Recent Judgments

COMMISSIONER OF ICNOME TAX vs WIMCO SEEDLING LTD

COMMISSIONER OF INCOME TAX DELHI VI vs WIMCO SEEDLINGS LTD.

COMMISSIONER OF INCOME TAX vs WIMCO SEEDLINGS LTD

COMMISSIONER OF INCOME TAX vs MONTO MOTORS LTD

JOSE CYRIAC vs THE DEPUTY COMMISSIONER OF INCOME TAX

CIT vs NARANG INDUSTRIES PVT LTD

HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE R.V.EASWAR

CIT vs NARANG INDUSTRIES PVT LTD

Smt.Sheela Bhatia vs Income Tax Appellate Tribunal,Indore Bench And Anr.

HON'BLE SHRI JUSTICE SHANTANU KEMKAR

CIT vs TULIP STAR HOTELS LTD

C I T vs M/S DABUR BRICKS CO.

MR. JUSTICE HEMANT GUPTA,MR. JUSTICE GURMEET SINGH SANDHAWALIA

COMMISSIONER OF IT vs M/S DABUR BRICKS CO

COMMR. OF INCOME TAX, ROHTAK vs M/S DABUR BRICKS CO.

CIT-III vs . VARINDER SINGH LUDHIANA

JYOTESH KUMAR JAIN vs INCOME-TAX OFFICER, AMBALA

CIT, LUDHIANA vs ASHOK KUMAR DHIR

CIT vs EXPEDITORS INTERNATIONAL INDIA PVT LTD

HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE R.V.EASWAR

CIT vs EXPEDITORS INTERNATIONAL INDIA PVT LTD

CIT vs SIDDARTHA TRADE LINKS PVT LTD

KISHAN CHAND AND CO. vs C.I.T.

CIT vs VIMPY INVESTMENT LEASING & FINANCE CO LTD

COMMISSIONER OF INCOME TAX ROHTAK vs M/S SHRI LALITA ASHRAM TRUST

Andhra Pradesh Fibres Limited, vs Addl. Commissioner of Income Tax,

Andhra Pradesh Fibres Ltd. vs Assistant Commissioner of Income Tax,

Gopal Das Sharma vs Commissioner Of Income Tax, Madhya Pradesh, Bhopal

HON'BLE SHRI JUSTICE KRISHN KUMAR LAHOTI

CIT vs DCM SHRIRAM CONSOLIDATED LTD

HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE R.V.EASWAR

CIT vs SELECT HOLIDAY RESORTS PVT LTD

HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE R.V.EASWAR

CIT vs SELECT HOLIDAY RESORTS PVT LTD

AMBIENCE HOSPITALITY PVT LTD

MG PORTFOLIO PVT LTD

COMMISSIONER OF INCOME TAX vs MACK HOSIERY

MR. JUSTICE GURMEET SINGH SANDHAWALIA