Recent Judgments
Latest ITAT tax tribunal orders across all benches.(353,911 total)
INCOME TAX vs M/S. DHINGRA METAL WORKS
ITA/1111/2010ITAT Delhi
MISS ROOBY DHAWER vs DEPUTY COMMISSIONER OF INCOME TAX
ITA/945/2008ITAT Delhi
COMMISSIONER OF INCOME TAX vs NESTLE INDIA LTD
ITA - 1496 / 2010ITAT Delhi
THE COMMISSIONER OF INCOME TAX,COCHIN vs INTERNATIONAL CREATIVE FOODS(P)LTD,KOCHI
ITA/1382/2009ITAT Kerala
HONOURABLE MR.JUSTICE K.SURENDRA MOHAN,HONOURABLE MR.JUSTICE C.N.RAMACHANDRAN NAIR
INCOME TAX vs DERBY OVERSEAS P. LTD
ITA/1518/2010ITAT Delhi
INCOME TAX (LTU) vs NESTLE INDIA LTD
ITA/1505/2010ITAT Delhi
INCOME TAX (LTU) vs NESTLE INDIA LTD
ITA/1508/2010ITAT Delhi
INCOME TAX vs DERBY OVERSEAS P. LTD
ITA/1497/2010ITAT Delhi
INCOME TAX vs EVERGROWING IRON & FINVEST LTD.
ITA/1511/2010ITAT Delhi
INCOME TAX vs LIFE LONG INDIA LTD
ITA/1513/2010ITAT Delhi
INCOME TAX vs J.J. JINDAL INFIN PVT. LTD
ITA/1507/2010ITAT Delhi
THE COMMISSIONER OF INCOME TAX vs NESTLE INDIA LTD
ITA - 1508 / 2010ITAT Delhi
COMMISSIONER OF INCOME TAX vs JJ JINDAL INFIN PVT LTD
ITA - 1507 / 2010ITAT Delhi
CIT vs NESTLE INDIA LTD
ITA - 1505 / 2010ITAT Delhi
COMMISSIONER OF INCOME TAX vs LIFE LONG INDIA LTD
ITA - 1513 / 2010ITAT Delhi
COMMISSIONER OF INCOME TAX vs BJ DUPLEX BOARDS LTD
ITA - 1512 / 2010ITAT Delhi
COMMISSIONER OF INCOME TAX vs AMIRA FOODS INDIA LTD
ITA - 1504 / 2010ITAT Delhi
CIT vs KARAN SAWHNEY
ITA - 1499 / 2010ITAT Delhi
COMMISSIONER OF INCOME TAX vs YAMAHA MOTOR INDIA PVT LTD
ITA - 1495 / 2010ITAT Delhi
THE COMMISSIONER OF INCOME TAX vs M/S SATPAL PANDIT
ITA/60/1999ITAT Punjab & Haryana
MR. JUSTICE ADARSH KUMAR GOEL,MR. JUSTICE AJAY KUMAR MITTAL
M/S MAGHAR SINGH AND SONS vs A.C.I.T. C.C. IV LUDHIANA
ITA/34/2004ITAT Punjab & Haryana
MR. JUSTICE AJAY KUMAR MITTAL,MR. JUSTICE ADARSH KUMAR GOEL
C.I.T.PATIALA vs CHANDIGARH BOTTLING CO.CHANDIGARH
ITR/5/2001ITAT Punjab & Haryana
THE COMMR. OF INCOME TAX, COIMBATORE vs THE PERIAKARAMALAI TEA & PRODUCE CO. LTD
ITA/122/2001ITAT Kerala
COMMISSIONER OF INCOME TAX DEL vs BELA JAIN
ITA/986/2005ITAT Delhi
HON'BLE MR. JUSTICE A.K.SIKRI,HON'BLE MS. JUSTICE REVA KHETRAPAL
COMMISSIONER OF INCOME TAX vs RANJEET SINGH
ITA - 1408 / 2008ITAT Delhi
COMMISSIONR OF INCOME TAX vs RANJEET SINGH
ITA - 1405 / 2008ITAT Delhi
COMMISSIONER OF INCOME TAX vs RANJEET SINGH
ITA-1408/2008ITAT Delhi
COMMISSIONR OF INCOME TAX vs RANJEET SINGH
ITA-1405/2008ITAT Delhi
The Commissioner of Income Tax vs Smt. Bela Jain
ITA-986/2005ITAT Delhi
COMMISSIONER OF INCOME TAX vs VISTAR CONSTRUCTION PVT. LTD.
ITA-1498/2010ITAT Delhi