Recent Judgments

Latest ITAT tax tribunal orders across all benches.(358,219 total)

Commissioner of Income Tax vs Jackson Engineers Ltd.

ITA-251/2008ITAT Delhi
23/12/2009

Commissioner of Income Tax vs Shriram Pistons & Rings Limited

ITA-815/2007ITAT Delhi
23/12/2009

Commissioner of Income Tax vs AIMIL Limited

ITA-1063/2006ITAT Delhi
23/12/2009

The Commissioner of Income Tax ¿¿¿ II vs Jindal Equipments Leasing & Consultancy Services Ltd.

ITA-51/2009ITAT Delhi
23/12/2009

THE COMMISSIONER OF INCOME TAX vs MODIPON LTD.

ITA - 78 / 2009ITAT Delhi
23/12/2009

COMMISSIONER OF INCOME T AX DELHI II vs KISHORI LAL CONSTRUCTION LTD.

ITA - 783 / 2007ITAT Delhi
23/12/2009

COMMISSIONER OF INCOME TAX vs SHRIRAM PISTONS & RINGS LIMITED

ITA - 815 / 2007ITAT Delhi
23/12/2009

SIDWAL REFRIGERATION IND. LTD. vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-8(1)

ITA/1154/2009ITAT Delhi
23/12/2009

THE COMMISSIONER OF INCOME TAX, COCHIN vs LITTLE FLOWER KURIES AND ENTERPRISES LTD

ITA/199/2009ITAT Kerala
22/12/2009

THE COMMISSIONER OF INCOMET AX vs SAHARA AIRLINES LTD.

ITA - 1186 / 2009ITAT Delhi
21/12/2009

THE COMMISSIONER OF INCOME TAX vs SAHARA AIRLINES LTD.

ITA - 1180 / 2009ITAT Delhi
21/12/2009

THE COMMISSIONER OF INCOMET AX vs SAHARA AIRLINES LTD.

ITA - 1193 / 2009ITAT Delhi
21/12/2009

THE COMMISSIONER OF INCOMT AX vs SAHARA AIRLINES LTD.

ITA - 1197 / 2009ITAT Delhi
21/12/2009

THE COMMISSIONER OF INCOME TAX vs SAHARA AIRLINES LTD.

ITA - 1179 / 2009ITAT Delhi
21/12/2009

THE COMMISSIONER OF INCOMET AX vs SAHARA AIRLINES LTD.

ITA - 1199 / 2009ITAT Delhi
21/12/2009

THE COMMISSIONER OF INCOME TAX vs SAHARA AIRLINES LTD.

ITA - 1194 / 2009ITAT Delhi
21/12/2009

THE COMMISSIONER OF INCOME TAX vs SAHARA AIRLINES LTD.

ITA - 1192 / 2009ITAT Delhi
21/12/2009

THE COMMISSIONER OF INCOME TAX vs SAHARA AIRLINES LTD.

ITA - 1190 / 2009ITAT Delhi
21/12/2009

JBM INDUSTRIES LTD vs COMMISSIONER OF INCOME TAX

ITA - 1412 / 2009ITAT Delhi
21/12/2009

THE COMMISSIONER OF INCOMET AX vs SAHARA AIRLINES LTD.

ITA - 1183 / 2009ITAT Delhi
21/12/2009

THE COMMISSIONER OF INCOME TAX vs SAHARA AIRLINES LTD.

ITA - 1182 / 2009ITAT Delhi
21/12/2009

M/S.CARONA EXIM LTD. vs ASST.COMMISSIONER OF INCOME TAX AND 2 ORS.

ITXA/809/2007ITAT Bombay

HON'BLE SHRI JUSTICE V.C. DAGA, HON'BLE SHRI JUSTICE J.P. DEVADHAR

18/12/2009

CHANDER KANT vs CIT ROHTAK

ITA/507/2009ITAT Punjab & Haryana
17/12/2009

SITALDAS K. MOTWANI vs DIRECTOR GENERAL OF INCOME TAX AND 3 ORS.

WP/1749/2009ITAT Bombay
15/12/2009

P.VARKEY JACOB vs DEPUTY COMMISSIONER OF INCOME TAX

WP(C)/19823/2006ITAT Kerala
15/12/2009

MR.ARVIND KUMAR,PANAMPILLY NAGAR,COCHIN vs THE COMMR.OF INCOME TAX,COCHIN

ITR/2/2004ITAT Kerala
14/12/2009

THE COMMISSIONER OF INCOME TAX,THRISSUR vs M/S.SEGO RESTURANT & AIRLAND LODGINGS

ITA/1022/2009ITAT Kerala
14/12/2009

NAHAR EXPORTS LTD vs COMMISSIONER OF INCOME TAX

ITA/96/2004ITAT Punjab & Haryana
14/12/2009

NAHAR EXPORTS LTD vs COMMISSIONER OF INCOME TAX

ITA/95/2004ITAT Punjab & Haryana
14/12/2009

NAHAR EXPORTS LTD vs COMMISSIONER OF INCOME TAX

ITA/97/2004ITAT Punjab & Haryana
14/12/2009