Recent Judgments
Latest ITAT tax tribunal orders across all benches.(358,219 total)
NAHAR SPINNING MILLS LTD. vs COMMISSIONER OF INCOME TAX LUDHIANA
ITA/46/2002ITAT Punjab & Haryana
P.C.BHANDARI & CO. vs ASSTT. COMMISSIONER OF INCOME TAX
ITA - 1272 / 2008ITAT Delhi
MS/RADHA PICTURE PALACE vs DY.COMMISSIONER OF INCOME TAX
ITA/39/2003ITAT Kerala
M/S PRIME LEATHER, JALANDHAR vs COMM. OF INCOME TAX JALANDHAR AND ANR.
ITA/532/2009ITAT Punjab & Haryana
COMMISSIONER OF INCOME TAX DELHI IV vs HEWITT ASSOCIATES (I) P.LTD.
ITA - 1332 / 2009ITAT Delhi
THE COMMISSIONER OF WEALTH TAX, TRICHUR vs MRS.REMAMANI BHAIRAVAN, NALLEPPILLY
WTA/52/2009ITAT Kerala
HONOURABLE MR.JUSTICE V.K.MOHANAN,HONOURABLE MR.JUSTICE C.N.RAMACHANDRAN NAIR
THE COMMISSIONER OF WEALTH TAX (CENTRAL) vs LAKSHMIKANTHAN, BHIMA & BROS.
WTA/43/2009ITAT Kerala
HONOURABLE MR.JUSTICE V.K.MOHANAN,HONOURABLE MR.JUSTICE C.N.RAMACHANDRAN NAIR
APPOLLO TYRES LIMITED, KOCHI vs THE ASSITANT COMMISSIONER OF KOCHI
WTA/197/2009ITAT Kerala
HONOURABLE MR.JUSTICE V.K.MOHANAN,HONOURABLE MR.JUSTICE C.N.RAMACHANDRAN NAIR
THE COMMISSIONER OF WEALTH TAX vs JOHN L.CHACKOLA
WTA/108/2009ITAT Kerala
HONOURABLE MR.JUSTICE V.K.MOHANAN,HONOURABLE MR.JUSTICE C.N.RAMACHANDRAN NAIR
HARJIT SINGH SALUJA vs COMMISSIONER OF INCOME TAX DELHI
ITA - 1392 / 2008ITAT Delhi
HOME TEX, 77, SEC 29 HUDA, PANIPAT vs CIT. KARNAL
ITA/477/2009ITAT Punjab & Haryana
PALIWAL HOME FURNISHINGS GOHANA ROAD PNP. vs CIT KARNAL
ITA/424/2009ITAT Punjab & Haryana
HOME TEX 77, SECT 29 PANIPAT vs CIT KARNAL
ITA/476/2009ITAT Punjab & Haryana
PALIWAL HOME FURNISHINGS, PANIPAT vs CIT, KARNAL
ITA/423/2009ITAT Punjab & Haryana
HOME TEX 77, SEC 29 HUDA PANIPAT vs CIT, KARNAL
ITA/478/2009ITAT Punjab & Haryana
ESS KAY ENTERPRISES PANIPAT vs CIT KARNAL
ITA/491/2009ITAT Punjab & Haryana
CIT, FARIDABAD vs PREM NARAIN BHATIA M/S CHAND INDUSTRIES
ITA/622/2009ITAT Punjab & Haryana
M/S. ORISSA STATE FINANCIAL CORPORATION vs COMMNR. OF COMMERCIAL TAXES
C.A. No.-001434-001434 - 2003ITAT SC
PENGUIN BOOKS INDIA P.LTD. vs COMMISSIONER OF INCOME TAX
ITA - 27 / 2008ITAT Delhi
COMMNR. OF INCOME TAX, NAGPUR vs BABA SAHEB KEDAR G.&P. COOP.SOCIETY LTD
C.A. No.-000258-000258 - 2005ITAT SC
SUBHASH CHANDER vs CIT, BATHINDA
ITA/668/2009ITAT Punjab & Haryana
MR. JUSTICE SATISH KUMAR MITTAL,MR. JUSTICE M.S. SULLAR
THE SOUTH INDIAN BANK LTD.,TRICHUR vs THE COMMISSIONER OF INCOME TAX,TRICHUR
ITA/1611/2009ITAT Kerala
THE SOUTH INDIAN BANK LTD.,TRICHUR. vs THE COMMISSIONER OF INCOME TAX,TRICHUR.
ITA/1689/2009ITAT Kerala
COMMISSIONER OF INCOME TAX TVM. vs M/S. ACEL TRANSMAITIC SYSTEMS LTD.
ITA/1679/2009ITAT Kerala
CIT, FARIDABAD vs M/S G.P.INTERNATIONAL LTD. FARIDABAD
ITA/618/2009ITAT Punjab & Haryana
CIT, FARIDABAD vs SITA DEVI JUNEJA M/S SUPREM IRON AND ALLOY STEEL
ITA/619/2009ITAT Punjab & Haryana
INCOME TAX OFFICER,UDAIPUR vs M/S ARIHANT TILES & MARBLES(P)LTD
C.A. No.-008036-008036 - 2009ITAT SC
THE COMMISSIONER OF INCOME TAX II vs LEARNING UNIVERSE P. LTD.
ITA - 1237 / 2009ITAT Delhi
CIT-II, CHANDIGARH vs M/S PUNJAB ENERGY DEVELOPMENT AGENCY
ITA/588/2009ITAT Punjab & Haryana
THE COMMISSIONER OF INCOME TAX IV, NEW DELHI vs IKEA TRADING I P.LTD.
ITA - 1264 / 2009ITAT Delhi
