Recent Judgments

Latest ITAT tax tribunal orders across all benches.(353,911 total)

COMMISSIONER OF INCOME TAX vs VISTAR CONSTRUCTION PVT. LTD

ITA/1498/2010ITAT Delhi
30/9/2010

COMMISSIONER OF INCOME TAX vs VISTAR CONSTRUCTION PVT LTD

ITA - 1498 / 2010ITAT Delhi
30/9/2010

DIRECTOR OF INCOME TAX vs DMJM HARRIES INC

ITA/1021/2010ITAT Delhi

HON'BLE MR. JUSTICE A.K.SIKRI,HON'BLE MS. JUSTICE REVA KHETRAPAL

29/9/2010

CIT-III LUDHIANA vs M/S JAWAND SONS UDHAY COMPLEX LUDHIANA

ITA/91/2010ITAT Punjab & Haryana
29/9/2010

THE COMMISSIONER OF INCOME TAX CHD vs M/S CHANDIAGRH INDUSTRIAL TOURISM

ITA/243/2003ITAT Punjab & Haryana
29/9/2010

ADVANCE ISPAT INDIA LTD. vs COMMISSIONER OF INCOME TAX

ITA/937/2009ITAT Delhi

HON'BLE MR. JUSTICE A.K.SIKRI,HON'BLE MS. JUSTICE REVA KHETRAPAL

29/9/2010

ADVANCE ISPAT INDIA LTD. vs COMMISSIONER OF INCOME TAX

ITA - 973 / 2009ITAT Delhi
29/9/2010

ADVANCE ISPAT INDIA LTD. vs COMMISSIONER OF INCOMET AX

ITA - 940 / 2009ITAT Delhi
29/9/2010

ADVANCE ISPAT INDIA LTD. vs COMMISSIONER OF INCOME TAX

ITA - 937 / 2009ITAT Delhi
29/9/2010

COMMNR. OF CUSTOMS, MEERUT vs ASHWANI KUMAR JAIN

C.A. No.-003080-003081 - 2005ITAT SC
29/9/2010

SUNIL DUA vs INCOME TAX

ITA/1492/2010ITAT Delhi
29/9/2010

THE COMMISSIONER OF INCOME TAX vs INDIAN OIL PANIPAT POWER CONSORTIUM LTD.

ITA/1483/2010ITAT Delhi
28/9/2010

THE COMMISSIONER OF INCOME TAX vs INDIAN OIL PANIPAT POWER CONSORTIUM LTD.

ITA/1482/2010ITAT Delhi
28/9/2010

THE COMMISSIONER OF INCOME TAX vs INDIAN OIL PANIPAT POWER CONSORTIUM LTD.

ITA/1481/2010ITAT Delhi
28/9/2010

COMMISSIONER OF INCOME TAX vs INDIAN OIL PANIPAT POWER CONSORTIUM LTD

ITA - 1483 / 2010ITAT Delhi
28/9/2010

COMMISSIONER OF INCOME TAX vs INDIAN OIL PANIPAT POWER CONSORTIUM LTD

ITA - 1482 / 2010ITAT Delhi
28/9/2010

COMMISSIONER OF INCOME TAX vs INDIAN OIL PANIPAT POWER CONSURTIUM LTD

ITA - 1481 / 2010ITAT Delhi
28/9/2010

JASBIR SINGH vs COMMISSIONER OF INCOME TAX

ITA/115/2003ITAT Punjab & Haryana
28/9/2010

SUNDER CHHABRA vs DEPUTY COMMISSIONER OF INCOME TAX

ITA/461/2010ITAT Punjab & Haryana
28/9/2010

CIT-II vs M/S ASSAM TEA HOUSE

ITA/32/2010ITAT Punjab & Haryana
28/9/2010

THE COMMISSIONER OF INCOME TAX vs M. S. BINDRA & SONS P. LTD

ITA/1479/2010ITAT Delhi
28/9/2010

THE COMMISSIONER OF INCOME TAX vs MANOR HOTELS PVT. LTD

ITA/1477/2010ITAT Delhi
28/9/2010

THE COMMISSIONER OF INCOME TAX vs JUBILANT ENPRO PVT. LTD

ITA/1471/2010ITAT Delhi
28/9/2010

COMMISSIONER OF INCOME TAX vs JUBILANT ENPRO PVT LTD

ITA - 1471 / 2010ITAT Delhi
28/9/2010

COMMISSIONER OF INCOME TAX vs ANIL KUMAR BATRA

ITA/1523/2010ITAT Delhi
27/9/2010

COMMISSIONER OF INCOME TAX vs ANIL KUMAR BATRA

ITA/1522/2010ITAT Delhi
27/9/2010

COMMISSIONER OF INCOME TAX vs ANIL KUMAR BATRA

ITA/1521/2010ITAT Delhi
27/9/2010

COMMISSIONER OF INCOME TAX vs ANIL KUMAR BATRA

ITA/1520/2010ITAT Delhi
27/9/2010

CIT vs ANIL KUMAR BATRA

ITA - 1523 / 2010ITAT Delhi
27/9/2010

CIT vs ANIL KUMAR BATRA

ITA - 1522 / 2010ITAT Delhi
27/9/2010