Recent Judgments

CIT vs RAJAN NANDA

CASES PERTAINING TO SPL.DIVISION BENCHES

AIRPORTS AUTHORITY OF INDIA vs COMMISSIONER OF INCOME TAX DELHI I

RAJAN NANDA vs COMMISSIONER OF INCOME TAX

COMMISSIONER OF INCOME TAX DELHI CENTRAL -II vs RAJAN NANDA

CIT vs ESCORTS HEART INSTITUTE AND RESEARCH CENTRE LTD

COMMISSIONER OF INCOME TAX vs RAJAN NANDA

CIT vs EXPEDITORS INTERNATIONAL PVT LTD

AIRPORTS AUTHORITY OF INDIA vs COMMISSIONER OF INCOME TAX

Commissioner of Income Tax

MIRA KULKARNI vs ASSISTANT COMMISSIONER OF INCOME TAX

CIT vs INTERWORLD CARGO CARE PVT LTD

ANGIKA DEVELOPMENT SOCIETY vs DEPUTY DIRECTOR OF INCOME TAX

Commissioner Of Income Tax-I vs Kailash Chandra Dhanuka

HON'BLE SHRI JUSTICE SHANTANU KEMKAR

Gopal Lal Bhadruka vs Deputy Commissioner of Income Tax

COMMISSIONER OF INCOME TAX vs ALANKAR RADIO EQUIPMENTS

CIT vs CREATIVE TRAVEL PVT LTD

COMMISSIOENR OF INCOME TAX DELHI IV vs EHPT INDIA P.LTD.

COMMISSIONER OF INCOME TAX DELHI IV vs EHPT INDIA P.LTD.

CIT vs ONS CREATIONS PVT LTD

CIT vs JETLIFE INDIA LTD

HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE R.V.EASWAR

CIT vs JETLIFE INDIA LTD

CIT vs JETLIFE INDIA LTD

Dr. Sunil Kapoor vs Authorized Income Tax Officer

HON'BLE SHRI JUSTICE KRISHN KUMAR LAHOTI

CIT vs SAMTEL GLASS LTD

COMMISSIONER OF INCOME TAX-1, JALANDHAR vs K.G. SINGHANIA

MR. JUSTICE HEMANT GUPTA,MR. JUSTICE GURMEET SINGH SANDHAWALIA

Commissionr of Income Tax - II vs M/s Tecumseh Products India Pvt. Ltd.,

Commissioner of Income-tax-I, vs Visakhapatnam Urban Development Authority

COMMISSIONER OF ICNOME TAX vs WIMCO SEEDLING LTD

HON'BLE MR. JUSTICE RAJIV SAHAI ENDLAW

CIT vs SAMTEL GLASS LTD

CIT vs SAMTEL GLASS LTD