Recent Judgments
Latest ITAT tax tribunal orders across all benches.(357,292 total)
COMMISSIONER OF INCOME-TAX, WEST BENGAL CALCUTTA vs CALCUTTA DISCOUNT CO., LTD.
CIVIL APPEAL No. 495/1970ITAT SC
2 Judges
COMMISSIONER OF INCOME-TAX WEST BENGAL-II, CALCUTTA vs M/S BIRLA GWALIOR (PVT.) LTD.
CIVIL APPEAL No. 242/1970ITAT SC
2 Judges
THE DEPUTY COMMISSIONER OF AGRICULTURAL INCOME TAX AND SALES TAX, CENTRAL ZONE, ERNAKULAM vs M/S. KOTAK & CO., BOMBAY, ETC. ETC.
CIVIL APPEAL No. 1889/1970ITAT SC
2 Judges
COMMISSIONER OF INCOME TAX, WEST BENGAL, CALCUTTA vs M/S. HANTAPARA TEA CO., LTD., CALCUTTA
CIVIL APPEAL No. 79/1970ITAT SC
2 Judges
COMMERCIAL TAX-OFFICER, BANGALORE,. ETC. ETC. vs SRI VENKATESWARA OIL MILLS & ANR. ETC. ETC.
CIVIL APPEAL No. 2593/1972ITAT SC
3 Judges
COMMISSIONER OF INCOME TAX, MADRAS vs M/S. MADURAI MILLS CO. LIMITED
CIVIL APPEAL No. 1394/1970ITAT SC
3 Judges
C. I. T. ANDHRA PRADESH vs M/S. VADDE PALLAIAH & CO.
CIVIL APPEAL No. 1682/1970ITAT SC
3 Judges
SHEW KISSEN BHATTAR vs THE COMMISSIONER OF INCOME TAX, CALCUTTA
CIVIL APPEAL No. 1500/1970ITAT SC
3 Judges
C.I.T. BIHAR & ORISSA, PATNA vs MAHARAJ KUMAR KAML SINGH
CIVIL APPEAL No. 297/1970ITAT SC
3 Judges
THE COMMISSIONER OF INCOME-TAX, WEST BENGAL, II CALCUTTA vs M/S. NAGA HILLS TEA CO. LTD.
CIVIL APPEAL No. 496/1970ITAT SC
3 Judges
G. MURUGESAN & BROS. vs C.I.T. , MADRAS
CIVIL APPEAL No. 685/1970ITAT SC
3 Judges
MOOSA S. MADHA & AZAM S. MADHA vs COMMISSIONER OF INCOME-TAX, WEST BENGAL, CALCUTTA
CIVIL APPEAL No. 491/1970ITAT SC
3 Judges
THE COMMISSIONER OF INCOME-TAX, WEST BENGAL I, CALCUTTA vs M/S. VEGETABLES PRODUCTS LTD.
CIVIL APPEAL No. 497/1970ITAT SC
3 Judges
PILANI INVESTMENT CORPORATION LTD. vs THE COMMISSIONER OF INCOME TAX (CENTRAL)
CIVIL APPEAL No. 2177/1969ITAT SC
2 Judges
COMMISSIONER OF INCOME TAX, U.P. vs M/S. MOHD. SHAKOOR MOHD. BASHIR
CIVIL APPEAL No. 337/1970ITAT SC
2 Judges
DEBRA DUN TEA CO. LTD. & ANR. vs COMMISSIONER OF INCOME TAX, U.P., LUCKNOW
CIVIL APPEAL No. 56/1970ITAT SC
2 Judges
SHERE PUNJAB SILK STORES, DELHI vs COMMISSIONER OF INCOME-TAX, DELHI
CIVIL APPEAL No. 1690/1969ITAT SC
2 Judges
MOHAN SINGH OBEROI vs COMMISSIONER OF INCOME-TAX, WEST BENGAL
CIVIL APPEAL No. 2492/1969ITAT SC
3 Judges
THE TRUSTEES OF GORDHANDAS GOVINDRAM FAMILY TRUST, BOMBAY vs THE C.L.T. BOMBAY
CIVIL APPEAL No. 2382/1969ITAT SC
3 Judges
TARA DEVI AGGARWAL vs COMMISSIONER OF INCOME-TAX, WEST BENGAL, CALCUTTA
CIVIL APPEAL No. 2387/1969ITAT SC
3 Judges
COMMISSIONER OF INCOME-TAX, KERALA, ERNAKULAM vs TRAVANCORE SUGAR & CHEMICALS LTD.
CIVIL APPEAL No. 2161/1969ITAT SC
2 Judges
K. vs A. L. M. RAMANATHAN CHETTIAR BY L.RS. versus COMMISSIONER OF INCOME-TAX, MADRAS
CIVIL APPEAL No. 1840/1972ITAT SC
4 Judges
MIS. CHOWRINGHEE SALES BUREAU (P) LTD. vs C.I.T. WEST BENGAL
CIVIL APPEAL No. 168/1969ITAT SC
3 Judges
THE COMMISSIONER OF SALES TAX, U.P. vs MIS. BHAGWAN INDUSTRIES (P) LTD. LUCKNOW
CIVIL APPEAL No. 2032/1969ITAT SC
3 Judges
T. S. KRISHNA vs C. I. T. MADRAS
CIVIL APPEAL No. 1671/1969ITAT SC
3 Judges
BRITISH INDIA CORPORATION vs COMMISSIONER OF INCOME-TAX, U.P. LUCKNOW
CIVIL APPEAL No. 1987/1969ITAT SC
3 Judges
COMMISSIONER OF INCOME-TAX, MADRAS vs M/S. ASHOK LEYLAND LTD.
CIVIL APPEAL No. 1989/1969ITAT SC
3 Judges
HIRALAL RATAN LAL vs SALES TAX OFFICER, KANPUR
C.A. No.-000821-000822 - 1971ITAT SC
COMMISSIONER OF INCOME TAX vs S. N. A. S. A. ANNAMALAI CHETTIAR
CIVIL APPEAL No. 2016/1969ITAT SC
4 Judges
THE COMMISSIONER OF INCOME-TAX, CALCUTTA vs GILLANDERS ARBUTHNOT & CO.
CIVIL APPEAL No. 1452/1969ITAT SC
4 Judges
