Recent Judgments
Latest ITAT tax tribunal orders across all benches.(359,965 total)
COMMISSIONER OF INCOME TAX DELHI vs FRONTILINE SOLUTIONS BARODA LTD.
ITA - 1299 / 2007ITAT Delhi
COMMISSIONER OF INCOME TAX vs VIRGO MARKETING P.LIMITED
ITA - 1332 / 2007ITAT Delhi
M/S. SWARAJ MAZDA LTD. vs COMMNR. OF CENTRAL EXCISE, CHANDIGARH
C.A. No.-001907-001909 - 2002ITAT SC
M/S. MARSONS FAN INDUSTRIES vs COMMNR. OF CENTRAL EXCISE, CALCUTTA
C.A. No.-001925-001925 - 2002ITAT SC
C.I.T. vs GURU AMARJIT SINGH KARTARPUR
ITR/53/1995ITAT Punjab & Haryana
MR. JUSTICE SATISH KUMAR MITTAL,MR JUSTICE RAKESH KUMAR GARG
BENNETT, COLEMAN and CO.LTD vs THE ASSTT.COMMISSIONER OF WEALTH TAX,SPL.CIRCLE - 18(2),MUMBAI and ANR
ITXA/453/2001ITAT Bombay
HON'BLE SHRI JUSTICE F.I. REBELLO, HON'BLE SHRI JUSTICE R.S. MOHITE
the commissioner of income-tax8,mum vs m/s deodharelectro design (p) ltd
ITXA/2236/2010ITAT Bombay
HON'BLE SHRI JUSTICE F.I. REBELLO, HON'BLE SHRI JUSTICE R.S. MOHITE
C I T vs M/S NAHAR EXPORTS LTD.
ITA/382/2007ITAT Punjab & Haryana
COMMISSIONER OF INCOME TAX vs SHAHIBAUG ENTERPRISES (P) LTD
ITR/257/1995ITAT Gujarat
M/S. ANIS AHMAD AND SONS vs COMMISSIONER OF INCOME TAX (APPEALS), KANPUR & ANR
CIVIL APPEAL No. 582/2008ITAT SC
2 Judges
M/S. INDIAN DAIRY MACHINERY CO. LTD. vs ASST. COMMNR. OF COMMERCIAL TAXES
C.A. No.-000584-000584 - 2008ITAT SC
DR. ARIJIT PASAYAT P. SATHASIVAM
M/S. ANIS AHMAD & SONS vs COMMNR. OF INCOME TAX, KANPUR
C.A. No.-000582-000582 - 2008ITAT SC
COMMISSIONER OF INCOME TAX DELHI X vs MOHD.SHAHID
ITA - 1339 / 2007ITAT Delhi
THE COMMISSIONER OF INCOME TAX V vs PROVIEW ELECTRONICS LTD.
ITA - 1337 / 2007ITAT Delhi
M/S.MUTHOOT BANKERS,NEAR IRON BRIDGE,ALP vs INCOME TAX OFFICER,WARD.I,ALAPPUZHA
ITA/81/2001ITAT Kerala
THE COMMISSIONER OF INCOMETAX, KOCHI vs M/S.GURUVIYAJA KURI CO. LTD. TRICHUR
ITA/83/2001ITAT Kerala
THE COMMR. OF INCOME TAX, CHENNAL vs M/S.EASTERN COFFEE & CURRY POWDER,ADIMAL
ITA/106/2001ITAT Kerala
C I T JODHPUR vs MANTRA TANTRA YANTRA VIGYAN
ITA/53/2004ITAT Rajasthan
DEO NARAYAN THANVI
C I T JODHPUR vs MANTRA TANTRA YANTRA VIGYAN
ITA/31/2004ITAT Rajasthan
DEO NARAYAN THANVI
C I T JODHPUR vs MANTRA TANTRA YANTRA VIGYAN
ITA/30/2004ITAT Rajasthan
DEO NARAYAN THANVI
C I T JODHPUR vs MANTRA TANTRA YANTRA VIGYAN
ITA/29/2004ITAT Rajasthan
DEO NARAYAN THANVI
C I T JODHPUR vs MANTRA TANTRA YANTRA VIGYAN
ITA/28/2004ITAT Rajasthan
DEO NARAYAN THANVI
C I T JODHPUR vs MANTRA TANTRA YANTRA VIGYAN
ITA/27/2004ITAT Rajasthan
DEO NARAYAN THANVI
C I T JODHPUR vs MANTRA TANTRA YANTRA VIGYAN
ITA/26/2004ITAT Rajasthan
DEO NARAYAN THANVI
C I T JODHPUR vs MANTRA TANTRA YANTRA VIGYAN
ITA/25/2004ITAT Rajasthan
DEO NARAYAN THANVI
C I T JODHPUR vs MANTRA TANTRA YANTRA VIGYAN
ITA/24/2004ITAT Rajasthan
DEO NARAYAN THANVI
C I T JODHPUR vs M/S MANGILAL RAMESHWAR LAL
ITA/67/2004ITAT Rajasthan
THE COMMISSIONER OF INCOME TAX DELHI II vs MUSSOORIE TRADING CO. P. LTD.
ITA - 1305 / 2007ITAT Delhi
COMMISSIONER OF INCOME TAX vs KSC ENGINEERS P. LTD.
ITA - 1301 / 2007ITAT Delhi
THE COMMISSIONER OF INCOMETAX vs SMT.CHANDRA BALAKRISHNAN
ITR/56/2000ITAT Kerala
