Recent Judgments

Latest ITAT tax tribunal orders across all benches.(357,073 total)

MANORAMA SARABHAI TRUST NO 6 vs COMMISSIONER OF INCOME TAX

ITR/92/1994ITAT Gujarat

HONOURABLE MR. JUSTICE D.A.MEHTA,HONOURABLE MS. JUSTICE HARSHA DEVANI

20/9/2005

GAUTAM SARABHAI ( HUF ) TRUST NO. 10 vs COMMISSIONER OF INCOME-TAX

ITR/67/1994ITAT Gujarat

HONOURABLE MR. JUSTICE D.A.MEHTA,HONOURABLE MS. JUSTICE HARSHA DEVANI

20/9/2005

GAUTAM SARABHAI(HUF)TRUST NO.8 vs COMMISSIONER OF INCOME-TAX

ITR/62/1994ITAT Gujarat

HONOURABLE MR. JUSTICE D.A.MEHTA,HONOURABLE MS. JUSTICE HARSHA DEVANI

20/9/2005

ASHA SARABHAI TRUST NO.2 vs COMMISSIONER OF INCOME TAX

ITR/199/1994ITAT Gujarat

HONOURABLE MR. JUSTICE D.A.MEHTA,HONOURABLE MS. JUSTICE HARSHA DEVANI

20/9/2005

COMMISSIONER OF INCOME-TAX vs SUHRID S SARABHAI TRUST NO 11

ITR/173/1994ITAT Gujarat

HONOURABLE MR. JUSTICE D.A.MEHTA,HONOURABLE MS. JUSTICE HARSHA DEVANI

20/9/2005

BHARTIDEVI SARABHAI TRUST NO. 22,32 vs COMMISSIONER OF INCOME-TAX

ITR/172/1994ITAT Gujarat

HONOURABLE MR. JUSTICE D.A.MEHTA,HONOURABLE MS. JUSTICE HARSHA DEVANI

20/9/2005

BHAGWANDAS BABIDAS PATEL vs DEPUTY COMMISSIONER OF INCOME TAX

TAXAP/629/2005ITAT Gujarat
20/9/2005

DM ENGINEERING vs COMMISSIONER OF INCOME-TAX

ITR/52/1994ITAT Gujarat
20/9/2005

COMMISSIONER OF INCOME-TAX vs PALLAVI MAYOR (GM) TRUST NO 73

ITR/133/1994ITAT Gujarat
20/9/2005

GAUTAM SARABHAI(HUF)TRUST NO.9 vs COMMISSIONER OF INCOME-TAX

ITR/68/1994ITAT Gujarat
20/9/2005

M/S. GEORGE WILLIAMSON (ASSAM) LTD. vs COMMNR. OF INCOME TAX, GUWAHATI

C.A. No.-006694-006698 - 2004ITAT SC
19/9/2005

COMMISSIONER OF INCOME-TAX vs PRITHVIRAJ BHOORCHAND

ITR/50/1994ITAT Gujarat
15/9/2005

COMMISSIONER OF INCOME TAX vs EXPRESS HOTEL P LTD

ITR/47/1995ITAT Gujarat
15/9/2005

COMMISSIONER OF INCOME-TAX vs EXPRESS HOTEL (P) LTD

ITR/246/1993ITAT Gujarat
15/9/2005

COMMISSIONER OF INCOME-TAX vs JINDAS PANCHAND GANDHI

ITR/56/1994ITAT Gujarat
14/9/2005

COMMISSIONER OF INCOME TAX vs M/S J.B.EXPORTS LTD.

ITA - 383 / 2005ITAT Delhi
13/9/2005

COMMISSIONER OF INCOME TAX vs M/S J.B.EXPORTS LTD.

ITA - 370 / 2005ITAT Delhi
13/9/2005

COMMISSIONER OF INCOME TAX-III vs M/S SITA WORLD TRAVEL I.LTD.

ITA - 447 / 2005ITAT Delhi
12/9/2005

M/S DAWAR CONSTRUCTION CO.P.LT vs THE INCOME TAX OFFICER N.D. &

ITA - 669 / 2005ITAT Delhi
9/9/2005

COMMISSIONER OF INCOME-TAX vs VYAS & COMPANY

ITR/55/1994ITAT Gujarat
1/9/2005

BILESHWAR KHAND UDYOG SAHAKARI MANDLI LTD vs COMMISSIONER OF INCOME-TAX

ITR/51/1994ITAT Gujarat
1/9/2005

COMMISSIONER OF INCOME TAX, RAJKOT vs SHATRUSAILYA DIGVIJAYSINGH JADEJA

CIVIL APPEAL No. 4411/2003ITAT SC

2 Judges

1/9/2005

COMMNR. OF INCOME TAX, RAJKOT vs SHATRUSHAILYA DIGVIJAYSINGH JADEJA

C.A. No.-004411-004411 - 2003ITAT SC
1/9/2005

SHATRUSAILYA DIGVIJAYSINGH JADEJA vs COMMNR. OF INCOME TAX, RAJKOT

C.A. No.-004403-004410 - 2003ITAT SC
1/9/2005

COMMISSIONER OF INCOME-TAX vs DAUDAYAL HOSTELS PVT LTD

ITR/41/1994ITAT Gujarat
31/8/2005

COMMISSIONER OF INCOME-TAX vs GAEKWAD AND COMPANY

ITR/44/1994ITAT Gujarat
31/8/2005

DY.CIT vs MAHI VALLEY HOTELS & RESORTS

TAXAP/515/2004ITAT Gujarat
31/8/2005

COMMISSIONER OF INCOME-TAX vs CHALTAN VIBHAG UDYOG KHAND SAHAKARI MANDLI LTD

ITR/40/1994ITAT Gujarat
25/8/2005

THE COMMISSIONER OF INCOMET TA vs M/S HLS INDIA LTD.

ITA - 627 / 2005ITAT Delhi
24/8/2005

COMMISSIONER OF INCOME TAX vs C C FAMILY TRUST

ITR/20/1994ITAT Gujarat
24/8/2005