Recent Judgments
Latest ITAT tax tribunal orders across all benches.(356,934 total)
COMMISSIONER OF INCOME TAX vs SUPER CAST ALLOY FOUNDRIES LTD
ITR/308/1992ITAT Gujarat
COMMISSIONER OF INCOME-TAX vs SIF STEEL LTD.
ITR/377/1992ITAT Gujarat
COMMISSIONER OF INCOME TAX vs KOHINOOR FLOUR MILLS PVT.LTD.
ITR/420/1992ITAT Gujarat
COMMISSIONER OF INCOME TAX, MUMBAI vs D.P. SANDU BROS. CHEMBUR (P) LTD.
CIVIL APPEAL No. 2335/2003ITAT SC
3 Judges
COMMNR. OF INCOME TAX, MUMBAI vs D.P. SANDU BROS CHEMBUR (P) LTD
C.A. No.-002335-002335 - 2003ITAT SC
M. JANARDHANA RAO vs JT. COMMNR. OF INCOME TAX
C.A. No.-004232-004232 - 2003ITAT SC
M/S. MANGALORE GANESH BEEDI WORKS vs COMMNR. OF INCOME TAX, MYSORE
C.A. No.-000767-000768 - 2005ITAT SC
COMMNR.OF SALES TAX, DELHI &ORS vs M/S.SHRI KRISHNA ENGG. CO
C.A. No.-001717-001719 - 1999ITAT SC
S.N. VARIAVA DR. AR. LAKSHMANAN S.H. KAPADIA
COMMISSIONER OF INCOME TAX vs DINESH MILLS LTD.
ITR/330/1992ITAT Gujarat
COMMISSIONER OF INCOME TAX vs PROFESSIONAL INFORMATION SYSTEMS & MANAGEMENT
ITR/304/1992ITAT Gujarat
COMMISSIONER OF INCOME TAX vs I G GANDHI SILK MILLS LTD.
ITR/297/1992ITAT Gujarat
M/S.DAGINA vs DY.C.I.T.
TAXAP/100/2004ITAT Gujarat
COMMISSIONER OF INCOME-TAX vs GURJAR SUTHAR PRAGATI MANDAL
ITR/396/1992ITAT Gujarat
KRISHNA KESHAV LABORATORIES LIMITED vs COMMISISONER OF INCOME-TAX
ITR/179/1992ITAT Gujarat
COMMISSIONER OF INCOME-TAX vs RUTESHBHAI K. BHATT
ITR/280/1992ITAT Gujarat
COMMISSIONER OF INCOME-TAX vs SAURASHTRA CEMENT & CHEMICAL INDUSTRIES LTD.
ITR/193/1992ITAT Gujarat
COMMISSIONER OF CENTRAL EXCISE vs M/S.ESWARAN & SONS ENGRS. LTD
C.A. No.-005403-005406 - 1999ITAT SC
SHETH CONSTRUCTION CO. vs INCOME TAX OFFICER
TAXAP/451/2004ITAT Gujarat
HONOURABLE MR. JUSTICE D.A.MEHTA,HONOURABLE MS. JUSTICE HARSHA DEVANI
COMMISSIONER OF INCOME-TAX vs MAYUR FOUNDATION
ITR/140/1992ITAT Gujarat
COMMISSIONER OF INCOME-TAX vs RAVINDRA CHANDULAL SHAH
ITR/134/1992ITAT Gujarat
COMMISSIONER OF INCOME-TAX vs PEASS INDUSTRIAL ENGG.PVT.LTD.
ITR/86/1992ITAT Gujarat
COMMISSIONER OF INCOME TAX vs M/S. KASHIRAM OMPRAKASH
ITR/48/1992ITAT Gujarat
LALLUBHAI JOGIBHAI PATEL vs COMMISSIONER OF WEALTH-TAX
WTR/54/1993ITAT Gujarat
COMMISSIONER OF INCOME TAX vs NARESH TEXTILES
ITR/41/1992ITAT Gujarat
COMMISSIONER OF WEALTH TAX vs RAMESHCHANDRA KESHAVLAL
WTR/26/1993ITAT Gujarat
INDIA AGENCIES (REGD).,BANGALORE vs ADDL.COMNR.OF COMMERCIAL TAXES,BANGALORE
C.A. No.-001922-001922 - 1999ITAT SC
S.N.VARIAVA DR.AR.LAKSHMANAN S.H.KAPADIA
COMMISSIONER OF INCOME TAX vs LAXMI TALKIES,
ITR/40/1992ITAT Gujarat
C.I.T.UDAIPUR vs INDUSTHAN ZINK LTD. UDAIPUR
ITA/26/2000ITAT Rajasthan
RAJESH BALIA,DINESH MAHESHWARI
M/S. JYOTI LIMITED vs THE COMMISSIONER OF INCOME TAX
ITR/2/1992ITAT Gujarat
C I T vs M/S HINDUSTAN ZINC LIMITED
ITA/29/1999ITAT Rajasthan