COMMISSIONER OF INCOME TAX vs. YAMAHA MOTOR INDIA PVT LTD
ITA - 1495 / 2010HC Delhi30 September 20101 pages
For Petitioner: PL BANSAL
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IN THE HIGH COURT OF DELHI AT NEW DELHI #2 ITA 1495/2010 . COMMISSIONER OF INCOME TAX ..... Appellant Through Mrs. Prem Lata Bansal, Adv. . versus . YAMAHA MOTOR INDIA PVT LTD ..... Respondent Through None . CORAM: HON?BLE THE CHIEF JUSTICE HON'BLE MR. JUSTICE MANMOHAN . O R D E R 30.09.2010 . Mrs. Prem Lata Bansal, learned counsel for the appellant fairly submitted that this appeal is covered by the decision rendered in ITA No. 203/2009 which was dismissed. In view of the aforesaid, the present appeal stands dismissed in limine. . . . . . CHIEF JUSTICE . . . SEPTEMBER 30, 2010 MANMOHAN, J kapil . .
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