Recent Judgments

Latest ITAT tax tribunal orders across all benches.(356,934 total)

COMMISSIONER OF INCOME TAX-IV vs YUG CORPORATION

TAXAP/1384/2011ITAT Gujarat

HONOURABLE MR. JUSTICE VIJAY MANOHAR SAHAI,HONOURABLE MR. JUSTICE N.V.ANJARIA

6/9/2012

COMMISSIONER OF INCOME TAX-IV vs ADITYA CORPORATION

TAXAP/1382/2011ITAT Gujarat

HONOURABLE MR. JUSTICE VIJAY MANOHAR SAHAI,HONOURABLE MR. JUSTICE N.V.ANJARIA

6/9/2012

COMMISSIONER OF INCOME TAX-II vs M/S PATEL NATVERLAL CHINUBHAI & COMPANY

TAXAP/402/2011ITAT Gujarat
6/9/2012

COMMISSIONER OF INCOME TAX-IV vs YUG CORPORATION

TAXAP/1387/2011ITAT Gujarat
6/9/2012

COMMISSIONER OF INCOME TAX-III vs RASRANJAN FOOD PRODUCTS PVT LTD

TAXAP/192/2010ITAT Gujarat
6/9/2012

COMMISSIONER OF INCOME TAX-IV vs YUG CORPORATION

TAXAP/1386/2011ITAT Gujarat
6/9/2012

COMMISSIONER OF INCOME TAX-IV vs YUG CORPORATION

TAXAP/1385/2011ITAT Gujarat
6/9/2012

COMMISSIONER OF INCOME TAX-IV vs SBJ VON COMPOUNDERS PVT LTD

TAXAP/1376/2011ITAT Gujarat
6/9/2012

COMMISSIONER OF INCOME TAX-IV vs ADITYA CORPORATION

TAXAP/1381/2011ITAT Gujarat
6/9/2012

COMMISSIONER OF INCOME TAX-VI vs MILAN S PATEL

TAXAP/1388/2011ITAT Gujarat
6/9/2012

LARSON and TOUBRO LTD., BOMBAY. vs C.I.T.-II, BOMBAY.

ITR/63/1991ITAT Bombay

HON'BLE SHRI JUSTICE S.J. VAZIFDAR, HON'BLE SHRI JUSTICE M.S. SANKLECHA

5/9/2012

COMMISSIONER OF INCOME TAX-IV vs SANDEEP INTERMEDIATES PVT LTD

TAXAP/1308/2011ITAT Gujarat
5/9/2012

COMMISSIONER OF INCOME TAX-IV vs SHAH ALLOYS LTD

TAXAP/1366/2011ITAT Gujarat
5/9/2012

COMMISSIONER OF INCOME TAX-IV vs SHAH ALLOYS LTD

TAXAP/1367/2011ITAT Gujarat
5/9/2012

COMMISSIONER OF INCOME TAX-IV vs XAVIER KELAVANI MANDAL PVT LTD

TAXAP/1362/2011ITAT Gujarat
5/9/2012

COMMISSIONER OF INCOME TAX JAI vs SATYA NARAIN GOYAL

ITA/384/2009ITAT Rajasthan
5/9/2012

COMMISSIONER OF INCOME TAX-III vs M/S PRABHUDAS KISHORDAS TOBACCO PRODUCTS PVT LTD

TAXAP/979/2011ITAT Gujarat
5/9/2012

COMMISSIONER OF INCOME TAX-IV vs SANDEEP INTERMEDIATES PVT LTD

TAXAP/1307/2011ITAT Gujarat
5/9/2012

THE COMMISSIONER OF INCOME TAX vs SRI C S SUNDER RAJU (HUF)

ITA/74/2008ITAT Karnataka

B.MANOHAR,K.SREEDHAR RAO

5/9/2012

CIT vs GREENLINE DEVELOPERS PVT LTD

ITA - 859 / 2011ITAT Delhi
5/9/2012

DIT vs INDIAN NATIONAL THEATRE TRUST

ITA - 499 / 2012ITAT Delhi
5/9/2012

THE COMMISSIONER OF INCOME TAX vs M/S CHILDRENS EDUCATION SOCIETY

ITA/1079/2006ITAT Karnataka

B.MANOHAR,K.SREEDHAR RAO

4/9/2012

THE COMMISSIONER OF INCOME TAX-3 MUMBAI vs DBS CORPORATE SERVICES PVT LTD

ITXA/4700/2010ITAT Bombay

HON'BLE SHRI JUSTICE S.J. VAZIFDAR, HON'BLE SHRI JUSTICE M.S. SANKLECHA

4/9/2012

W.T.O. vs LALLUBHAI JOGIBHAI PATEL

TAXAP/182/2000ITAT Gujarat

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MS. JUSTICE HARSHA DEVANI

4/9/2012

W.T.O. vs LALLUBHAI JOGIBHAI PATEL

TAXAP/181/2000ITAT Gujarat

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MS. JUSTICE HARSHA DEVANI

4/9/2012

W.T.O. vs LALLUBHAI JOGIBHAI PATEL

TAXAP/180/2000ITAT Gujarat

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MS. JUSTICE HARSHA DEVANI

4/9/2012

W.T.O. vs LALLUBHAI JOGIBHAI PATEL

TAXAP/179/2000ITAT Gujarat

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MS. JUSTICE HARSHA DEVANI

4/9/2012

A.C.I.T. vs K.KHODIDAS PATEL SPECIFIC FAM-ILY TRUST

TAXAP/329/2000ITAT Gujarat
4/9/2012

MRS BESSIE HENRY @ MALLTHUMBA BHA vs THE STATE OF KARNATAKA

CCC/589/2012ITAT Karnataka

B.MANOHAR,K.SREEDHAR RAO

4/9/2012

CIT vs HINDUSTAN TIMES LTD

ITA/350/2012ITAT Delhi

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE R.V.EASWAR

4/9/2012