Recent Judgments

Latest ITAT tax tribunal orders across all benches.(358,232 total)

COMMI. OF IT, FARIDABAD vs M/S A.R. INDUSTRIES PVT LTD

ITA/68/2011ITAT Punjab & Haryana

MR. JUSTICE ADARSH KUMAR GOEL,MR. JUSTICE AJAY KUMAR MITTAL

27/4/2011

M/S KIM PHARMA (P) LTD VILLAGE vs COMMI. OF IT PANCHKULA AND ANR

ITA/106/2011ITAT Punjab & Haryana

MR. JUSTICE AJAY KUMAR MITTAL,MR. JUSTICE ADARSH KUMAR GOEL

27/4/2011

COMMR. OF INCOME TAX, PATIALA vs M/S PURAN CHAND MITTAL

ITA/505/2006ITAT Punjab & Haryana
27/4/2011

DEVINDER MEHRA vs COMMISSIONER OF INCOME TAX

ITA/605/2006ITAT Punjab & Haryana
27/4/2011

Commissioner of Income Tax, vs Agricutlure Market Committee, Mangalagiri

ITTA/101/2011ITAT Telangana

V.V.S.RAO,RAMESH RANGANATHAN

27/4/2011

Commissioner of Income Tax vs Agrilcultural Market Committee

ITTA/96/2011ITAT Telangana

V.V.S.RAO,RAMESH RANGANATHAN

27/4/2011

Commissioner of Inccome Tax vs Agricultural Market Committee

ITTA/95/2011ITAT Telangana

V.V.S.RAO,RAMESH RANGANATHAN

27/4/2011

COMMISSIONER OF INCOME TAX vs M/S SHEENA EXPORTS

ITA/88/2011ITAT Punjab & Haryana

MR. JUSTICE AJAY KUMAR MITTAL,MR. JUSTICE ADARSH KUMAR GOEL

26/4/2011

THE COMMISSIONER OF INCOME TAX vs M/S HARYANA STATE COOP SUPPLY AND MARKET

ITA/112/2004ITAT Punjab & Haryana
26/4/2011

CIT, FARIDABAD vs M/S G.E. MOTORS INDIA LTD.

ITA/869/2008ITAT Punjab & Haryana
26/4/2011

CIT LARGE TAX PAYERS UNIT vs C & S ELECTRIC LTD

ITA - 651 / 2011ITAT Delhi
21/4/2011

COMMI. OF IT-II, CHD vs PUNJAB STATE E-GOVERNANCE SOCIETY

ITA/75/2011ITAT Punjab & Haryana

MR. JUSTICE ADARSH KUMAR GOEL,MR. JUSTICE AJAY KUMAR MITTAL

21/4/2011

C I T vs M/S DAVINDER EXPORTS( ALLOWED CASE)

ITA/371/2007ITAT Punjab & Haryana
21/4/2011

C I T vs M/S CITIZEN URBAN COOP. BANK LTD.

ITA/547/2008ITAT Punjab & Haryana
21/4/2011

COMMISSIONER OF SERVICE TAX vs M/S MOTOR WORLD

CEA/1/2009ITAT Karnataka

RAVI MALIMATH,N.KUMAR

21/4/2011

Commissioner of Income Tax, vs Agricultural Market Committee,

ITTA/130/2011ITAT Telangana

V.V.S.RAO,RAMESH RANGANATHAN

21/4/2011

Commissioner of Income Tax-1 vs Agricultural Market Committee

ITTA/186/2011ITAT Telangana

V.V.S.RAO,RAMESH RANGANATHAN

21/4/2011

Commissioner of Income Tax vs Agricultural Market Committee,

ITTA/177/2011ITAT Telangana

V.V.S.RAO,RAMESH RANGANATHAN

21/4/2011

Commissioner of Income Tax-I, Visakhapatnam vs Agricultural Market Committee, Paderu

ITTA/125/2011ITAT Telangana

V.V.S.RAO,RAMESH RANGANATHAN

21/4/2011

Commissioner of Income Tax, vs Agricultural Market Committee, Razole

ITTA/159/2011ITAT Telangana

V.V.S.RAO,RAMESH RANGANATHAN

21/4/2011

Commissioner of Income Tax, vs Agricultural Market Committee

ITTA/188/2011ITAT Telangana

V.V.S.RAO,RAMESH RANGANATHAN

21/4/2011

Commissioner of Income Tax vs Agricultural Market Committee

ITTA/156/2011ITAT Telangana

V.V.S.RAO,RAMESH RANGANATHAN

21/4/2011

COMMISSIONER OF INCOME TAX-I VISAKHAPATNAM. vs AGRICULTURAL MARKET COMMITTEE PARVATHIPURAM.

ITTA/168/2011ITAT Telangana

V.V.S.RAO,RAMESH RANGANATHAN

21/4/2011

Commissioner of Income Tax-I, vs Agriculturl Market Committee

ITTA/154/2011ITAT Telangana

V.V.S.RAO,RAMESH RANGANATHAN

21/4/2011

Commissioner of Income Tax, vs Agriculture Market Committee, Mangalagiri

ITTA/173/2011ITAT Telangana

V.V.S.RAO,RAMESH RANGANATHAN

21/4/2011

Commissioner of Income Tax, Guntur vs Agricultural Market Committee, Krosur

ITTA/166/2011ITAT Telangana

V.V.S.RAO,RAMESH RANGANATHAN

21/4/2011

Commissioner of Income tax-2, vs Agricultural Market Committee,

ITTA/185/2011ITAT Telangana

V.V.S.RAO,RAMESH RANGANATHAN

21/4/2011

COMMISSIONER OF INCOME TAX vs GRANDA SERVICES LTD

ITA/1941/2010ITAT Delhi

HON'BLE MR. JUSTICE A.K.SIKRI,HON'BLE MR. JUSTICE M.L. MEHTA

21/4/2011

CIT vs RBNB SUGAR MILLS LTD

ITA - 644 / 2011ITAT Delhi
20/4/2011

CIT vs DIVYA JEWELLERS PVT LTD

ITA - 641 / 2011ITAT Delhi
20/4/2011