Recent Judgments
Latest ITAT tax tribunal orders across all benches.(358,219 total)
M/S ING VYSYA BANK LIMITED vs THE COMMISSIONER OF INCOME TAX
ARAVIND KUMAR,AJIT J GUNJAL
THE COMMISSIONER OF INCOME TAX vs SRI M M ANANTHAMURTHY
RAVI MALIMATH,N.KUMAR
THE COMMISSIONER OF INCOME TAX vs ABDUL ASIF
RAVI MALIMATH,N.KUMAR
THE COMMISSIONER OF INCOME TAX vs SMT AISAMMA
RAVI MALIMATH,N.KUMAR
THE COMMISSIONER OF INCOME TAX vs M/S. ALPS GRANITES PVT LTD
RAVI MALIMATH,N.KUMAR
CIT vs CREATIVE TRAVEL PVT LTD
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE R.V.EASWAR
ASHIAN NEEDLES PVT LTD
CIT vs CREATIVE TRAVEL PVT LTD
THE COMMISSIONER OF INCOME TAX -CENTRAL I MUMBAI vs AMITABH BACHCHAN
HON'BLE SHRI JUSTICE S.J. VAZIFDAR, HON'BLE SHRI JUSTICE M.S. SANKLECHA
THE COMMISSIONER OF INCOME -TAX18,MUMBAI. vs MS. JANHAVI S. DESAI, MUMBAI.
HON'BLE SHRI JUSTICE S.J. VAZIFDAR, HON'BLE SHRI JUSTICE M.S. SANKLECHA
COMMISSIONER OF INCOME TAX(TDS) vs APOLLO HOSPITALS INTERNATIONALLTD
HONOURABLE MR. JUSTICE VIJAY MANOHAR SAHAI,HONOURABLE MR. JUSTICE N.V.ANJARIA
COMMISSIONER OF INCOME TAX-II vs INTERACTIVE FINANCIAL SERVICES LTD
HONOURABLE MR. JUSTICE VIJAY MANOHAR SAHAI,HONOURABLE MR. JUSTICE N.V.ANJARIA
COMMISSIONER OF INCOME TAX-I vs ARVIND MILLS LTD
HONOURABLE MR. JUSTICE VIJAY MANOHAR SAHAI,HONOURABLE MR. JUSTICE N.V.ANJARIA
COMMISSIONER OF INCOME TAX-II vs GUJARAT STATE FINANCIAL SERVICES LTD
HONOURABLE MR. JUSTICE VIJAY MANOHAR SAHAI,HONOURABLE MR. JUSTICE N.V.ANJARIA
COMMISSIONER OF INCOME TAX-II vs GUJARAT STATE FINANCIAL SERVICES LTD
HONOURABLE MR. JUSTICE VIJAY MANOHAR SAHAI,HONOURABLE MR. JUSTICE N.V.ANJARIA
M/s.GVK Petro Chemicals Private Limited,(Novo Resins AND vs The Deputy Commissioner of Income Tax,
CIT vs FORTIS FINANCIAL SERVICE
CASES PERTAINING TO SPL.DIVISION BENCHES
THE COMMISSIONER OF INCOME-TAX vs M/S ECOM GILL COFFEE TRADING PVT LTD
B.MANOHAR,D.V.SHYLENDRA KUMAR
CIT vs LOKESH GARMENTS PVT LTD
CIT vs LOKESH GARMENTS PVT LTD
CIT vs FORTIS FINANCIAL SERVICE
Commissioner of Income Tax-IV
M/S.GUDWILL HOUSING LTD vs THE DEPUTY COMMISSIONER
B.MANOHAR,D.V.SHYLENDRA KUMAR
DIRECTOR OF INCOME TAX (EXEMPTION) vs PUJYA PANYAS BHADRASHIL VIJAYJI GAIVAR SMARAK TRUST
HONOURABLE MR. JUSTICE VIJAY MANOHAR SAHAI,HONOURABLE MR. JUSTICE N.V.ANJARIA
DIRECTOR OF INCOME TAX (EXEMPTION) vs PUJYA PANYAS BHADRASHIL VIJAYJI GAIVAR SMARAK TRUST
HONOURABLE MR. JUSTICE VIJAY MANOHAR SAHAI,HONOURABLE MR. JUSTICE N.V.ANJARIA
DIRECTOR OF INCOME TAX (EXEMPTION) vs PUJYA PANYAS BHADRASHIL VIJAYJI GAIVAR SMARAK TRUST
HONOURABLE MR. JUSTICE VIJAY MANOHAR SAHAI,HONOURABLE MR. JUSTICE N.V.ANJARIA
DIRECTOR OF INCOME TAX (EXEMPTION) vs PUJYA PANYAS BHADRASHIL VIJAYJI GAIVAR SMARAK TRUST
HONOURABLE MR. JUSTICE VIJAY MANOHAR SAHAI,HONOURABLE MR. JUSTICE N.V.ANJARIA
COMMISSIONER OF INCOME TAX-II vs WAVES FOODS PVT LTD
HONOURABLE MR. JUSTICE VIJAY MANOHAR SAHAI,HONOURABLE MR. JUSTICE N.V.ANJARIA
DIRECTOR OF INCOME TAX (INTERNATIONAL TAXATION) vs MITSUTOR SHIPPING AGENCY PVT LTD
HONOURABLE MR. JUSTICE VIJAY MANOHAR SAHAI,HONOURABLE MR. JUSTICE N.V.ANJARIA
