Recent Judgments
Latest ITAT tax tribunal orders across all benches.(357,292 total)
RAMESHWAR PRASAD BAGLA vs COMMISSIONER OF INCOME-TAX, U.P., LUCKNOW
CIVIL APPEAL No. 1718/1969ITAT SC
4 Judges
MEWAR SUGAR MILLS LTD., BHOPAL SAGAR vs COMMISSIONER OF INCOME-TAX, RAJASTHAN, JAIPUR
CIVIL APPEAL No. 1596/1969ITAT SC
4 Judges
R. B. SETH MOOLCHAND SUGANCHAND vs THE COMMISSIONER OF INCOME-TAX, DELHI
CIVIL APPEAL No. 2020/1972ITAT SC
2 Judges
COMMISSIONER OF INCOME TAX, WEST BENGAL vs M/S. ABDUL RAHIM OSMAN & CO. (INDIA) PRIVATE LIMITED
CIVIL APPEAL No. 1378/1969ITAT SC
3 Judges
D.M. MANASVI vs C. I. T., GUJARAT II, AHMEDABAD
CIVIL APPEAL No. 1447/1969ITAT SC
3 Judges
COMMISSIONER OF INCOME TAX, BIHAR AND ORISSA, PATNA vs S. P. JAIN
CIVIL APPEAL No. 320/1969ITAT SC
3 Judges
SALES TAX OFFICER, GANJAM & ANR. vs M/S. UTTARESWARI RICE MILLS
CIVIL APPEAL No. 1190/1969ITAT SC
2 Judges
LACHMINARAYAN MANDAL LAL vs COMMISSIONER OF INCOME-TAX, WEST BENGAL
CIVIL APPEAL No. 20/1969ITAT SC
3 Judges
COMMISSIONER OF WEALTH TAX vs MAHADEO JALAN & MAHABIR PRASAD JALAN
CIVIL APPEAL No. 1135/1969ITAT SC
2 Judges
C.I.T. (CENTRAL) CALCUTTA vs DAULAT RAM RAWATMULL
CIVIL APPEAL No. 1133/1969ITAT SC
2 Judges
MAHABIR COMMERCIAL CO. LTD vs C.I.T. WEST BENGAL, CALCUTTA
CIVIL APPEAL No. 450/1969ITAT SC
2 Judges
COMMISSIONER OF INCOME-TAX, GUJARAT vs VADILAL LALLUBHAI ETC. ETC.
CIVIL APPEAL No. 2348/1969ITAT SC
3 Judges
ALUMINIUM CORPORATION OF INDIA LTD. vs COMMISSIONER OF INCOMETAX, WEST BENGAL
CIVIL APPEAL No. 394/1969ITAT SC
3 Judges
M/S. E. D. SASOON & CO. LTD. BOMBAY vs THE C.I.T. BOMBAY CITY
CIVIL APPEAL No. 26/1969ITAT SC
3 Judges
COMMISSIONER OF INCOME-TAX POONA vs M/S. MANNA RAMJI & CO.
CIVIL APPEAL No. 156/1969ITAT SC
3 Judges
M. K. BROTHERS (P) LTD . vs C.I.T. KANPUR
CIVIL APPEAL No. 342/1969ITAT SC
3 Judges
INCOME-TAX OFFICER, GORAKHPUR vs RAM PRASAD AND ORS.
CIVIL APPEAL No. 257/1969ITAT SC
3 Judges
CALCUTTA TRAMWAYS CO. LTD. vs COMMISSIONER OF WEALTH TAX
CIVIL APPEAL No. 28/1969ITAT SC
3 Judges
RAM PERSHAD vs COMMISSIONER OF INCOME-TAX, NEW DELHI
CIVIL APPEAL No. 1946/1968ITAT SC
3 Judges
COMMISSIONER OF INCOME -TAX U.P. LUCKNOW vs M/S. GANGADHAR BAIJNATH GENERAL GANG, KANPUR
CIVIL APPEAL No. 1746/1968ITAT SC
3 Judges
M/S GUZDAR KAJORA COAL-MINES LTD. CALCUTTA vs ILIE COMMISSIONER OF INCOME TAX, CALCUTTA
CIVIL APPEAL No. 2132/1970ITAT SC
3 Judges
THE INDIAN ALUMINIUM CO. LTD. vs THE C.I.T., WEST BENGAL, CALCUTTA
CIVIL APPEAL No. 1694/1968ITAT SC
5 Judges
DEVIDAS VITHALDAS & CO. vs C.I.T, BOMBAY CITY
CIVIL APPEAL No. 1452/1968ITAT SC
4 Judges
I. C. I. (INDIA) PRIVATE LTD. vs C. I. T., WEST BENGAL
CIVIL APPEAL No. 1308/1970ITAT SC
2 Judges
COMMISSIONER OF WEALTH TAX, WEST BENGAL vs CHAMPA KUMARI SINGHI & ORS.
CIVIL APPEAL No. 1090/1971ITAT SC
3 Judges
S. G. MERCANTILE CORPN. (P) LTD. vs THE C.I.T., CALCUTTA
CIVIL APPEAL No. 1748/1968ITAT SC
4 Judges
PILLANI INVESTMENT CORPORATION LTD. vs I.T.O. AWARD, CALCUTTA & ANR.
CIVIL APPEAL No. 7/1968ITAT SC
4 Judges
COMMISSIONER OF INCOME TAX, KERALA vs K. SRINIVASAN
CIVIL APPEAL No. 1111/1969ITAT SC
3 Judges
ELLERMAN LINES LTD. vs C.I.T. WEST BENGAL, CALCUTTA
CIVIL APPEAL No. 2459/1968ITAT SC
2 Judges
COL. H. H. SIR HARINDER SINGH vs C.I.T. PUNJAB, HARYANA, J.&K. & HIMACHAL PRADESH
CIVIL APPEAL No. 1488/1969ITAT SC
3 Judges