURLOP DEALERS LTD.
CIVIL APPEAL No. 649/1967ITAT SC
3 Judges
C.I.T., U.P. vs BANKEY LAL VAIDYA (DEAD) BY L.RS~
CIVIL APPEAL No. 1223/1967ITAT SC
3 Judges
COMMISSIONER OF INCOME TAX, ASSAM AND. NAGALAND ETC. vs SHRI G. HYATT
CIVIL APPEAL No. 1174/1967ITAT SC
3 Judges
COMMISSIONER OF LICOME-TAX, MADRAS vs T.S.PL.P. CHIDAMBARAM CHETTIAR (DEAD) THROUGH L.RS.
CIVIL APPEAL No. 365/1967ITAT SC
3 Judges
STANDARD REFINERY & DISTILLERY LTD. vs COMMISSIONER OF INCOME-TAX, CALCUTTA
CIVIL APPEAL No. 1585/1968ITAT SC
2 Judges
WESTERN STATES TRADING CO. LTD. vs COMMISSIONER OF INCOME TAX, CENTRAL CALCUTTA
CIVIL APPEAL No. 589/1967ITAT SC
3 Judges
€0MMISSIONER OF INCOME-TAX, ANDHRA PRADESH, HYDERABAD vs JAYALAKSHMI RICE AND OIL MILLS CONTRACTOR CO.
CIVIL APPEAL No. 545/1967ITAT SC
3 Judges
INDIAN ALUMINIUM CO. LTD. vs COMMISSIONER OF INCOME TAX, WEST BENGAL
CIVIL APPEAL No. 24/1967ITAT SC
2 Judges
ESTATE OF LATE RANGALAL JAJODIA vs COMMISSIONER OF INCOME-TAX, MADRAS
CIVIL APPEAL No. 2332/1966ITAT SC
5 Judges
COMMISSIONER OF INCOME-TAX, WEST BENGAL vs INDIAN MOLASSES (P) LTD.
CIVIL APPEAL No. 2555/1966ITAT SC
3 Judges
RAJ KUMAR SINGH HUKAM CHANDJI vs COMMISSIONER OF INCOME-TAX MADHYA. PRADESH
CIVIL APPEAL No. 326/1967ITAT SC
3 Judges
MALEGAON ELECTRICITY CO. (P) LTD. vs THE COMMISSIONER OF INCOME-TAX, BOMBAY
CIVIL APPEAL No. 1345/1967ITAT SC
3 Judges
COMMISSIONER OF INCOME-TAX, DELHL (CENTRAL) NEW DELHI vs M/S. SINGH ENGINEERING WORKS (P) LTD. KANPUR
TAX REFERENCE CASE No. 1/1969ITAT SC
3 Judges
HIRDAY NARAIN vs INCOME-TAX OFFICER, BAREILLY
CIVIL APPEAL No. 193/1970ITAT SC
2 Judges
CHHITTER MAL NARAIN DAS vs COMMISSIONER OF SALES TAX
CIVIL APPEAL No. 2483/1969ITAT SC
2 Judges
COMMISSIONER OF INCOME-TAX, MADHYA PRADESH vs SIR HUKUMCHAND MANNALAL & CO.
CIVIL APPEAL No. 1774/1969ITAT SC
2 Judges
COMMISSIONER OF INCOME-TAX vs JAWAHAR LAL RASTOGI
CIVIL APPEAL No. 16/1970ITAT SC
3 Judges
INDIA MACHINERY STORES (P) LTD. vs COMMISSIONER OF INCOME-TAX, BIHAR
CIVIL APPEAL No. 376/1967ITAT SC
3 Judges
A. K. T. K. M. VISHNUDATTA ANDHARJANAM REPRESENTED BY. D. vs NAMBUDIRIPAD, DESAMENGALAM. versus COMMISSIONER OF AGRICULTURAL INCOME TAXT, TRIVANDRUM
CIVIL APPEAL No. 2327/1968ITAT SC
3 Judges
GOLI ESWARIAH vs COMMISSIONER OF GIFT TAX, ANDHRA PRADESH
CIVIL APPEAL No. 695/1968ITAT SC
2 Judges
COMMISSIONER OF INCOME -TAX, WEST BENGAL II vs RAJASTHAN MINES LTD., CALCUTTA
CIVIL APPEAL No. 1627/1968ITAT SC
3 Judges
COMMISSIONER OF INCOME TAX, BOMBAY vs MYSORE SPINNING & MFG. CO. LTD.
CIVIL APPEAL No. 1760/1967ITAT SC
3 Judges
RM. RAMANATHAN CHETTIAR ETC. vs COMMISSIONER OF INCOME TAX, MADRAS
CIVIL APPEAL No. 710/1967ITAT SC
3 Judges
COMMISSIONER OF INCOME-TAX, PUNJAB vs KULU VALLEY TRANSPORT CO. (P) LTD.
CIVIL APPEAL No. 859/1966ITAT SC
3 Judges
COMMISSIONER OF INCOME TAX WEST BENGAL vs ANWAR ALI
CIVIL APPEAL No. 2560/1966ITAT SC
3 Judges
COMMISSIONER OF INCOME-TAX, MADRAS vs S. S. SIVAN PILLAI AND OTHERS
CIVIL APPEAL No. 2321/1966ITAT SC
3 Judges
CHANDROJI RAO vs COMMISSIONER OF INCOME-TAX, M.P. NAGPUR
CIVIL APPEAL No. 505/1967ITAT SC
3 Judges
COMMISSIONER OF INCOME-TAX, U.P. vs J. P. KANODIA & CO
CIVIL APPEAL No. 193/1967ITAT SC
3 Judges
PRODUCE EXCHANGE CORPORATION LTD. vs COMMISSIONER OF INCOME TAX
CIVIL APPEAL No. 2538/1966ITAT SC
3 Judges
