Recent Judgments
Latest ITAT tax tribunal orders across all benches.(359,965 total)
M/S.MALABAR & PIONEER HOSIERY vs THE COMMISSIONER OF INCOMETAX
ITA/157/2000ITAT Kerala
THE COMMISSIONER OF INCOME-TAX, THANE vs NICHOLAS PIRAMAL INDIA LTD, THANE
ITXA/432/2001ITAT Bombay
HON'BLE SHRI JUSTICE F.I. REBELLO, HON'BLE SHRI JUSTICE R.S. MOHITE
LAKSHMI PRECISION SCREWS LTD.RTK vs CI.T RTK
ITR/58/1997ITAT Punjab & Haryana
COMMISSIONER OF INCOME TAX, RAIPUR vs PAWAN KUMAR WADHWA
ITA/52/2003ITAT Chhattisgarh
THE COMMISSIONER OF GIFTTAX, KOCHI vs AJIT V. SARAF
ITR/45/2000ITAT Kerala
HONOURABLE MR.JUSTICE T.R.RAMACHANDRAN NAIR,HONOURABLE MR.JUSTICE C.N.RAMACHANDRAN NAIR
THE COMMISSIONER OF INCOME TAX vs M/S LAKSHMI PRECISION SCREWS LTD.
ITR/125/1992ITAT Punjab & Haryana
COMMISSIONER OF INCOME TAX vs SARAYA INDUSTRIES LTD.
ITA/571/2007ITAT Delhi
HON'BLE MR. JUSTICE MADAN B. LOKUR,HON'BLE MR. JUSTICE V.B. GUPTA
COMMISSIONER OF INCOME TAX vs RAM NIWAS
ITA - 756 / 2007ITAT Delhi
DLF UNIVERSAL LTD vs COMMISSIONER OF INCOME TAX, NEW DELHI
ITA - 854 / 2007ITAT Delhi
COMMISSIONER OF INCOME TAX vs E.I.DUPONT INDIA LTD.
ITA - 599 / 2007ITAT Delhi
DLF UNIVERSAL LTD vs COMMISSIONER OF INCOME TAX
ITA/854/2007ITAT Delhi
THE COMMISSIONER OF WEALTH TAX vs CRISPIN VINCENT
ITR/204/1999ITAT Kerala
HONOURABLE MR.JUSTICE T.R.RAMACHANDRAN NAIR,HONOURABLE MR.JUSTICE C.N.RAMACHANDRAN NAIR
M/S. K.T.C. CALICUT vs THE COMMISSIONER OF INCOMETAX, EKM.
ITA/200/2000ITAT Kerala
COMMISSIONER OF INCOME TAX vs G.E. CAPITAL TRANSPORTATION FINANCIAL SERVICES LIMITED
ITA - 1266 / 2007ITAT Delhi
M/S IMAGIC CREATIVE (P) LTD. vs COMMNR.OF COMMERCIAL TAXES
C.A. No.-000252-000252 - 2008ITAT SC
S.B. SINHA HARJIT SINGH BEDI
COMMISSIONER OF INCOME TAX vs SARASWATI KUNJ COOPERATIVE HOUSE BUILDING SOCIETY LIMITED
ITA - 1260 / 2007ITAT Delhi
M/S HANS RAJ RAJ KUAMR JDR. vs C.I.T.JDR.
ITR/51/1987ITAT Punjab & Haryana
COMMISSIONER OF INCOME TAX CENTRAL II vs SURESH N. GUPTA
CIVIL APPEAL No. 32/2008ITAT SC
2 Judges
THE COMMISSIONER OF INCOME TAX vs PAMWI TISSUES LTD.
ITXA/1034/2004ITAT Bombay
HON'BLE SHRI JUSTICE F.I. REBELLO, HON'BLE SHRI JUSTICE R.S. MOHITE
COMMISSIONER OF INCOME TAX, BANGALORE vs INFOSYS TECHNOLOGIES LTD.
CIVIL APPEAL No. 3725/2007ITAT SC
2 Judges
COMMR.OF INCOME TAX,BANGALORE vs M/S INFOSYS TECHNOLOGIES LTD
C.A. No.-003725-003725 - 2007ITAT SC
NIRLEX SPARES PVT. LTD. vs COMMNR. OF CENTRAL EXCISE
C.A. No.-005204-005204 - 2001ITAT SC
M/S MATHANIA FABRICS vs COMMNR. OF CENTRAL EXCISE JAIPUR
C.A. No.-005398-005398 - 2002ITAT SC
THE COMMISSIONER OF INCOME TAX, COCHIN vs SHRI.T.N.MOHAN
ITA/40/2000ITAT Kerala
CIT CENTRAL vs M/S S.A.BUILDERS P.LTD.CHD.
ITR/6/2002ITAT Punjab & Haryana
C.I.T LDH vs M/S HERO CYCLES
ITR/28/1994ITAT Punjab & Haryana
M/S DALU RAM RAM CHANDER vs C.I.T. JDR.
ITR/117/1996ITAT Punjab & Haryana
HY.FINANCIAL CORP.SECTOR 17 CH vs CIT HY.ROHTAK
ITR/22/1998ITAT Punjab & Haryana
ISHWAR PAARKASH vs COMMISSIONER INCOME TAX, KARNAL
ITA/326/2007ITAT Punjab & Haryana
C I T vs URMILA CHADHA PROP.
ITA/442/2007ITAT Punjab & Haryana
