Recent Judgments
Latest ITAT tax tribunal orders across all benches.(357,294 total)
CIT vs SEHGAL INVESTMENT PVT LTD
ITA - 76 / 2012ITAT Delhi
CIT vs ANKIT GUPTA
ITA - 32 / 2012ITAT Delhi
THE COMMISSIONER OF INCOME TAX III LDH vs M/S VARINDRA CONST CO BAGHAPURANA
ITA/209/2003ITAT Punjab & Haryana
MR. JUSTICE ADARSH KUMAR GOEL,MR. JUSTICE AJAY KUMAR MITTAL
The Commissioner of Income tAx, vs The Agricultural Market Committee
ITTA/495/2011ITAT Telangana
CIT vs U LIKE PROMOTERS PVT LTD
ITA/1529/2010ITAT Delhi
HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE R.V.EASWAR
CIT vs U LIKE PROMOTERS PVT LTD
ITA/1532/2010ITAT Delhi
HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE R.V.EASWAR
ITA Nos. 1528/2010, 1529/2010, 1530/2010 & 1532/2010 vs ULIKE PROMOTERS PVT LTD
ITA/1528/2010ITAT Delhi
T & T Motors Ltd
ITA/899/2010ITAT Delhi
CIT vs HEADSTRONG SERVICES INDIA PVT LTD
ITA - 50 / 2012ITAT Delhi
DINESH BABULAL THAKKAR vs ASSTT. COMMISSIONER OF INCOME-TAX, CENT. CIR. 2(2)
TAXAP/1763/2010ITAT Gujarat
HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI
COMMISSIONER OF INCOME TAX, TRIVANDRUM vs M.A.MOHAMMED,P/O.M.A.MOHAMMED IMPORTS
ITA/1646/2009ITAT Kerala
DINESH BABULAL THAKKAR vs ASSTT. COMMISSIONER OF INCOME-TAX, CENT. CIR. 2(2)
TAXAP/1762/2010ITAT Gujarat
The Commissioner of Income Tax I vs Balaji Electro Smelters Limited
ITTA/465/2011ITAT Telangana
CIT vs TEDCO GRANITE LTD
ITA/414/2011ITAT Delhi
HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE R.V.EASWAR
CIT vs ASHOKA MARKETING LTD
ITA - 818 / 2011ITAT Delhi
CIT vs ARVIND KUMAR MODII
ITA - 49 / 2012ITAT Delhi
VODAFONE INTERNATIONAL HOLDINGS B.V. vs UNION OF INDIA & ANR.
CIVIL APPEAL No. 733/2012ITAT SC
3 Judges
The Commissioner of Income Tax vs The Agricultural Market Committee
ITTA/503/2011ITAT Telangana
SRI MOHAN M MEHARWADE vs THE INCOME TAX OFFICER
ITA/5022/2010ITAT Karnataka
K.SREEDHAR RAO,A.S.BOPANNA
CENTRAL WAREHOUSING CORPORATION vs ACIT
ITA - 474 / 2010ITAT Delhi
SHANKAR TRADING CO P. LTD
ITA - 144 / 2000ITAT Delhi
CENTRAL WAREHOUSING CORPN vs ACIT
ITA/474/2010ITAT Delhi
M/S ZAVERI DIAMONDS vs COMMISSIONER OF INCOME TAX, RANGE-I, ETC.
ITA/316/2011ITAT Punjab & Haryana
CIT vs AT & T COMMUNICATION SERVICES INDIA PVT LTD
ITA/526/2011ITAT Delhi
HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE R.V.EASWAR
GADODIA ELECTRONICS PVT LTD
ITA - 285 / 2011ITAT Delhi
GADODIA ELECTRONICS PVT LTD
ITA/285/2011ITAT Delhi
CIT vs KRISHAK BHARTI COOPERATIVE LTD
ITA - 26 / 2012ITAT Delhi
CIT vs BONY POLYMERS PVT LTD
ITA/611/2011ITAT Delhi
HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE R.V.EASWAR
CIT vs BONY POLYMERS PVT LTD
ITA/536/2011ITAT Delhi
HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE R.V.EASWAR
CIT vs BONY POLYMERS PVT LTD
ITA/1298/2011ITAT Delhi
HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE R.V.EASWAR