Recent Judgments
Latest ITAT tax tribunal orders across all benches.(357,253 total)
ROLLATAINERS LTD. vs THE COMMISSIONER OF INCOME TAX
ITA - 165 / 2004ITAT Delhi
C.I.T vs S.B.B.J
ITR/69/1981ITAT Rajasthan
ROLLATAINERS LTD. vs COMMISSIONER OF INCOME TAX
ITA - 166 / 2004ITAT Delhi
COMMNR. OF CENTRAL EXCISE, DELHI vs CARRIER AIRCON LTD
C.A. No.-003914-003914 - 2001ITAT SC
COMMISSIONER OF INCOME TAX vs DHATU SANSKAR LATD.
ITR/181/1995ITAT Gujarat
COMMISSIONER OF INCOME TAX vs PATEL DIESELS
ITR/154/1995ITAT Gujarat
BALBIR SINGH vs CIT -II INCOME TAX OFFICE CHD
ITA/29/2005ITAT Punjab & Haryana
C I T UDAIPUR vs NANALAL TELI RAJSAMAND
ITA/62/2006ITAT Rajasthan
RAJESH BALIA,RAJENDRA PRASAD VYAS
C I T UDAIPUR vs PURSHOTTAM MALI
ITA/60/2006ITAT Rajasthan
RAJESH BALIA,RAJENDRA PRASAD VYAS
COMMISSIONER OF THE INCOME TAX vs M/S PURI CONSTRUCTIONS P.LTD.
ITA - 817 / 2006ITAT Delhi
COMMISSIONER OF INCOME TAX V vs M/S PURI CONSTRUCTIONS P.LTD.
ITA - 812 / 2006ITAT Delhi
M/S BERGER PAINTS INDIA LTD. vs COMMISSIONER OF INCOMET AX
ITA/799/2004ITAT Delhi
HON'BLE MR. JUSTICE MUKUL MUDGAL,HON'BLE MR. JUSTICE P.K. BHASIN
M/S. QUINN INDIA LTD. vs COMMNR. OF CENTRAL EXCISE, HYDERABAD
C.A. No.-003354-003354 - 2001ITAT SC
COMMISSIONER OF INCOME TAX V vs M/S RELEST BUILDERS & SERVICES
ITA - 708 / 2006ITAT Delhi
COMMISSIONER OF INCOME TAX V vs M/S REALEST BUILDERS & SERVICE
ITA - 706 / 2006ITAT Delhi
COMMISSIONER OF INCOME TAX V vs M/S REALIEST BUILDERS & SERVIC
ITA - 705 / 2006ITAT Delhi
COMMNR. OF CUSTOMS, CHENNAI vs M/S. PENTAMEDIA GRAPHICS LTD
C.A. No.-002576-002576 - 2001ITAT SC
COMMNR.OF CENTRAL EXCISE& CUSTOM, MUMBAI vs M/S. BELL GRANITO CERAMICA LTD
C.A. No.-002728-002728 - 2001ITAT SC
MERCANTILE BANK LTD., BOMBAY vs THE COMMR.OF INCOME-TAX BOMBAY CITY-III
C.A. No.-000310-000310 - 2001ITAT SC
RUMA PAL DALVEER BHANDARI
COMMISSIONER OF INCOME TAX vs S P GAJJAR FAMILY TRUST
ITR/169/1995ITAT Gujarat
COMMISSIONER OF INCOME TAX vs SWASTIK SANITARY WORKS LTD.
ITR/180/1995ITAT Gujarat
C I T vs M/S MANGILAL DIDWANIA
ITR/104/1998ITAT Rajasthan
COMMISSIONER OF INCOME TAX vs M/S NHK JAPAN BROADCASTING COR
ITA - 156 / 2006ITAT Delhi
COMMISSIONER OF INCOME TAX vs M/S NAKODAR CO-OP SUGAR MILLS LTD.
ITA/265/2005ITAT Punjab & Haryana
C I T UDAIPUR vs PURSHOTTAM MALI
ITA/51/2006ITAT Rajasthan
RAJESH BALIA,RAJENDRA PRASAD VYAS
COMMISSIONER OF INCOME TAX vs JAYANTILAL D PATEL
ITR/212/1995ITAT Gujarat
COMMISSIONER OF INCOME TAX vs JAYANTILAL D PATEL
ITR/287/1995ITAT Gujarat
M/S. H.P.L. CHEMICALS LTD. vs COMMNR. OF CENTRAL EXCISE, CHANDIGARH
C.A. No.-001836-001836 - 2001ITAT SC
C I T AJMER vs M/S SELECTION SYNTHETICS LTD
ITA/41/2006ITAT Rajasthan
RAJESH BALIA,RAJENDRA PRASAD VYAS
COMMISSIONER OF INCOME TAX vs M/S HLS INDIA LTD.
ITA - 504 / 2006ITAT Delhi