Recent Judgments

M/S.TATA ENGINEERING & LOCOMOTIVE CO.LTD vs COMMNR. OF CENTRAL EXCISE

COMMISSIONER OF IT vs M/S ESS KY ENTERPRISES

COMMNR. OF CENTRAL EXCISE, JAIPUR vs M/S.RAJASTHAN SPG.&WVG MILLS LTD,ETC.ETC

COMMISSIONER OF IT, UDAIPUR vs MS. ROOPCHAND NAWAL CHAND GANDHI

RAM KISHAN vs C I T

G.K. CHOKSI & COMPANY vs COMMISSIONER OF INCOME TAX, GUJARAT

3 Judges

U.P. FOREST CORPORATION vs DY. COMMNR. OF INCOME TAX

M/S. G.K. CHOKSI & CO. vs COMMNR. OF INCOME TAX, GUJARAT

CHIEF COMMISSIONER OF INCOME TAX vs SUSHEELA PRASAD

M/S DILBAGH INDUSTRIES vs THE INCOME TAX OFFICER

C.I.T., KARNAL vs SHARWAN KUMAR

HONDA SIEL POWER PRODUCTS LTD. vs COMMR.OF INCOME TAX,DELHI

C I T vs DERA BABA KARAM SINGH HOTI MADANWALA

M/S.U.K.ENTERPRISES vs COMMNR. OF CUSTOMS & CENTRAL EXCISE &ANR

M/S. SARVESH REFRACTORIES (P) LTD. vs COMMNR. OF CENTRAL EXCISE & CUSTOMS

COMMISSIONER OF INCOME TAX vs HINDUSTAN ZINC LTD

THE COMMISSIONER OF WEALTH TAX vs LATE COL. HARINDER SINGH

RAVINDER KAPOOR vs INCOME TAX APPELLATE TRIBUNAL

M/S. HERO EXPORTS, G.T. ROAD, LUDHIANA vs COMMISSIONER OF INCOME TAX, (CENTRAL), LUDHIANA

2 Judges

M/S HERO EXPORTS vs COMMR.OF INCOME TAX,LUDHIANA

COMMISSIONER OF INCOME TAX vs WISEE GLOBAL LIMITED

COMMISSIONER OF INCOME TAX DELHI VI vs W.DIAMANT INDIA LTD.

THE COMMISSIONER OF INCOME TAX vs KHAITAN & CO.

COMMISSIONER OF TRADE TAX, U.P. vs M/S. MALVIYA CHEMICAL AND PHARMACEUTICAL PRIVATE LIMITED, GHAZIABAD

2 Judges

CIT vs G.K.N.DRIVELINE INDIA LTD

M/S. JAI FIBRES LTD. vs COMMNR.OF CENTRAL EXCISE, MUMBAI -III

COMMISSIONER OF INCOME TAX vs ANAND GUPTA

COMMISSIONER OF INCOME TAX vs DHARAM INDUSTIES

COMMISSIONER OF INCOME TAX vs SANGEETA JAIN

C.I.T vs PRO AGRO SEEDS CO. LTD