Recent Judgments

M/S SINGHAL INDUSTRIES vs DY.COMMISSIONER OF INCOME TAX.

RAMESHWAR SONI vs ASST. CIT, JODHPUR

N P GUPTA,MUNISHWAR NATH BHANDARI

C.I.T., KARNAL vs SONAL BANSAL

C.I.T.,JDR. vs M/S THE NAKODAR COOP.SUGAR MILLS LTD.

COMMISSIONER OF INCOME TAX vs KESHO RAM INDUSTRIES

M/S. SINGH ENTERPRISES vs COMMNR.OF CENTRAL EXCISE, JAMSHEDPUR&ORS

COMMISSIONER OF INCOME TAX, MADRAS vs M/S. LUCAS T.V.S. LTD. PADI CHENNAI

M/S LAMI ENGINEERING INDUSTRIES vs THE INCOME TA OFFICER

N P GUPTA,MUNISHWAR NATH BHANDARI

C I T vs M/S MUNJAL CASTINGS

C.I.T. AMRITSAR vs M/S SHIV SHAKTI RICE AND GEN. MILLS

C.I.T. vs AJOD INVESTMENT PVT. LTD.

C.I.T. vs BIRADARI INVESTMENT PVT. LTD.

COMM. OF INCOME TAX vs MALIKA SARABHAI T. NO. 15

COMM. OF INCOME TAX vs PALLAVI MAYOR T. NO. 18

C.I.T. vs SHASTRA INVESTMENT PVT. LTD.

COMMISSIONER OF INCOME TAX vs WILLAMSON FINANCIAL SERVICES

COMMNR. OF CENTRAL EXCISE, CHANDIGARH vs M/S. SUPREME FABRICS LTD

M/S KERALA STATE ELECTRICITY BOARD vs COMMR.OF CENTRAL EXCISE,THIRUVANTHAPURAM

C I T vs M/S VANAIK SPINNING MILLS LTD.

COMMR. OF ICOME TAX LDH. vs M/S BIG BEN EXPORTS EXPORTS LDH.

L I C INDIA vs INCOME TAX OFFICER

COMMISSIONER OF INCOME TAX vs ASIAN HOTEL LIMITED

COMMISSIONER OF INCOME TAX DELHI I vs ASIAN HOTELS LTD.

SUBHASH CHANDER vs COMMISSIONER OF INCOME TAX ROHTAK

COMMISSIONER OF INCOME TAX vs GUJARAT MARITIME BOARD

2 Judges

COMMR.OF INCOME TAX vs GUJARAT MARITIME BOARD

PB. SMALL INDUS. AND EXPORT CORPN. vs C I T

COMMISSIONER OF INCOME TAX vs ARVIND CONSTRUCTION CO.LTD.

C I T-III vs M/S EMERALD INTERNATIONAL LTD.

M/S. FEDDERS LLOYD CORPORATION LTD. vs COMMNR. OF CENTRAL EXCISE, MUMBAI