Recent Judgments
Latest ITAT tax tribunal orders across all benches.(359,928 total)
THE COMMISSIONER OF INCOME TAX CITY-3, MUMBAI vs M/S. AKSHAYA TEXTILES TDG AND AGENCIES P. LTD.
ITXA/607/2005ITAT Bombay
HON'BLE SHRI JUSTICE F.I. REBELLO, HON'BLE SHRI JUSTICE J.P. DEVADHAR
M/S DABWALI TRANSPORT CO. vs COMMISSIONER OF INCOME TAX AND ANR.
ITA/175/2007ITAT Punjab & Haryana
M/S. PARAS SHIP BREAKERS LTD. vs COMMISSIONER OF CENTRAL EXCISE
C.A. No.-004841-004841 - 2007ITAT SC
COMMR.OF CUSTOMS,BANGALORE vs M/S ACER INDIA PVT.LTD
C.A. No.-002321-002321 - 2007ITAT SC
M/S KASHMIR ARTS vs COMMISSIONER OF INCOME TAX VII
ITA/84/2005ITAT Delhi
SIEMENS INFORMATION SYSTEMS LTD. MUMBAI vs THE ASSISTANT COMMISSIONER OF INCOME-TAX-7 (2), MUMBAI AND 2 ORS.
WP/2386/2006ITAT Bombay
HON'BLE SHRI JUSTICE F.I. REBELLO, HON'BLE SHRI JUSTICE RANJIT MORE.
ADMINISTRATOR TRUST OF INDIA vs B.M. MALANI AND ORS.
CIVIL APPEAL No. 4792/2007ITAT SC
2 Judges
M/S F M W EXPORTS vs C I T
ITA/344/2007ITAT Punjab & Haryana
M/S. MERCANTILE COMPANY vs COMMNR. OF CENTRAL EXCISE, CALCUTTA
C.A. No.-001854-001855 - 2001ITAT SC
H.M.T. LTD. vs CENTRAL BOARD OF DIRECT TAXES & ORS.
CWP/2402/2007ITAT Punjab & Haryana
HAJI N. ABDULLA vs INCOME TAX SETTLEMENT COMMISSION, MUMBAI AND 3 ORS.
WP/1427/2007ITAT Bombay
HON'BLE SHRI JUSTICE F.I. REBELLO, HON'BLE SHRI JUSTICE J.P. DEVADHAR
THE COMMISSIONER OF INCOME TAX, AURANGABAD. vs GODAVARI MANAR S S K LTD, BILOLI
ITXA/256/2007ITAT Bombay
HON'BLE SHRI JUSTICE F.I. REBELLO, HON'BLE SHRI JUSTICE J.P. DEVADHAR
COMMISSIONER OF IT vs MR SAPRA
ITA/493/2005ITAT Punjab & Haryana
M/S ARISUDANA SPINNING MILLS vs C I T
ITA/280/2007ITAT Punjab & Haryana
THE COMMISSIONER OF INCOME TAX vs MANOJ KUMAR SEKHRI
ITA/250/2006ITAT Punjab & Haryana
C I T-III vs M/S DEEP NURSING HOME
ITA/169/2007ITAT Punjab & Haryana
C.I.T.-III, BOMBAY. vs RAMNORD RESEARCH LABORATORIES PVT.LTD.
ITR/70/1988ITAT Bombay
HON'BLE SHRI JUSTICE F.I. REBELLO, HON'BLE SHRI JUSTICE J.P. DEVADHAR
THE COMMR. OF INCOME TAX, FARIDABAD vs M/S MOTOROLA INDIA LTD.
ITA/44/2005ITAT Punjab & Haryana
COMMISSIONER OF INCOME TAX vs HARISH J.PUNJABI
ITA - 942 / 2007ITAT Delhi
CIT, JALANDHAR vs SH. SURESH SEHGAL, PROP. M/S SEHGAL GAS SUPPY CO.
ITR/141/1996ITAT Punjab & Haryana
C I T JODHPUR vs M/S KAMAL and COM
ITR/67/1999ITAT Rajasthan
SNEH LATA JAIN vs INCOME TAX OFFICER AND ANR.
ITA/615/2006ITAT Punjab & Haryana
COMMNR.OF CUSTOMS, N.DELHI vs M/S. C-NET COMMUNICATION (I) PVT.LTD
C.A. No.-006102-006102 - 2001ITAT SC
M/S SONYMONY ELECTRONICS LTD vs THE ASSISTANT COMMISSIONER OF INCOME-TAX AND 3 ORS
WP/1783/2007ITAT Bombay
HON'BLE SHRI JUSTICE F.I. REBELLO, HON'BLE SHRI JUSTICE J.P. DEVADHAR
THE COMMISSIONER OF IT vs M/S HSEB
ITA/85/2006ITAT Punjab & Haryana
C.I.T HRY. RTK vs THE GURGAON CENTRAL COOP.
ITR/70/1995ITAT Punjab & Haryana
RAKESH MAHAJAN vs COMMISSIONER OF INCOME TAX
ITA/285/2007ITAT Punjab & Haryana
COMMISSIONER OF INCOME TAX vs M/S J.S.ELECTRONICS P.LTD.
ITA/46/2006ITAT Delhi
HON'BLE MR. JUSTICE MADAN B. LOKUR,HON'BLE DR. JUSTICE S.MURALIDHAR
C I T vs HARISH BOOB
ITR/99/1999ITAT Rajasthan
BHAGWATI PRASAD,MUNISHWAR NATH BHANDARI
C I T vs SMT. CHANDRA BOOB
ITR/101/1999ITAT Rajasthan
