Recent Judgments

Latest ITAT tax tribunal orders across all benches.(352,032 total)

M/S. RADHEY SHYAM RATANLAL vs COMMNR. OF CUSTOMS (ADJUDICATION),MUMBAI

C.A. No.-002700-002700 - 2006ITAT SC
6/5/2009

COMMISSIONER OF INCOME TAX vs M/S LUTHRA JEWELLERS

ITA - 280 / 2009ITAT Delhi
6/5/2009

COMMISSIONER OF INCOME TAX DELHI VI vs TULIP STAR HOTELS LTD.

ITA - 286 / 2009ITAT Delhi
4/5/2009

COMMISSIONER OF INCOME TAX, BILASPUR vs INCOME TAX APPELLATE TRIBUNAL AND ANR.

TAXC/9/2006ITAT Chhattisgarh
4/5/2009

GEO ENPRO PETROLEUM LIMITED vs DY.COMMISSIONER OF INCOME TAX

ITA - 1072 / 2007ITAT Delhi
4/5/2009

GEO ENPRO PETROLEUM LIMITED vs DY.COMMISSIONER OF INCOME TAX

ITA - 1071 / 2007ITAT Delhi
4/5/2009

GEO ENPRO PETROLEUM LIMITED vs DY.COMMISSIONER OF INCOME TAX

ITA - 1070 / 2007ITAT Delhi
4/5/2009

GEO ENPRO PETROLEUM LTD vs DY. COMMISSIONER OF INCOME TAX

ITA/1072/2007ITAT Delhi
4/5/2009

GEO ENPRO PETROLEUM LTD vs DY. COMMISSIONER OF INCOME TAX

ITA/1070/2007ITAT Delhi
4/5/2009

GEO ENPRO PETROLEUM LTD vs DY. COMMISSIONER OF INCOME TAX

ITA/1073/2007ITAT Delhi
4/5/2009

GEO ENPRO PETROLEUM LTD vs DY. COMMISSIONER OF INCOME TAX

ITA/1071/2007ITAT Delhi
4/5/2009

COMMISSIONER OF INCOME TAX DELHI IV vs D.S.PROMOTERS & DEVELOPERS P. LTD.

ITA/654/2008ITAT Delhi

HON'BLE MR. JUSTICE VIKRAMAJIT SEN,HON'BLE MR. JUSTICE RAJIV SHAKDHER

1/5/2009

CHHOTALAL SAMJI vs INCOME TAX OFFICER

C.A. No.-003142-003142 - 2009ITAT SC
30/4/2009

TITANOR COMPONENTS LTD., KUNDAIM GOA. vs COMMISSIONER OF INCOME TAX, PANAJI GOA.

TXA/51/2006ITAT Bombay
29/4/2009

SMT.BASANTI CHHAJED vs THE COMMISSIONER OF INCOME TAX, RAIPUR

ITA/29/2004ITAT Chhattisgarh

HON'BLE SHRI JUSTICE DHIRENDRA MISHRA,HON'BLE SHRI JUSTICE RANGNATH CHANDRAKAR

28/4/2009

SMT.ANITA PARAKH vs THE COMMISSIONER OF INCOME TAX, RAIPUR

ITA/28/2004ITAT Chhattisgarh
28/4/2009

DY.COMMR.OF INCOME TAX vs STATE BANK OF INDIA

C.A. No.-007269-007271 - 2008ITAT SC
24/4/2009

M/S. HOTEL ALAKANANDA vs COMMERCIAL TAX OFFICER

C.A. No.-002935-002935 - 2009ITAT SC
23/4/2009

COMMISSIONER OF INCOME TAX vs ACCORDIS HEALTHCARE (P) LTD

ITA - 246 / 2009ITAT Delhi
21/4/2009

M/s JAY BHARAT MARUTI LTD vs COMMISSIONER OF INCOME TAX

ITA/501/2007ITAT Delhi
20/4/2009

THE COMMISSIONER OF INCOME TAX CENTRAL I vs MESCO PHARMACEUTICALS LTD.

ITA - 467 / 2009ITAT Delhi
17/4/2009

COMMISSIONER OF CENTRAL EXCISE, MUMBAI vs M/S. HINDOOSTAN SPINNING & WVG.M.LTD&ANR

C.A. No.-005848-005848 - 2006ITAT SC
16/4/2009

COMMISSIONER OF INCOME TAX DELHI VI vs THE PRINTERS HOUSE P.LTD.

ITA - 227 / 2009ITAT Delhi
16/4/2009

C.I.T vs ASHOK KHETRAPAL

ITA - 1139 / 2008ITAT Delhi
15/4/2009

COMMISSIONER OF INCOME TAX DELHI X vs SUNITA SAXENA

ITA - 862 / 2008ITAT Delhi
15/4/2009

THE COMMISSIONER OF INCOMET TAX vs KHATRI HOTELS PVT LTD

ITA - 1323 / 2008ITAT Delhi
15/4/2009

COMMISSIONER OF INCOME TAX vs KAMAL GUPTA

ITA - 203 / 2008ITAT Delhi
15/4/2009

COMMISSIONER OF INCOME TAX vs PRASHANT KUMAR DASH

ITA - 1202 / 2008ITAT Delhi
15/4/2009

COMMISSIONER OF INCOME TAX DELHI X vs ANAND SAXENA

ITA - 655 / 2008ITAT Delhi
15/4/2009

COMMISSIONER OF INCOME TAX vs PADAM CHAND GUPTA

ITA - 207 / 2008ITAT Delhi
15/4/2009