Recent Judgments
Latest ITAT tax tribunal orders across all benches.(357,073 total)
COMMISSIONER OF INCOME-TAX vs D N DOSANI
ITR/142/1994ITAT Gujarat
BRITANNIA INDUSTRIES LTD. vs COMMNR. OF INCOME TAX
C.A. No.-002415-002415 - 2004ITAT SC
COMMISSIONER OF INCOME-TAX vs SAURASHTRA INOX (P) LTD.
TAXAP/527/2004ITAT Gujarat
HONOURABLE MR. JUSTICE D.A.MEHTA,HONOURABLE MS. JUSTICE HARSHA DEVANI
COMMISSIONER OF INCOME-TAX vs MADHUSUDAN VEGETABLE PRODUCTS CO LTD
ITR/139/1994ITAT Gujarat
COMMISSIONER OF INCOME-TAX vs C D R LAXMIDEVI
ITR/140/1994ITAT Gujarat
COMMISSIONER OF INCOME-TAX vs SHAH CHIMANLAL PREMCHAND
ITR/135/1994ITAT Gujarat
COMMISSIONER OF INCOME-TAX vs H C TRADERS
ITR/136/1994ITAT Gujarat
COMMISSIONER OF INCOME-TAX vs MAHENDRA MILLS LTD
ITR/137/1994ITAT Gujarat
COMMNR. OF CENTRAL EXCISE, NEW DELHI vs M/S. HARI CHAND SHRI GOPAL
C.A. No.-001878-001880 - 2004ITAT SC
THE C.I.T.BOMBAY CITY-IV BOMBAY vs M/S.MAGANLAL CHAGANLAL PVT.LTD., BOMBAY.
ITR/37/1990ITAT Bombay
HON'BLE SHRI JUSTICE V.C. DAGA, HON'BLE SHRI JUSTICE A.S. AGUIAR
C.I.T. BOMBAY. vs MAHINDRA and MAHINDRA LTD.
ITR/179/1988ITAT Bombay
HON'BLE SHRI JUSTICE V.C. DAGA, HON'BLE SHRI JUSTICE A.S. AGUIAR
VISSANJI SONS and CO.LTD. vs C.I.T. BOMBAY.
ITR/140/1988ITAT Bombay
HON'BLE SHRI JUSTICE V.C. DAGA, HON'BLE SHRI JUSTICE A.S. AGUIAR
C.I.T.-III, BOMBAY. vs M/S.EMRALD CO.LTD.
ITR/117/1989ITAT Bombay
HON'BLE SHRI JUSTICE V.C. DAGA, HON'BLE SHRI JUSTICE A.S. AGUIAR
M/S. GOPAL ZARDA UDYOG vs COMNR. OF CENTRAL EXCISE, NEW DELHI
C.A. No.-005747-005749 - 2000ITAT SC
COMMISSIONER OF INCOME TAX vs SAHYOG INVESTMENTS P LTD
ITR/112/1994ITAT Gujarat
COMMISSIONEROF INCOME-TAX vs HARI ENTERPRISES
ITR/134/1994ITAT Gujarat
COMMISSIONER OF INCOME-TAX vs HINTEX MILLS
ITR/129/1994ITAT Gujarat
COMMISSIONER OF INCOME-TAX vs ROHITBHAI CHINUBHAI
ITR/132/1994ITAT Gujarat
COMMISSIONR OF INCOME TAX vs CHAMPAKLAL & BROS.
ITR/89/1994ITAT Gujarat
COMMISSIONER OF INCOME TAX vs MANAVADAR PATEL SAMAJ
ITR/109/1994ITAT Gujarat
COMMNR. OF SALES TAX, U.P. vs M/S. SWADESHI POLYTAX LTD., U.P
C.A. No.-003742-003742 - 2000ITAT SC
S.N. VARIAVA TARUN CHATTERJEE
COMMISSIONER OF INCOME TAX vs NIJRANG SPECIFIC FAMILY TRUST,
ITR/83/1994ITAT Gujarat
M/S. SHARP INDUSTRIES LTD. vs COMMISSIONER OF CENTRAL EXCISE, MUMBAI
C.A. No.-005242-005242 - 2000ITAT SC
COMMNR. OF CENTRAL EXCISE, HYDERABAD vs M/S. ALDEC CORPORATION
C.A. No.-007814-007817 - 2004ITAT SC
M/S. ANAND NISHIKAWA COMPANY LTD. vs COMMISSIONER OF CENTRAL EXCISE, MEERUT
C.A. No.-003158-003158 - 2000ITAT SC
COMMISSIONER OF INCOME-TAX vs BOMBAY GUJARAT ART SILK VEPARIMAHAJAN CO.OP.SHOPS & WAR.SOC.
ITR/69/1994ITAT Gujarat
COMMISSIONER OF INCOME-TAX vs BROACH TEXTILE MILLS LTD.
ITR/65/1994ITAT Gujarat
COMMISSIONER OF INCOME TAX vs KOLITHAD JUTH SEVA SAHKARI MANDLI LTD
ITR/279/1993ITAT Gujarat
COMMISSIONER OF INCOME TAX vs M/S MODI RUBBER LTD.
ITA - 762 / 2005ITAT Delhi
SHYAMA SARABHAI TRUST NO.4, vs COMMISSIONER OF INCOME TAX
ITR/93/1994ITAT Gujarat
HONOURABLE MR. JUSTICE D.A.MEHTA,HONOURABLE MS. JUSTICE HARSHA DEVANI