Recent Judgments

Latest ITAT tax tribunal orders across all benches.(353,911 total)

CIT vs ANIL KUMAR BATRA

ITA - 1521 / 2010ITAT Delhi
27/9/2010

CIT vs ANIL KUMAR BATRA

ITA - 1520 / 2010ITAT Delhi
27/9/2010

COMMISSIONER OF INCOME TAX vs DISCIPLESHIP CENTRE

ITA - 1467 / 2010ITAT Delhi
27/9/2010

COMMISSIONER OF INCOME TAX JALANDHAR-I vs M/S BROADWAYS OVERSEAS LTD.

ITA/466/2010ITAT Punjab & Haryana

MR. JUSTICE ADARSH KUMAR GOEL,MR. JUSTICE AJAY KUMAR MITTAL

27/9/2010

CIT-I, LUDHIANA vs M/S VALLABH YARNS (P) LTD.

ITA/468/2010ITAT Punjab & Haryana
27/9/2010

C.I.T.UDAIPUR vs MAHESH KUMAR

ITA/70/2010ITAT Rajasthan
27/9/2010

COMMISSIONER OF INCOME TAX vs M/S. NEW AGE INFOSYS PVT. LTD

ITA/1469/2010ITAT Delhi
27/9/2010

THE COMMISSIONER OF INCOME TAX vs MEDSAVE HEALTHCARE LIMITED

ITA/1460/2010ITAT Delhi
27/9/2010

COMMISSIONER OF INCOME TAX vs RAJEDEV SINGH & CO.

ITA - 1459 / 2010ITAT Delhi
27/9/2010

COMMISSIONER OF INCOME TAX vs NEW AGE INFOSYS PVT LTD

ITA - 1469 / 2010ITAT Delhi
27/9/2010

COMMISSIONER OF INCOME TAX vs OIL INDUSTRY DEVELOPMENT BOARD

ITA - 1447 / 2010ITAT Delhi
24/9/2010

HARYANA FINANCIAL CORPORATION vs THE COMMISSIONER OF INCOME TAX,HARYANA

ITR/12/2002ITAT Punjab & Haryana
24/9/2010

C.I.T.PATIALA vs M/S INDUSTRIAL CABLES (INDIA) LTD.RAJP.

ITR/170/1989ITAT Punjab & Haryana
24/9/2010

COMMR.OF CENTRAL EXCISE, VISAKHAPATNAM vs M/S.NCC BLUE WATER PRODUCTS LTD

C.A. No.-004608-004609 - 2005ITAT SC
24/9/2010

DIRECTOR OF INCOME TAX (EXEMPTIONS)

ITA/1489/2010ITAT Delhi
24/9/2010

COMMISSIONER OF INCOME TAX vs ANIL KUMAR BATRA

ITA/1487/2010ITAT Delhi
24/9/2010

DIRECTOR OF INCOME TAX (EXEMPTIONS)

ITA/1485/2010ITAT Delhi
24/9/2010

DIRECTOR OF INCOME TAX vs DELHI INTERNATIONAL FOOTBALL LEAGUE

ITA - 1489 / 2010ITAT Delhi
24/9/2010

DIRECTOR OF INCOME TAX vs DELHI INTERNATIONAL FOOTBALL LEAGUE

ITA - 1485 / 2010ITAT Delhi
24/9/2010

CIT vs VIRGO MARKETING P LTD

ITA - 1439 / 2010ITAT Delhi
23/9/2010

COMMISSIONER OF INCOME TAX vs ROHIT ANAND & SONS HUF

ITA - 1438 / 2010ITAT Delhi
23/9/2010

COMMISSIONER OF INCOME TAX vs CG ACTARIS ELECTRICITY MANAGEMENT PVT LTD

ITA - 1437 / 2010ITAT Delhi
23/9/2010

THE COMMISSIONER OF INCOME TAX vs M/S.BHANDARI SILK STORE, JALAN

ITR/202/1999ITAT Punjab & Haryana

MR. JUSTICE AJAY KUMAR MITTAL,MR. JUSTICE ADARSH KUMAR GOEL

23/9/2010

COMMISSIONER OF INCOME TAX,LUDHIANA vs M/S SANGRUR VANASPATI MILLS LTD.

ITA/40/2003ITAT Punjab & Haryana

MR. JUSTICE AJAY KUMAR MITTAL,MR. JUSTICE ADARSH KUMAR GOEL

23/9/2010

C.I.T. PATIALA vs M/S MOUNT SHIVALIK BREWERIES LTD.

ITR/22/1997ITAT Punjab & Haryana
23/9/2010

B.RAVEENDRAN PILLAI, SREEVALSAM vs THE COMMR. OF INCOMETAX

ITA/1741/2009ITAT Kerala
23/9/2010

COMMISSIONER OF INCOME TAX V CENTRAL REVENUE BUILDING vs PEPORT SYSTMES TSI INDIA LTD.

ITA - 402 / 2008ITAT Delhi
23/9/2010

COMMISSIONER OF INCOME TAX vs SIKKA OVERSEAS PVT. LTD

ITA/640/2010ITAT Delhi
23/9/2010

COMMISSIONER OF INCOME TAX vs SIKKA OVERSEAS PVT. LTD

ITA/644/2010ITAT Delhi
23/9/2010

THE COMMISSIONER OF INCOME TAX-V vs PEROT SYSTEMS TSI (INDIA) LTD

ITA/402/2008ITAT Delhi
23/9/2010