Recent Judgments

Latest ITAT tax tribunal orders across all benches.(357,294 total)

CIT vs BONY POLYMERS PVT. LTD.

ITA - 995 / 2011ITAT Delhi
18/1/2012

CIT vs VIJAY BHARAT ROADLINES PVT LTD

ITA - 48 / 2012ITAT Delhi
18/1/2012

CIT vs SMT RAJ RAJPAL

ITA - 29 / 2012ITAT Delhi
18/1/2012

THE COMMISSIONER OF INCOME TAX, CALICUT vs M.N.KUNHIMOHAMMED, MEDUVIL NALAKATH HOUS

ITA/417/2010ITAT Kerala

HONOURABLE MR.JUSTICE K.VINOD CHANDRAN,HONOURABLE MR.JUSTICE C.N.RAMACHANDRAN NAIR

17/1/2012

COMMISSIONER OF INCOME TAX vs M/S JOLLY POLYMERS

TAXAP/1387/2010ITAT Gujarat

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI

17/1/2012

COMMISSIONER OF INCOME TAX vs ADARSH PACKAGING

TAXAP/1105/2010ITAT Gujarat
17/1/2012

CIT vs PANACEA BIOTECH LTD

ITA/24/2012ITAT Delhi

HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE R.V.EASWAR

17/1/2012

CIT vs NANDAN AUTO TECH LTD

ITA/1211/2011ITAT Delhi

HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE R.V.EASWAR

17/1/2012

CIT vs PANNA LAL ROSHAN LAL JEWELLERS PVT LTD

ITA/23/2012ITAT Delhi

HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE R.V.EASWAR

17/1/2012

CIT vs PANACEA BIOTECH LTD

ITA/22/2012ITAT Delhi

HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE R.V.EASWAR

17/1/2012

THE COMMISSIONER OF INCOME TAX II vs SOFTWARE CONSULTANTS

ITA/914/2010ITAT Delhi
17/1/2012

CIT vs PANACEA BIOTECH LTD

ITA - 22 / 2012ITAT Delhi
17/1/2012

CIT vs PANNA LAL ROSHAN LAL JEWELLERS PVT LTD

ITA - 23 / 2012ITAT Delhi
17/1/2012

POWER FINANCE CORPORATION LTD vs ADDL COMMISSIONER OF INCOME TAX

ITA - 1370 / 2009ITAT Delhi
16/1/2012

CIT vs JOGINDER SINGH

ITA - 44 / 2012ITAT Delhi
16/1/2012

KANCHENJUNGA ADVERTISING PVT LTD

ITA/944/2011ITAT Delhi

HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE R.V.EASWAR

13/1/2012

DIRECTOR OF INCOME TAX vs SOCIETY FOR DEVELOPMENT ALTERNATIVES

ITA - 12 / 2012ITAT Delhi
13/1/2012

DIRECTOR OF INCOME TAX vs SOCIETY FOR DEVELOPMENT ALTERNATIVES

ITA - 18 / 2012ITAT Delhi
13/1/2012

M/S. FLEX ENGINEERING LTD. vs COMMNR. OF CENTRAL EXCISE, U.P

C.A. No.-007152-007152 - 2004ITAT SC
13/1/2012

M/S. I.O.C.L. vs COMMISSIONER OF CENTRAL EXCISE, VADODARA

C.A. No.-004530-004532 - 2005ITAT SC
13/1/2012

ALIYARUKUNJU V., KARUNAGAPPALLY vs THE COMMISSIONER OF INCOME TAX, KOTTAYAM

ITA/303/2010ITAT Kerala
12/1/2012

THE ASSISTANT COMMISSIONER OF INCOME TAX, vs SHETTY CONSTRUCTION,

WA/10042/2011ITAT Karnataka

N.KUMAR,B.SREENIVASE GOWDA

12/1/2012

CIT vs KL STEELS PVT LTD

ITA - 1840 / 2010ITAT Delhi
12/1/2012

SHRI. T.P.ABDULLA, PARTNER, vs THE ASST. COMMISSIONER OF INCOME TAX,

ITA/405/2010ITAT Kerala
11/1/2012

THE COMMISSIONER OF INCOME TAX, COCHIN vs M/S.KAMADHENU MILK PRODUCTS, KOCHI

ITA/18/2010ITAT Kerala
11/1/2012

CIT vs PRADEEP AGENCIES JOINT VENTURE

ITA/221/2011ITAT Delhi

HON'BLE MR. JUSTICE BADAR DURREZ AHMED,HON'BLE MR. JUSTICE V.K. JAIN

11/1/2012

CIT vs PRADEEP AGENCIES JOINT VENTURE

ITA - 221 / 2011ITAT Delhi
11/1/2012

COMMISSIONER OF INCOME TAX-I vs BECHARBHAI P PARMAR

TAXAP/2538/2009ITAT Gujarat
10/1/2012

THE COMMISSIONER OF INCOME TAX vs M/S.BIMBIS SOUTH BAZAR

ITA/1201/2009ITAT Kerala
10/1/2012

DIRECTOR OF INCOME TAX vs SOCIETY FOR DEVELOPMENT ALTERNATIVES

ITA/12/2012ITAT Delhi
9/1/2012