Recent Judgments
Latest ITAT tax tribunal orders across all benches.(357,292 total)
COL. HIS HIGHNESS RAJA SIR HARINDER SINGH BRAR BANS BAHADUR vs COMMISSIONER OF INCOME-TAX, PUNJAB & ORS.
CIVIL APPEAL No. 34/1969ITAT SC
3 Judges
C.I.T. WEST BENGAL II, CALCUTTA vs COAL SHIPMENT (P) LTD.
CIVIL APPEAL No. 1494/1971ITAT SC
3 Judges
C.I.T. ANDHRA PRADESH vs C. P. SARATHY MUDALIAR
CIVIL APPEAL No. 2242/1968ITAT SC
2 Judges
K. D. KAMATH & CO. vs C.I.T., BANGALORE
CIVIL APPEAL No. 1242/1968ITAT SC
2 Judges
V. VENUGOPALA VARMA RAJAH vs COMMISSIONER AGRICULTURAL INCOME TAX, TRIVANDRUM, KERALA
CIVIL APPEAL No. 266/1969ITAT SC
3 Judges
LALTA PRASAD KHINNI LAL vs ASSTT. COMMR, (JUDL.) SALES TAX, KANPUR & ANR.
CIVIL APPEAL No. 2571/1969ITAT SC
2 Judges
COMMISSIONER OF INCOME TAX, GUJARAT vs M/S. S. C. KOTHARI
CIVIL APPEAL No. 1993/1968ITAT SC
2 Judges
MORVI INDUSTRIES LTD. vs COMMISSIONER OF INCOME TAX (CENTRAL) CALCUTTA
CIVIL APPEAL No. 2083/1970ITAT SC
3 Judges
INSPECTOR ASSISTANT COMMISSIONER OF AGRICULTURAL INCOME TAX AND SALES TAX, KOZHIKODE vs V. K. RAMUNNI PANIKKAR, RECEIVER OF ZOMORIN ESTATE
CIVIL APPEAL No. 1397/1969ITAT SC
2 Judges
SHEKHAWATI GENERAL TRADERS LTD. vs INCOME TAX OFFICER, COMPANY CIRCLE I, JAIPUR
CIVIL APPEAL No. 2039/1968ITAT SC
2 Judges
COMMISSIONER OF INCOME-TAX (CENTRAL), NEW DELHI vs M/S. S. ZORASTER & COMPANY
CIVIL APPEAL No. 2012/1968ITAT SC
2 Judges
COMMISSIONER OF INCOME-TAX, BANGALORE vs C. M. JAFFAR KHAN (DECEASED) REPRESENTED BY HIS WIDOW RAHAMATHUNNISA BEGUM
CIVIL APPEAL No. 1306/1967ITAT SC
2 Judges
M/S. BASTI SUGAR MILLS CO. LTD. AND ORS. vs COMMISSIONER OF INCOME TAX, DELHI & RAJASTHAN
CIVIL APPEAL No. 1364/1967ITAT SC
2 Judges
MOHINI THAPAR (DEAD) BY L. RS. vs C.I.T. (CENTRAL) CALCUTTA & ORS.
CIVIL APPEAL No. 1374/1970ITAT SC
3 Judges
COMMISSIONER OF INCOME TAX, ASSAM, TRIPURA, MANIPUR & NAGALAND vs M/S. RAMESHWARI LAL SANWARMAL
CIVIL APPEAL No. 1956/1969ITAT SC
2 Judges
COMMISSIONER OF INCOME TAX, MADRAS vs M/S. KHODAY ESWARSA & SONS
CIVIL APPEAL No. 648/1967ITAT SC
2 Judges
COMMISSIONER OF GIFT TAX KERALA vs GHEEVARGHESE. TRAVANCORE TIMBERS & PRODUCTS, KOTTAYAM
CIVIL APPEAL No. 2293/1968ITAT SC
2 Judges
COMMISSIONER OF INCOME TAX, BOMBAY vs WEST COAST PAPER MILLS LTD.
CIVIL APPEAL No. 1344/1971ITAT SC
2 Judges
COMMISSIONER OF LNCOME TAX, MADHYA PRADESH, NAGPUR vs HUKAMCHAND MOHANLAL
CIVIL APPEAL No. 2421/1968ITAT SC
2 Judges
COMMISSIONER OF INCOME TAX, GUJARAT vs DISTRIBUTORS (BARODA) (P) LTD.
CIVIL APPEAL No. 2350/1968ITAT SC
2 Judges
AHMEDABAD RANA CASTE ASSOCIATION vs COMMISSIONER OF INCOME TAX, GUJARAT
CIVIL APPEAL No. 2146/1968ITAT SC
2 Judges
COMMISSIONER OF GIFT TAX, MADRAS vs N. S. GETTY CHETTIAR
CIVIL APPEAL No. 128/1968ITAT SC
2 Judges
COMMISSIONER OF WEALTH TAX, RAJASTHAN vs IIER HIGHNESS MAHARANI GAYATRI DEVI OF JAIPUR
CIVIL APPEAL No. 2149/1968ITAT SC
2 Judges
JODHA MAL KUTHIALA vs COMMISSIONER OF INCOME TAX, PUNJAB, JAMMU & KASHMIR, HIMACHAL PRADESH AND PATIALA
CIVIL APPEAL No. 1970/1968ITAT SC
2 Judges
S. B. JAIN, I.T.O. NAGPUR vs MAHANDERA
CIVIL APPEAL No. 1301/1971ITAT SC
2 Judges
COMMISSIONER OF INCOME-TAX, WEST BENGAL vs CENTRAL INDIA INDUSTRIES LTD.
CIVIL APPEAL No. 2347/1968ITAT SC
2 Judges
C.I.T., WEST BENGAL II, CALCUTTA vs M/S. ELECTRO HOUSE
CIVIL APPEAL No. 2376/1968ITAT SC
2 Judges
KHANJAN LAL SEWAK RAM vs COMMISSIONER OF INCOME TAX, U.P.
CIVIL APPEAL No. 1947/1968ITAT SC
2 Judges
JAIPURIA SAMLA AMALGAMATED COLLIERIES LTD. ETC. vs COMMISSIONER OF INCOME TAX, WEST BENGAL
CIVIL APPEAL No. 1910/1968ITAT SC
2 Judges
COMMISSIONER OF WEALTH TAX, WEST BENGAL vs ALUMINIUM CORPORATION LTD.
CIVIL APPEAL No. 1691/1968ITAT SC
2 Judges
