DIRECTOR OF INCOME TAX vs. MANAGEMENT DEVELOPMENT INSTT

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ITA - 7 / 2012HC Delhi06 January 20121 pages
For Petitioner: ABHISHEK MARATHA

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IN THE HIGH COURT OF DELHI AT NEW DELHI . . . ITA 7/2012 . . . DIRECTOR OF INCOME TAX ..... Appellant . Through Ms. Anshul Sharma, Adv. for Mr. Abhishek Maratha, sr. standing counsel . . . versus . . . . . MANAGEMENT DEVELOPMENT INSTT ..... Respondent . Through . . . CORAM: . HON'BLE MR. JUSTICE SANJIV KHANNA . HON'BLE MR. JUSTICE R.V.EASWAR . . . O R D E R . 06.01.2012 . . . Ld. counsel for the appellant submits that other appeals on similar points have already been dismissed. Reference is made to ITA Nos.1470/2010, 1431/2010, 930/2009, 589/2008, 566/2008, 920/2004 and 710/2011. Following the said orders the present appeal is dismissed. . . . SANJIV KHANNA,J . . . . . . . R.V.EASWAR, J . JANUARY 06, 2012 . vld . . . $ 2 and 3 .

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