Recent Judgments

Latest ITAT tax tribunal orders across all benches.(356,934 total)

M/S. HINDUSTAN ZINC LTD. vs COMMNR. OF CENTRAL EXCISE, JAIPUR

C.A. No.-003991-003991 - 2001ITAT SC
24/2/2005

M/S. HINDUSTAN ZINC LTD. vs COMNR. OF CENTRAL EXCISE, JAIPUR

C.A. No.-000430-000430 - 2000ITAT SC
24/2/2005

M/S. PAHWA CHEMICALS PVT. LTD. vs COMMNR. OF CENTRAL EXCISE, DELHI

C.A. No.-002350-002350 - 2002ITAT SC
24/2/2005

Commissioner Of Income Tax, Bhopal vs M/S Godrej Foods Ltd.

MAIT/82/2003ITAT Madhya Pradesh
23/2/2005

COMMISSIONER OF CENTRAL EXCISE,BOLPUR vs M/S.RATAN MELTING & WIRE INDUSTRIES

C.A. No.-004022-004022 - 1999ITAT SC
23/2/2005

COMMISSIONER OF INCOME TAX, JALPAIGURI vs OM PRAKASH MITTAL

CIVIL APPEAL No. 5334/1999ITAT SC

3 Judges

22/2/2005

C.I.T., JALPAIGURI vs OM PRAKASH MITTAL

C.A. No.-005334-005334 - 1999ITAT SC
22/2/2005

M/S W.P.I.L. LTD., GHAZIABAD vs COMMNR. OF CENTRAL EXCISE, MEERUT,U.P

C.A. No.-004228-004229 - 1999ITAT SC
22/2/2005

D.C.L. POLYESTER LTD., NAGPUR vs COLLECTOR OF CENTRAL EXCISE & CUSTOMS

C.A. No.-006559-006559 - 1999ITAT SC
22/2/2005

COMMNR.OF CENTRAL EXCISE,PUNE vs ABHI CHEMICALS&PHARMA. P.LTD

C.A. No.-005646-005646 - 1999ITAT SC
21/2/2005

COMMISSIONER OF INCOME-TAX vs GAEKWAD & COMPANY

ITR/42/1993ITAT Gujarat
17/2/2005

COMMNR.OF CENT.EXCISE, ALLAHABAD vs M/S.GINNI FILAMENTS LTD

C.A. No.-005830-005830 - 1999ITAT SC

S.N. VARIAVA DR. AR. LAKSHMANAN S.H. KAPADIA

17/2/2005

COMMNR. OF CENTRAL EXCISE & CUSTOMS vs M/S.CEAT LTD., NASIK

C.A. No.-006971-006971 - 1999ITAT SC
17/2/2005

COMMNR. OF CENTRAL EXCISE & CUSTOMS vs M/S. CEAT LTD

C.A. No.-002015-002015 - 2002ITAT SC
17/2/2005

COMMISSIONER OF INCOME-TAX vs RAYMON GLUES & CHEMICALS

ITR/31/1993ITAT Gujarat
16/2/2005

COMMISSIONER OF INCOME TAX vs POLY STEELS (INDIA)LTD.

ITR/412/1992ITAT Gujarat
15/2/2005

COMMNR. OF CUSTOMS, MUMBAI vs M/S. BUREAU VERITAS

C.A. No.-000808-000811 - 2004ITAT SC
14/2/2005

BHUNA COOP. SUGAR MILLS LTD. vs COMMNR. OF INCOME TAX, ROHTAK

C.A. No.-001100-001101 - 2005ITAT SC
11/2/2005

BHAGWATILAL G SHAH vs COMMISSIONER OF INCOME TAX

ITR/16/1992ITAT Gujarat
10/2/2005

ROHIT MILLS LTD. vs COMMISSIONER OF INCOME TAX

ITR/7/1993ITAT Gujarat
9/2/2005

COMMISSIONER OF INCOME TAX vs GUJARAT ALKALIES & CHEMICALS LTD.

ITR/9/1993ITAT Gujarat
9/2/2005

COMMISSIONER OF INCOME TAX vs AMBICA CEMENT PRODUCTS

ITR/13/1993ITAT Gujarat
9/2/2005

COMNR. OF CENTRAL EXCISE, HYD. vs SUNDER STEELS LTD

C.A. No.-006826-006826 - 1999ITAT SC
9/2/2005

SOUTHERN AGRIFURANE INDUSTRIES LTD. vs COMMERCIAL TAX OFFICER

C.A. No.-008607-008610 - 2002ITAT SC
8/2/2005

M/S. UDAYANI SHIP BREAKERS LTD. vs COMMNR.OF CUSTOMS &CENTRAL EXCISE,RAJKOT

C.A. No.-002338-002338 - 2001ITAT SC
8/2/2005

M/S. O.K. PLAY (INDIA) LTD. vs COMMNR. OF CENTRAL EXCISE, NEW DELHI

C.A. No.-000275-000276 - 2001ITAT SC
4/2/2005

COMMISSIONER OF INCOMET TAX DE vs M/S D.C.M. LTD. NEW DELHI

WTA/7/2003ITAT Delhi
3/2/2005

COMMISSIONER OF INCOME-TAX vs RAINBOW INDUSTRIES PVT LTD

ITR/50/1993ITAT Gujarat
3/2/2005

COMMISSIONER OF INCOME TAX vs HYNOUP FOOD & OIL IND. PVT.LTD

ITR/19/1993ITAT Gujarat
3/2/2005

M/S. O.K. PLAY (INDIA) LTD. vs COMMNR. OF CENTRAL EXCISE DELHI-III

C.A. No.-006980-006983 - 2004ITAT SC
3/2/2005