Recent Judgments
Latest ITAT tax tribunal orders across all benches.(357,294 total)
Tobacco Diversification and Investments Private Limited vs Assistant Commissioner of Income Tax
ITTA/2/2010ITAT Telangana
GODA RAGHURAM,B.N.RAO NALLA
THE COMMISSIONER OF INCOME-TAX VISK. vs AS.HARINARAYANA PALAKONDA
ITTA/15/2000ITAT Telangana
Commissioner of Income-Tax - I vs M/s L.G.Polymers (India) Pvt. Ltd.,
ITTA/469/2011ITAT Telangana
Commissioner of I.T vs M/s. Sri kanya Combines
ITTA/86/2000ITAT Telangana
COMM.OF INCOME TAX VISAKHAPATNAM vs BHANU ENTERPRISES KAKINADA
ITTA/35/1999ITAT Telangana
M/S. HINDALCO INDUSTRIES LTD. vs THE ADDL. COMMISSIONER OF INCOME TAX -I(5) AND 5 ORS.
WP/2065/2012ITAT Bombay
HON'BLE SHRI JUSTICE DR. D.Y. CHANDRACHUD, HON'BLE SHRI JUSTICE A.A. SAYED
The Commissioner of Income Tax, vs ShriSingamsetty Subba Rao,
ITTA/81/2000ITAT Telangana
DIRECTOR OF INCOME TAX vs ERICSSON RADIO SYSTEM A.B.
ITA/508/2007ITAT Delhi
CASES PERTAINING TO SPL.DIVISION BENCHES
GUPTA CITI SHELTERS LTD. vs COMMISSIONER OF INCOME TAX NEW DELHI
ITA/1324/2008ITAT Delhi
CASES PERTAINING TO SPL.DIVISION BENCHES
INFOMEDIARY INDIA PVT LTD vs COMMISSIONER OF INCOME TAX
ITA/1229/2010ITAT Delhi
CASES PERTAINING TO SPL.DIVISION BENCHES
CIT vs LAXMAN INDUSTRIAL RESOURCES LTD
ITA/339/2011ITAT Delhi
CASES PERTAINING TO SPL.DIVISION BENCHES
THE COMMISSIONER OF INCOME TAX-III vs SHRI VARDHMAN OVERSEAS LTD.
ITA/774/2009ITAT Delhi
HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE R.V.EASWAR
DIRECTOR OF INCOME TAX INTNL T vs ERICSSON RADIO SYSTEMS A.B.
ITA/511/2007ITAT Delhi
CASES PERTAINING TO SPL.DIVISION BENCHES
CIT vs BONANZA PORTFOLIO LTD
ITA/1295/2011ITAT Delhi
HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE R.V.EASWAR
COMMISSIONER OF INCOME TAX vs VIJAY FOILS P.LTD.
ITA/29/2010ITAT Delhi
CASES PERTAINING TO SPL.DIVISION BENCHES
COMMISSIONER OF INCOME TAX-III vs SHAM MOHAN PVT LTD
ITA/726/2011ITAT Delhi
CASES PERTAINING TO SPL.DIVISION BENCHES
CIT vs JH FINVEST PVT LTD
ITA/1710/2010ITAT Delhi
CASES PERTAINING TO SPL.DIVISION BENCHES
CIT vs HOTLINE ELECTRONICS LTD
ITA/1073/2011ITAT Delhi
HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE R.V.EASWAR
THE COMMISSIONER OF INCOME TAX XVI vs VIJAY GOPAL JINDAL
ITA - 131 / 2009ITAT Delhi
THE COMMISSIONER OF INCOME TAX-III vs SHRI VARDHMAN OVERSEAS LTD.
ITA-774/2009ITAT Delhi
DIRECTOR OF INCOME TAX vs ERICSSON A.B.,NEW DELHI.
ITA-504/2007ITAT Delhi
CIT vs HOTLINE ELECTRONICS LTD
ITA-1073/2011ITAT Delhi
COMMISSIONER OF INCOME TAX-XVI vs MR. ROBERT MICHAEL ARTHEY C/o PRICEWATERHOUSE COOPERS (P) LTD.
ITA-459/2008ITAT Delhi
INFOMEDIARY INDIA PVT LTD vs COMISSIONER OF INCOME TAX
ITA - 1228 / 2010ITAT Delhi
COMMISSIONER OF INCOME TAX-III vs SHAM MOHAN PVT LTD
ITA - 726 / 2011ITAT Delhi
CIT vs BONANZA PORTFOLIO LTD
ITA - 1295 / 2011ITAT Delhi
GUPTA CITI SHELTERS LTD. vs COMMISSIONER OF INCOME TAX NEW DELHI
ITA - 1324 / 2008ITAT Delhi
COMMISSIONER OF INCOME TAX vs VIJAY FOILS P.LTD.
ITA - 29 / 2010ITAT Delhi
THE COMMISSIONER OF INCOME TAX-III vs SHRI VARDHMAN OVERSEAS LTD.
ITA - 774 / 2009ITAT Delhi
CIT vs HOTLINE ELECTRONICS LTD
ITA - 1073 / 2011ITAT Delhi