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ADVANCE ISPAT INDIA LTD. vs COMMISSIONER OF INCOME TAX | BharatTax

Home/ADVANCE ISPAT INDIA LTD. vs. COMMISSIONER OF INCOME TAX

ADVANCE ISPAT INDIA LTD. vs. COMMISSIONER OF INCOME TAX

ITA - 973 / 2009HC Delhi29 September 20109 pages

For Petitioner: PRAKASH KUMAT

No AI summary yet for this case.

2010:DHC:9842-DB

2010:DHC:9842-DB

2010:DHC:9842-DB

2010:DHC:9842-DB

2010:DHC:9842-DB

2010:DHC:9842-DB

2010:DHC:9842-DB

2010:DHC:9842-DB

2010:DHC:9842-DB