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3 3.';. $-22,23,25 &27 * IN THE HIGH COURT OF DELHI AT NEW DELHI JANUARY 20,2012 sd + ITA 466/2Q10, 467 12010, 47Q12010 and 472/2010 CENTRAL WAREHOUSING CORPN ..... Appellant Through Mr. M.S. Syali, Sr. Adv. with Ms. Husnal Syali, Adv. versus ACIT ..... ResPondent Through Mr. Kamal Sawhney, Adv. CORAM: HON'BLE MR. JUSTICE SANJIV KHANNA HON'BLE MR. JUSTICE R.V.EASWAR ORDER o/o 20.0L.2012 In view of the order passed by us in ITA 47412010 titled Central Warehousing Corporation vs. ACIT, the present appeals are dismissed. /4"l .lr \- L [\ SANJIV KHANNAO J' hr u{l : )l *--l R.V. EASWAR, J. 1 2012:DHC:10209-DB
2012:DHC:10209-DB
2012:DHC:10209-DB
2012:DHC:10209-DB
2012:DHC:10209-DB