Recent Judgments
Latest ITAT tax tribunal orders across all benches.(357,294 total)
THE COMMISSIONER OF INCOME TAX XVI MAYUR BHAWAN vs ROBERT MICHEL ARTHEY C/O PRICEWATERHOUSE COOPERS P. LTD.
ITA - 459 / 2008ITAT Delhi
DIRECTOR OF INCOME TAX
ITA/504/2007ITAT Delhi
COMMISSIONER OF INCOME TAX-XVI vs MR. ROBERT MICHAEL ARTHEY
ITA/459/2008ITAT Delhi
CIT vs INDIAN FARMER FERTILIZER COOPERATIVE
ITA - 1291 / 2011ITAT Delhi
ITA 1287/2011 vs EAGLE THEATRES
ITA/1287/2011ITAT Delhi
COMMISSIONER OF INCOME TAX (TDS) vs M/S AMERICAN EXPRESS BANK LTD
ITA/75/2003ITAT Delhi
COMMISSIONER OF INCOME TAX (TDS) vs M/S AMERICAN EXPRESS BANK LTD
ITA/74/2003ITAT Delhi
COMMISSIONER OF INCOME TAX (TDS) vs M/S AMERICAN EXPRESS BANK LTD
ITA/653/2005ITAT Delhi
CIT vs EAGLE THEATRES
ITA - 1287 / 2011ITAT Delhi
M/S.SAMPANA KURIES (P) LTD TSR vs DY.COMMR.OF INCOME TAX
ITA/38/2003ITAT Kerala
DIRECTOR OF INCOME TAX vs ASIA SATELLITE TELECOMMUNICATION CO LTD
ITA/1246/2011ITAT Delhi
HON'BLE MR. JUSTICE BADAR DURREZ AHMED,HON'BLE MS. JUSTICE VEENA BIRBAL
DIRECTOR OF INCOME TAX vs ASIA SATELLITE TELECOMMUNICATION CO LTD
ITA - 1246 / 2011ITAT Delhi
CIT vs MOHAN OVERSEAS PVT LTD
ITA/1275/2011ITAT Delhi
HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE R.V.EASWAR
CIT vs MERCANTILE CAPITAL & FINANCIAL SERVICES PVT LTD
ITA/1272/2011ITAT Delhi
HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE R.V.EASWAR
CIT vs MERCANTILE CAPITAL & FINANCIAL SERVICES PVT LTD
ITA - 1271 / 2011ITAT Delhi
THE COCHIN MALABAR ESTATES AND INDUSTRIE vs UNION OF INDIA
ITA/188/2010ITAT Kerala
HONOURABLE MR.JUSTICE. P.S.GOPINATHAN,HONOURABLE MR.JUSTICE C.N.RAMACHANDRAN NAIR
CIT vs GALILEO INDIA PVT LTD
ITA/1074/2011ITAT Delhi
HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE R.V.EASWAR
CIT vs GALILEO INDIA PVT LTD
ITA - 1074 / 2011ITAT Delhi
SHERVANI HOSPITALITIES LTD
ITA - 804 / 2011ITAT Delhi
MRS.PREETHA S.NAIR,NUT PRODUCTS CO.,KLM. vs DY.COMMISSIONER OF IT CIR.I,KOLLAM
ITA/34/2003ITAT Kerala
DEVI SAHAY SAXENA vs ASTT COMMISSIONER OF I T JAIPUR
ITA/58/2011ITAT Rajasthan
C I T JAIPUR vs M/S BALAJI CHARITABLE TRUST
ITA/358/2011ITAT Rajasthan
Mr. Gopal Lal Bhadruka vs Deputy Commissioner of Income Tax,
ITTA/506/2011ITAT Telangana
Ahura Holdings vs Deputy Commissioner of Income Tax,
ITTA/491/2011ITAT Telangana
COMMISSIONER OF INCOME TAX vs RAJAN NANDA
ITA/400/2008ITAT Delhi
CASES PERTAINING TO SPL.DIVISION BENCHES
AIRPORT AUTHORITY OF INDIA vs COMMISSIONER OF INCOME TAX DELHI I
ITA/792/2008ITAT Delhi
CASES PERTAINING TO FULL BENCHES
CIT vs NARESH TREHAN
ITA/232/2011ITAT Delhi
CASES PERTAINING TO SPL.DIVISION BENCHES
CIT vs ESCORTS HEART INSTITUTE AND RESEARCH CENTRE LTD
ITA/175/2011ITAT Delhi
CASES PERTAINING TO SPL.DIVISION BENCHES
CIT vs EXPEDITORS INTERNATIONAL PVT LTD
ITA/1088/2011ITAT Delhi
CASES PERTAINING TO SPL.DIVISION BENCHES
CIT vs NARESH TREHAN
ITA/2073/2010ITAT Delhi
CASES PERTAINING TO SPL.DIVISION BENCHES