Recent Judgments
Latest ITAT tax tribunal orders across all benches.(357,294 total)
CIT vs ANSAL PROPERTIES & INFRASTRUCTURE LTD
ITA - 27 / 2012ITAT Delhi
DIRECTOR OF INCOME TAX vs MANAGEMENT DEVELOPMENT INSTT
ITA - 7 / 2012ITAT Delhi
1URAN BHANAND CO HYD vs THE ASST.COMM OF INCOME TAX HYD
ITTA/9/2000ITAT Telangana
CIT vs SASAN POWER LTD
ITA/10/2012ITAT Delhi
HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE R.V.EASWAR
CIT vs SASAN POWER LTD
ITA - 10 / 2012ITAT Delhi
COMMISSIONER OF INCOME TAX KOTTAYAM vs SRI. JOSE KURUVINAKUNNEL HOTEL, MAYOORA
ITA/568/2009ITAT Kerala
NEERAJ JHANJI vs COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
CUSAA/10/2009ITAT Delhi
CIT vs REGENCY PARK PROPERTY MANAGEMENT SERVICES PVT LTD
ITA/1991/2010ITAT Delhi
HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE R.V.EASWAR
CIT vs REGENCY PARK PROPERTY MANAGEMENT SERVICES PVT LTD
ITA - 1991 / 2010ITAT Delhi
MRS.MEENA PAULSON, vs THE ASSISTANT COMMISSIONER OF INCOME TAX
ITA/118/2011ITAT Kerala
C I T JAIPUR vs M/S RAJ STATE HANDLOOM DEV CORP LTD
ITA/504/2011ITAT Rajasthan
CIT vs RAJ KUMAR MAHAJAN
ITA/683/2011ITAT Delhi
HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE R.V.EASWAR
DIRECTOR OF INCOME TAX vs RIO TINTO TECHNICAL SERVICES
ITA/492/2011ITAT Delhi
HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE R.V.EASWAR
DIRECTOR OF INCOME TAX vs RIO TINTO TECHNICAL SERVICES
ITA - 492 / 2011ITAT Delhi
DIRECTOR OF INCOME TAX
ITA/486/2011ITAT Delhi
CIT vs MASCOMPTEL INDIA LTD
ITA - 1 / 2012ITAT Delhi
OIL PALM INDIA LIMITED vs ASSISTANT COMMISSIONER OF INCOME TAX
WP(C)/36862/2004ITAT Kerala
HONOURABLE MR.JUSTICE K.VINOD CHANDRAN,HONOURABLE MR.JUSTICE C.N.RAMACHANDRAN NAIR
CIT vs INSILCO LTD
ITA - 1305 / 2011ITAT Delhi
M/S RAMA RICE CO,KOTKAPURA vs THE INCOME TAX OFFICER-CUM OFFICER
ITA/36/2002ITAT Punjab & Haryana
THE COMNER OF INCOME TAX VIZAG vs V.SUBBA RAJU
ITTA/72/2000ITAT Telangana
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ITTA/46/2000ITAT Telangana
COMMISSIONER OF INCOME TAX-VI vs INDIA PVT LTD
ITA/1873/2010ITAT Delhi
CIT vs VIPUL AUTOMOBILES PVT LTD
ITA - 1301 / 2011ITAT Delhi
ASSISTANT COMMISSIONER vs M/S J.R. SOLVENT
ITA/20/1999ITAT Punjab & Haryana
MR. JUSTICE ALOK SINGH,MR. JUSTICE M.M. KUMAR
M/S.GEORGE EDUCATIONAL MEDICAL&CHARITABL vs THE COMMISSIONER OF INCOME-TEX, TVM
ITA/7/2005ITAT Kerala
HONOURABLE MR.JUSTICE C.N.RAMACHANDRAN NAIR
COMMISSIONER OF INCOME TAX, COCHIN vs SMT. PUSHPA VIJAY, M/S PURE RUBBER CO.
ITA/596/2009ITAT Kerala
HONOURABLE MR.JUSTICE C.N.RAMACHANDRAN NAIR
INDRA RANI vs INCOME-TAX OFFICER, WARD V (2), LUDHIANA
ITA/320/2011ITAT Punjab & Haryana
COMM.OF INCOME TAX BANGALORE vs NAVABHARAT ENTERPRISES HYD
ITTA/3/2000ITAT Telangana
COMMISSIONER OF INCOME TAX/HYD vs M/S.AJAY AUTOMATION P LTD
ITTA/42/1999ITAT Telangana
CIT vs GCG TRANSGLOBAL HOUSING PROJECTS PVT LTD
ITA - 1300 / 2011ITAT Delhi